High Courts04 Aug 2008Dismissed
Mustamand Ali Khan @ M.A. Khan Vs Surjit Bhatia and Others
Delhi High Court · (2008) 153 DLT 24 : (2008) 11 ILR Delhi 210
Constitution of India, 1950 — Article 227Waqf Act, 1954 — Section 36, 57
COURT ARCHIVE
Delhi High Court judgments
1,31,711 judgments · page 4,928 of 6,586
High Courts04 Aug 2008
Jullien Kanoui Vs Narcotics Control Bureau
Delhi High Court · (2008) 08 DEL CK 0278
Criminal Procedure Code, 1973 (CrPC) — Section 439
High Courts04 Aug 2008
Shri Baldev Singh and Another Vs Shri Jasmair Singh
Delhi High Court · (2008) 11 ILR Delhi 195
Motor Vehicles Act, 1988 — Section 133, 169Penal Code, 1860 (IPC) — Section 279, 304A
High Courts04 Aug 2008
Sh. Yogender Pal Gureja Vs Smt. Paro Devi and Others
Delhi High Court · (2010) ACJ 371
Motor Vehicles Act, 1988 — Section 140, 162, 166, 168, 169
High Courts04 Aug 2008Dismissed
Union of India (UOI) Vs Shri R.K. Chopra
Delhi High Court · (2009) 1 ILR Delhi 613
Central Civil Services (Revised Pay) Rules, 1997 — Rule 7
High Courts04 Aug 2008
Chander Bhan and Another Vs State
Delhi High Court · (2008) 151 DLT 691 : (2008) 2 DMC 359
Penal Code, 1860 (IPC) — Section 406, 498A
High Courts04 Aug 2008
R. Murgadas and Others Vs Virender Yadav and Others
Delhi High Court · (2008) 11 ILR Delhi 202
Motor Vehicles Act, 1939 — Section 140, 158(4), 158(6), 163A, 166
High Courts04 Aug 2008
S.K. Industries Pvt. Ltd. Vs Rite Foods Product (P) Ltd. and Others
Delhi High Court · (2008) 38 PTC 200
High Courts04 Aug 2008Dismissed
Sharmishtha Vs Sujoy Mitra
Delhi High Court · (2008) 2 DMC 633
Civil Procedure Code, 1908 (CPC) — Section 13, 14
High Courts04 Aug 2008
National Insurance Co. Ltd. Vs Kusum Mishra and Others
Delhi High Court · (2009) ACJ 1959
Motor Vehicles Act, 1988 — Section 171
High Courts04 Aug 2008Dismissed
Commissioner of Income Tax Vs Pramod Kumar Gupta
Delhi High Court · (2010) 320 ITR 408
Income Tax Act, 1961 — Section 143(3)
High Courts04 Aug 2008Allowed
Seema Arya Vs Smt. Sudha Devi and Others
Delhi High Court · (2008) 08 DEL CK 0159
Evidence Act, 1872 — Section 102Motor Vehicles Act, 1988 — Section 146, 147, 147(1), 147(2)
High Courts04 Aug 2008
Smt. Beena Sharma and Another Vs Shri Narinder Kumar Sharma Etc.
Delhi High Court · (2008) 08 DEL CK 0123
Civil Procedure Code, 1908 (CPC) — Order 15 Rule 1
High Courts04 Aug 2008Allowed
K.R. Srinivasan Vs Union of India (UOI) and Others
Delhi High Court · (2008) 106 DRJ 47
Constitution of India, 1950 — Article 14
High Courts04 Aug 2008
K.S. Patcha Vs Arun Sarna
Delhi High Court · (2008) 151 DLT 784
Civil Procedure Code, 1908 (CPC) — Order 12 Rule 6, Order 23 Rule 1Constitution of India, 1950 — Article 227Delhi Rent Control Act, 1958 — Section 14C, 25B, 50
High Courts04 Aug 2008Dismissed
Shri Pema Gyaltso and Others Vs Shri Suraj Mal and Others
Delhi High Court · (2008) 11 ILR Delhi 215
Criminal Procedure Code, 1973 (CrPC) — Section 161Motor Vehicles Act, 1988 — Section 163A, 166
High Courts04 Aug 2008
Kulwant Singh Vs Oriental Insurance Co. and Others
Delhi High Court · (2008) ILR Delhi 63 Supp
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27, 151
High Courts04 Aug 2008Dismissed
United India Insurance Co. Vs Vijay Karketta alias Rohan, Shri Sukhdev Singh and Shri Ashok Chug (Owner)
Delhi High Court · (2008) 08 DEL CK 0037
Motor Vehicles Act, 1988 — Section 149(2), 170, 173
High Courts04 Aug 2008
Rajeev Nayan Vs Sher Mohammed and Others
Delhi High Court · (2008) 08 DEL CK 0013