High Courts12 Aug 2008Dismissed
Surinder Kumar Vs Union of India (UOI) and Others
Delhi High Court · (2008) 08 DEL CK 0177
COURT ARCHIVE
Delhi High Court judgments
1,31,711 judgments · page 4,924 of 6,586
High Courts12 Aug 2008Dismissed
Commissioner of Customs, Export Vs Vikram Singh Dahiya
Delhi High Court · (2008) 260 ELT 180
Customs Act, 1962 — Section 114, 130
High Courts12 Aug 2008Dismissed
Paramjeet Singh Vs Shri Sohan Singh and Others
Delhi High Court · (2008) 08 DEL CK 0140
Civil Procedure Code, 1908 (CPC) — Section 10
High Courts12 Aug 2008Allowed
Narayan Chandra Bandyopadhyay Vs Smt. Satish Khosla
Delhi High Court · (2008) 08 DEL CK 0139
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10
High Courts12 Aug 2008
Smt. Shakuntala Devi and Another Vs Seven Star Electircals (P) Ltd. and Others
Delhi High Court · (2008) 12 ILR Delhi 27
Civil Procedure Code, 1908 (CPC) — Order 12 Rule 6, Order 15 Rule 1, Order 39 Rule 10, Order 7 Rule 11Transfer of Property Act, 1882 — Section 106, 107
High Courts12 Aug 2008Dismissed
Commissioner of Police Vs Mohinder Singh
Delhi High Court · (2008) 08 DEL CK 0119
High Courts12 Aug 2008Allowed
Kingston Computers (I) P. Ltd. Vs State Bank of Travancore
Delhi High Court · (2009) 2 ILR Delhi 437 : (2009) 153 PLR 18
Civil Procedure Code, 1908 (CPC) — Order 29 Rule 1, Order 6 Rule 14
High Courts12 Aug 2008
Commissioner of Income Tax Vs Dart Mfg. India (P) Ltd.
Delhi High Court · (2008) 175 TAXMAN 6
High Courts12 Aug 2008Dismissed
Ram Kishore Vs Savitri Devi
Delhi High Court · (2008) 08 DEL CK 0027
Delhi Rent Control Act, 1958 — Section 14(1), 14D, 14D(2), 25B
High Courts12 Aug 2008
The Commissioner of Income Tax Vs Deepak Aggarwal
Delhi High Court · (2009) 221 CTR 307 : (2009) 308 ITR 116 : (2008) 175 TAXMAN 1
Income Tax Act, 1961 — Section 132, 132(3), 158BC, 158BE, 158BE(1)
High Courts12 Aug 2008Dismissed
Razia Begum and Others Vs State and Others
Delhi High Court · (2008) 152 DLT 630 : (2009) 5 RCR(Civil) 151 : (2009) 2 RCR(Criminal) 368
Citizenship Act, 1955 — Section 3, 3(2)Criminal Procedure Code, 1973 (CrPC) — Section 482Evidence Act, 1872 — Section 106
High Courts12 Aug 2008Dismissed
Saraswati Marketing Co. Ltd. Vs Life Insurance Corporation of India and Another
Delhi High Court · (2008) 08 DEL CK 0003
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13, 151Constitution of India, 1950 — Article 226, 227Public Premises (Eviction of Unauthorised Occupants) Act, 1971 — Section 2, 9
High Courts12 Aug 2008
Shri Har Lal Vs Land Acquisition Collector and Another
Delhi High Court · (2008) 08 DEL CK 0002
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 3Land Acquisition Act, 1894 — Section 4, 4(1), 6
High Courts11 Aug 2008
Wel Intertrade Private Limited (formerly Wel Intertrade Limited) and Another Vs Income Tax Officer
Delhi High Court · (2009) 308 ITR 22 : (2009) 178 TAXMAN 27
Income Tax Act, 1961 — Section 139, 142(1), 143(2), 143(3), 147
High Courts11 Aug 2008
Smt. Arun Gupta Vs Delhi Development Authority
Delhi High Court · (2008) 153 DLT 503 : (2008) 106 DRJ 893
High Courts11 Aug 2008Dismissed
Sagar Warehousing Corporation Vs Pawan Hans Helicopters Limited, AES Aerospace Limited and Fly Jac Forwarders (now known as Fly Jac Logistic Pvt. Ltd.) Fly Jac Forwarders (now known as Fly Jac Logistic Pvt. Ltd.) Vs Pawan Hans Helicopters Limited, AES Aerospace Limited and Sagar Warehousing Corporation
Delhi High Court · AIR 2009 Delhi 8 : (2008) 3 ARBLR 356
Arbitration and Conciliation Act, 1996 — Section 9, 9(2)Sales of Goods Act, 1930 — Section 19(1), 9
High Courts11 Aug 2008
Commissioner of Income Tax Vs Hotline Teletube and Components Ltd.
Delhi High Court · (2008) 175 TAXMAN 286
Income Tax Act, 1961 — Section 115JB, 143(2), 260A
High Courts11 Aug 2008Allowed
Satish @ Pandit Vs State and Another
Delhi High Court · (2008) 08 DEL CK 0214
Criminal Procedure Code, 1973 (CrPC) — Section 164, 437, 439
High Courts11 Aug 2008
Airports Authority Officers Association and Others Vs Union of India (UOI) and Another
Delhi High Court · (2008) 08 DEL CK 0187
Airports Authority of India Act, 1994 — Section 18, 18(2), 18(7), 42, 42(6)National Airports Authority Act, 1985 — Section 38, 38(4)
High Courts11 Aug 2008Dismissed
New India Assurance Co. Ltd. Vs Dalbir Singh and Others
Delhi High Court · (2009) ACJ 1974
Motor Vehicles Act, 1988 — Section 140, 166, 173