High Courts14 Aug 2008
Sonica Jaggi Vs Lt. Governor and Others
Delhi High Court · (2008) 152 DLT 601
Constitution of India, 1950 — Article 226Delhi School Education Act, 1973 — Section 10, 11, 8, 8(2), 8(3)
COURT ARCHIVE
Delhi High Court judgments
1,31,711 judgments · page 4,923 of 6,586
High Courts14 Aug 2008Dismissed
Mr. Vijay Shah Vs Mrs. Padmini Shah
Delhi High Court · (2008) 1 DMC 570 : (2009) 1 ILR Delhi 653
Civil Procedure Code, 1908 (CPC) — Order 2 Rule 2, Order 9 Rule 8, Order 9 Rule 9Hindu Marriage Act, 1955 — Section 13(1), 21, 28
High Courts14 Aug 2008Dismissed
Sandeep Kumar Vs Neelam Bharti Gaur
Delhi High Court · (2008) 08 DEL CK 0219
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 1, Order 23 Rule 1Hindu Marriage Act, 1955 — Section 13(1), 13B, 13B(1), 13B(2)Penal Code, 1860 (IPC) — Section 34, 498A
High Courts14 Aug 2008Dismissed
Mr. Vijay Shah Vs Mrs. Padmini Shah and Ms. Kiran/Hardeep Advani Power of Attorney holder for Ms. Padmini Shah
Delhi High Court · (2008) 1 DMC 570 : (2009) 1 ILR Delhi 653
Civil Procedure Code, 1908 (CPC) — Order 2 Rule 2, Order 9 Rule 8, Order 9 Rule 9Hindu Marriage Act, 1955 — Section 13(1), 21, 28
High Courts14 Aug 2008Dismissed
State Vs Sikandar Lal Jain and Others
Delhi High Court · (2008) 08 DEL CK 0079
Criminal Procedure Code, 1973 (CrPC) — Section 196(2), 313, 464, 465, 468Industries (Development and Regulation) Act, 1951 — Section 24Penal Code, 1860 (IPC) — Section 120B, 120B(2), 420, 467, 468
High Courts14 Aug 2008Dismissed
Naib Subedar Major Singh Vs Union of India (UOI) and Others
Delhi High Court · (2008) 105 DRJ 679 : (2009) 1 ILR Delhi 660
Constitution of India, 1950 — Article 16, 226, 33
High Courts14 Aug 2008Dismissed
Morepen Laboratories Ltd. and Others Vs Morgan Securities and Credits Pvt. Ltd.
Delhi High Court · (2008) 3 ARBLR 283 : (2008) 105 DRJ 408
Arbitration Act, 1940 — Section 15, 17Arbitration and Conciliation Act, 1996 — Section 30, 30(4), 31(7), 34, 36Civil Procedure Code, 1908 (CPC) — Section 2(14), 47
High Courts14 Aug 2008
Commissioner of Income Tax Vs Asiana Airlines
Delhi High Court · (2008) 175 TAXMAN 177
High Courts13 Aug 2008Dismissed
Ramunia Fabricators Sdn Bhd and Others Vs Oil and Natural Gas Corporation Ltd. and Another
Delhi High Court · (2008) 2 CTLJ 346 : (2008) 105 DRJ 664
High Courts13 Aug 2008Disposed Off
Ashok Chawla Vs Director of Income Tax (Investigation)
Delhi High Court · (2009) 176 TAXMAN 202
High Courts13 Aug 2008
DTC Vs Krishan Lal
Delhi High Court · (2008) 08 DEL CK 0162
Industrial Disputes Act, 1947 — Section 33(2)
High Courts13 Aug 2008Allowed
Surender Singh Vs Tara Chand
Delhi High Court · (2008) 12 ILR Delhi 42 Supp
High Courts13 Aug 2008Allowed
Union of India (UOI) Vs Bahl Builders (P) Ltd.
Delhi High Court · (2008) ILR Delhi 128 Supp
High Courts13 Aug 2008Dismissed
Jatinder Pal Singh Vs Gurpreet Singh
Delhi High Court · (2008) 08 DEL CK 0121
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10(2), Order 2 Rule 2, Order 7 Rule 11
High Courts13 Aug 2008Allowed
Dr. (Mrs.) Shashi Ahuja Vs Shri Kulbhushan Malik and Others
Delhi High Court · AIR 2009 Delhi 5 : (2008) 152 DLT 196 : (2008) 106 DRJ 212 : (2008) 152 PLR 52
Civil Procedure Code, 1908 (CPC) — Order 16 Rule 1(3), Order 22 Rule 3, Order 39 Rule 1, Order 39 Rule 2, Order 39 Rule 2AHindu Succession Act, 1956 — Section 14(1), 15, 15(1), 15(2), 16
High Courts13 Aug 2008Allowed
Enforcement Directorate Vs Lord Shiva Enterprises and Others
Delhi High Court · (2008) 08 DEL CK 0066
Arbitration and Conciliation Act, 1996 — Section 34Limitation Act, 1963 — Section 5
High Courts13 Aug 2008Dismissed
Manmohan Taneja Vs Union of India (UOI) and Another
Delhi High Court · (2008) 106 DRJ 371
Constitution of India, 1950 — Article 226Penal Code, 1860 (IPC) — Section 120A, 302, 307
High Courts12 Aug 2008
DR. Monika Murmu Vs Vice Chancellor, Guru Gobind Singh Indraprastha University and Others
Delhi High Court · (2008) 08 DEL CK 0262
High Courts12 Aug 2008Dismissed
Union of India (UOI) Vs Shri Mohan Lal
Delhi High Court · (2008) 08 DEL CK 0195
High Courts12 Aug 2008
Arbro Pharmaceuticals Ltd. Vs Franklin Remedies (Prop. Hansum Fibers Pvt Ltd.)
Delhi High Court · (2008) 08 DEL CK 0180