High Courts14 Nov 2008Dismissed
Cdr. (Retd.) Jarnail Singh Kalra Vs CBI
Delhi High Court · (2008) 11 DEL CK 0242
Official Secrets Act, 1923 — Section 3, 5, 9Penal Code, 1860 (IPC) — Section 120B, 409
COURT ARCHIVE
Delhi High Court judgments
1,31,711 judgments · page 4,893 of 6,586
High Courts14 Nov 2008
Bei Confluence Communication Ltd. Vs M.R.S. Filmcraft and Advertisement Pvt. Ltd. and Others
Delhi High Court · (2009) 107 DRJ 592
Negotiable Instruments Act, 1881 (NI) — Section 138
High Courts14 Nov 2008Allowed
Parsvnath Developers Ltd. Vs Mr. Ghanshyam Das Agrawal and Another
Delhi High Court · (2009) 156 DLT 218 : (2008) 13 ILR Delhi 14
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17Registration Act, 1908 — Section 49Transfer of Property Act, 1882 — Section 53A
High Courts14 Nov 2008Disposed Off
Beiersdorf A.G. Vs Ajay Sukhwani and Another
Delhi High Court · (2009) 156 DLT 83 : (2009) 39 PTC 38
Arbitration and Conciliation Act, 1996 — Section 43
High Courts14 Nov 2008
Techpark India (P) Ltd. Vs UT Starcom Inc. and Another
Delhi High Court · (2008) 11 DEL CK 0107
High Courts14 Nov 2008Dismissed
Namgyal Institute for Research on Ladakhi Art, Culture and Another Vs Delhi Development Authority and Others
Delhi High Court · (2008) 11 DEL CK 0106
High Courts14 Nov 2008Dismissed
The Commissioner Kendriya Vidyalaya Sangathan Vs Atar Singh
Delhi High Court · (2008) 11 DEL CK 0093
Education Code — Article 81
High Courts14 Nov 2008
Brig. J.K. Chadda (Retd.) and Others Vs Mrs. Mona Oberoi and Others
Delhi High Court · (2008) 11 DEL CK 0070
Contract Act, 1872 — Section 65Income Tax Act, 1961 — Section 230ATransfer of Property Act, 1882 — Section 52
High Courts14 Nov 2008
Commissioner of Income Tax-II Vs Mantec Consultants (P) Ltd.
Delhi High Court · (2009) 178 TAXMAN 429
Income Tax Act, 1961 — Section 10A, 10A(5), 80Income Tax Rules, 1962 — Rule 16D
High Courts14 Nov 2008Dismissed
Sh. Bharat Gulluani, Sh. Vikas and Sh. Gagan Gulluani Vs Sh. Aslam and United India Insurance Co. Ltd.
Delhi High Court · (2008) 11 DEL CK 0068
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 2Motor Vehicles Act, 1988 — Section 173
High Courts14 Nov 2008Allowed
Hari Ram Gupta and Another Vs Madan Lal Gupta
Delhi High Court · (2008) 155 DLT 155
High Courts14 Nov 2008
Sh. Shailender Sharma Vs State and Another
Delhi High Court · (2008) 11 DEL CK 0066
Constitution of India, 1950 — Article 14, 20(3), 51ACriminal Procedure Code, 1973 (CrPC) — Section 161, 161(2), 259, 46, 46Evidence Act, 1872 — Section 139, 27, 73
High Courts14 Nov 2008Allowed
State (Delhi Admn.) Vs Satinder Kumar
Delhi High Court · (2008) 11 DEL CK 0062
Criminal Procedure Code, 1973 (CrPC) — Section 378Prevention of Food Adulteration Act, 1954 — Section 16(1)(1A), 2, 7
High Courts14 Nov 2008
Commissioner of Income Tax Vs Samtel Color Ltd.
Delhi High Court · (2009) 184 TAXMAN 120
Income Tax Act, 1961 — Section 145A, 260A, 43B
High Courts14 Nov 2008Dismissed
Shri Ram Refrigeration Industries Ltd. Vs Union of India (UOI) and Others
Delhi High Court · (2008) 11 DEL CK 0005
Constitution of India, 1950 — Article 1, 11, 14, 17, 2Research and Development Cess Act, 1986 — Section 2, 3, 3(1)Research and Development Cess Rules, 1987 — Rule 3
High Courts12 Nov 2008Dismissed
Ajay Kumar Verma Vs R.G. Soft Drinks Private Limited
Delhi High Court · (2009) 156 DLT 23
Companies Act, 1956 — Section 433, 439, 442, 443, 446Delhi High Court (Company Court) Rules — Rule 11, 130
High Courts12 Nov 2008Dismissed
R.P. Malik Vs Anil Sharma and Others
Delhi High Court · (2008) 154 DLT 647
Arbitration Act, 1940 — Section 34, 35Constitution of India, 1950 — Article 215, 32Contempt of Courts Act, 1971 — Section 15, 20, 3
High Courts12 Nov 2008Dismissed
Sunil Kumar Alias Ganja Vs State (NCT) Delhi
Delhi High Court · (2008) 13 ILR Delhi 6 Supp
Criminal Procedure Code, 1973 (CrPC) — Section 397, 401, 482Penal Code, 1860 (IPC) — Section 120B, 302, 365, 506
High Courts12 Nov 2008Dismissed
Kishan Singh Vs Chandra Printers Co. P. Ltd. and Another
Delhi High Court · (2008) 11 DEL CK 0091
High Courts12 Nov 2008Dismissed
The New India Assurance Co. Ltd. Vs Sh. Amru Ram and Others
Delhi High Court · (2008) 11 DEL CK 0065
Motor Vehicles Act, 1988 — Section 140, 163A, 163A(1), 163B, 166