High Courts18 Nov 2008Dismissed
Mahanagar Telephone Nigam Limited Vs Naresh Ahlawat
Delhi High Court · (2008) 11 DEL CK 0203
Penal Code, 1860 (IPC) — Section 302, 376
COURT ARCHIVE
Delhi High Court judgments
1,31,711 judgments · page 4,892 of 6,586
High Courts18 Nov 2008Dismissed
Ramesh Kanta Vs Chief Secretary, Govt. of NCT of Delhi and Another
Delhi High Court · (2008) 11 DEL CK 0202
National Council for Teacher Education Act, 1993 — Section 17(4)
High Courts18 Nov 2008Dismissed
The New India Assurance Co. Ltd. Vs Smt. Veena Shivpuri, Shahalini, Shri Surinder Kumar and Swastik Pipes Ltd.
Delhi High Court · (2008) 11 DEL CK 0183
Motor Vehicles Act, 1988 — Section 149(2), 170, 173
High Courts18 Nov 2008Dismissed
Commissioner of Income Tax Vs Jaipur Golden Transport Corpn.
Delhi High Court · (2009) 178 TAXMAN 223
Income Tax Act, 1961 — Section 45(4)
High Courts18 Nov 2008
Gem Footwear Vs Commissioner of Central Excise
Delhi High Court · (2008) 11 DEL CK 0084
High Courts18 Nov 2008
The Commissioner of Income Tax Vs P.P. Jewellers
Delhi High Court · (2009) 180 TAXMAN 50
Income Tax Act, 1961 — Section 260A
High Courts18 Nov 2008Dismissed
Mrs. Ravita and Others Vs MCD and Another
Delhi High Court · (2008) 11 DEL CK 0048
High Courts18 Nov 2008Dismissed
The New India Assurance Co. Ltd. Vs Smt. Shah Jahan Begum and Others
Delhi High Court · (2008) 11 DEL CK 0013
Motor Vehicles Act, 1988 — Section 149(2), 166, 170, 173
High Courts17 Nov 2008Dismissed
Saraswati Kunj Welfare Society Vs L.N. Gadodia and Son Ltd. and Others
Delhi High Court · (2008) 11 DEL CK 0204
Contract Act, 1872 — Section 19, 20, 21, 22, 23Delhi Rent Control Act, 1958 — Section 2, 3Limitation Act, 1963 — Article 54
High Courts17 Nov 2008Dismissed
Commissioner of Income Tax Vs Heidrick and Struggles Ind. (P.) Ltd.
Delhi High Court · (2009) 180 TAXMAN 169
Income Tax Act, 1961 — Section 115JB, 115JB(2)
High Courts17 Nov 2008Dismissed
The Commissioner of Income Tax-XVII Vs Dewan Chand
Delhi High Court · (2009) 178 TAXMAN 173
Income Tax Act, 1961 — Section 194C, 201(1), 201(1A)
High Courts17 Nov 2008Dismissed
Mr. Ravi Chand Vs Mr. Pramod Kumar Aggarwal
Delhi High Court · (2008) 11 DEL CK 0137
High Courts17 Nov 2008Allowed
Surat Singh Vs Union of India (UOI) and Another
Delhi High Court · (2008) 11 DEL CK 0130
Central Industrial Security Force Act, 1968 — Section 22, 8Central Industrial Security Force Rules, 1969 — Rule 31, 34, 34(10)Constitution of India, 1950 — Article 226, 311
High Courts17 Nov 2008Dismissed
U.P.S.R.T.C. Vs Rajender Singh and Jawahar Lal
Delhi High Court · (2008) 11 DEL CK 0129
Motor Vehicles Act, 1988 — Section 173Penal Code, 1860 (IPC) — Section 279, 338
High Courts17 Nov 2008Dismissed
Commissioner of Income Tax Vs Samtel Colour Ltd.
Delhi High Court · (2008) 11 DEL CK 0111
High Courts17 Nov 2008
Vijay Pal Singh Vs Yash Pal and Another
Delhi High Court · (2008) ILR Delhi 131 Supp
Constitution of India, 1950 — Article 136, 142, 226Criminal Procedure Code, 1973 (CrPC) — Section 173, 190, 225, 313, 372Penal Code, 1860 (IPC) — Section 120(B), 147, 149, 301(2), 323
High Courts17 Nov 2008Dismissed
Director of Income Tax Vs Jindal Drilling and Industries Ltd.
Delhi High Court · (2010) 320 ITR 104 : (2009) 182 TAXMAN 59
Income Tax Act, 1961 — Section 44BB, 9(1)
High Courts17 Nov 2008Allowed
National Insurance Co. Ltd. Vs Sonu Chauhan and Others
Delhi High Court · (2008) ACJ 230
Motor Vehicles Act, 1988 — Section 149(2), 170
High Courts14 Nov 2008Allowed
Magotteaux Industries Pvt. Ltd. and Others Vs AIA Engineering Ltd.
Delhi High Court · (2008) 155 DLT 73 : (2009) 3 ILR Delhi 22 : (2009) 39 PTC 212
Civil Procedure Code, 1908 (CPC) — Order 10 Rule 2, Order 39 Rule 1, Order 39 Rule 10, Order 39 Rule 2, Order 39 Rule 3Delhi High Court Act, 1966 — Section 10, 10(1)Patents Act, 1970 — Section 48