High Courts20 Nov 2008Disposed Off
Ms. Urmila Goel Vs Ms. Hemlata Goel and Others
Delhi High Court · (2008) 11 DEL CK 0154
Arbitration Act, 1940 — Section 20, 30, 33Arbitration and Conciliation Act, 1996 — Section 34
COURT ARCHIVE
Delhi High Court judgments
1,31,711 judgments · page 4,891 of 6,586
High Courts20 Nov 2008Dismissed
Rohit Kumar and Another Vs A.S. Chugh
Delhi High Court · (2008) 155 DLT 424 : (2009) 3 ILR Delhi 80
Civil Procedure Code, 1908 (CPC) — Order 2 Rule 2, Order 23 Rule 1, Order 23 Rule 1(4)Limitation Act, 1963 — Article 54Specific Relief Act, 1963 — Section 16, 41
High Courts20 Nov 2008Dismissed
U.K. Electricals Pvt. Ltd. and Another Vs Ajit Prasad Jain and Another
Delhi High Court · (2008) 11 DEL CK 0152
Criminal Procedure Code, 1973 (CrPC) — Section 482Negotiable Instruments Act, 1881 (NI) — Section 138
High Courts20 Nov 2008Dismissed
Mahesh Chand Vs Godrej Sara Lee Ltd.
Delhi High Court · (2008) 11 DEL CK 0114
Constitution of India, 1950 — Article 226Industrial Disputes Act, 1947 — Section 25
High Courts20 Nov 2008Dismissed
LIC Housing Finance Ltd. Vs M/s. Pearl Developers (P) Ltd.
Delhi High Court · (2008) 11 DEL CK 0113
Civil Procedure Code, 1908 (CPC) — Order 14 Rule 2, Order 2 Rule 2, Order 20 Rule 5, Order 34 Rule 4, Order 47 Rule 1
High Courts20 Nov 2008Allowed
Saveena Enterprises Pvt. Ltd. Vs Kalatex and Others
Delhi High Court · (2008) 11 DEL CK 0051
Limitation Act, 1963 — Article 15, 18, 19Negotiable Instruments Act, 1881 (NI) — Section 138
High Courts20 Nov 2008Dismissed
Indian Airlines Ltd. Vs V.K. Gupta
Delhi High Court · (2008) 11 DEL CK 0050
High Courts20 Nov 2008Dismissed
Ms. Shashi Aggarwal Vs University of Delhi and Others
Delhi High Court · (2008) 155 DLT 765
High Courts20 Nov 2008Dismissed
Anand Prakash Vs Godrej Sara Lee Ltd.
Delhi High Court · (2009) 121 FLR 327
Constitution of India, 1950 — Article 226Industrial Disputes Act, 1947 — Section 25
High Courts19 Nov 2008Allowed
Riviera Apartments P. Ltd. Vs Rattan Gupta and Another
Delhi High Court · (2008) 11 DEL CK 0231
High Courts19 Nov 2008Dismissed
Samriti Bhasin Vs Union of India (UOI) and Others
Delhi High Court · (2008) 13 ILR Delhi 31
Specific Relief Act, 1963 — Section 31
High Courts19 Nov 2008Dismissed
Century Transport of India Vs National Insurance Co. Ltd., Division-II, Shri Kallu Chaudhary and Master Saurabh Jain through his natural guardian and next friend Sh. Nitin Kumar Kaveria Master Saurabh Jain, through his natural guardian and next friend Sh. Nitin Kumar Kaveria Vs Shri Kallu Chaudhary
Delhi High Court · (2009) 2 ILR Delhi 766
Motor Vehicles Act, 1988 — Section 149, 15
High Courts19 Nov 2008
Model Press Pvt. Ltd. Vs Mohd. Saied Joginder Lal Kuthialal and Others Vs Rajesh Kumar Meatle
Delhi High Court · (2008) 155 DLT 403
Constitution of India, 1950 — Article 14, 19(1), 21Delhi Rent Control Act, 1958 — Section 14, 3, 4, 6, 9Transfer of Property Act, 1882 — Section 105
High Courts19 Nov 2008Dismissed
New India Assurance Co. Ltd. Vs Shri Brij Bhushan Sharan and Others
Delhi High Court · (2008) 11 DEL CK 0142
High Courts19 Nov 2008
J.B. Marketing and Finance Vs Rakesh Khaitan and Another
Delhi High Court · (2008) 11 DEL CK 0104
High Courts19 Nov 2008Dismissed
Pawan Kumar Vs Union of India (UOI) and Others
Delhi High Court · (2008) 11 DEL CK 0098
Constitution of India, 1950 — Article 226
High Courts19 Nov 2008
The Indian Performing Right Society Ltd. Vs Sanjay Dalia and Another
Delhi High Court · (2008) 155 DLT 164 : (2009) 39 PTC 1
Civil Procedure Code, 1908 (CPC) — Section 20Copyright Act, 1957 — Section 62, 62(2)Trade Marks Act, 1999 — Section 134, 134(2)
High Courts19 Nov 2008
Vinod Sharma Vs State of NCT of Delhi
Delhi High Court · (2008) 11 DEL CK 0027
Arms Act, 1959 — Section 27Criminal Procedure Code, 1973 (CrPC) — Section 428, 482Penal Code, 1860 (IPC) — Section 147, 148, 149, 307, 353
High Courts18 Nov 2008Dismissed
Shiv Pal Singh Vs Shriram Scientific and Industuri
Delhi High Court · (2008) 155 DLT 1
Delhi Rent Control Act, 1958 — Section 14(1), 14(9)Industrial Disputes Act, 1947 — Section 33