High Courts15 Apr 2009
Suresh Mohan Chopra and Others Vs G.P. Ahuja
Delhi High Court · (2009) 5 ILR Delhi 655
Arbitration and Conciliation Act, 1996 — Section 11(6), 2(1), 34
COURT ARCHIVE
Delhi High Court judgments
1,31,711 judgments · page 4,825 of 6,586
High Courts15 Apr 2009Partly Allowed
Ajay Kumar Vs State of NCT of Delhi
Delhi High Court · (2009) 04 DEL CK 0451
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 302, 304(B), 306, 34, 498(A)
High Courts15 Apr 2009Disposed Off
Delhi Transport Corporation Vs Shri Roop Singh
Delhi High Court · (2009) 04 DEL CK 0446
Constitution of India, 1950 — Article 226
High Courts15 Apr 2009Dismissed
Rajendra Kumar Shukla Vs State N.C.T. of Delhi and Others
Delhi High Court · (2009) 04 DEL CK 0442
Constitution of India, 1950 — Article 226
High Courts15 Apr 2009Allowed
Indo Alusys Industries Ltd. Vs Assotech Contracts (India) Ltd.
Delhi High Court · (2009) 110 DRJ 384 : (2009) 156 PLR 17 : (2010) 8 RCR(Civil) 1817
Companies Act, 1956 — Section 433, 434
High Courts15 Apr 2009Allowed
Delhi Gymkhana Club Limited Vs Union of India
Delhi High Court · (2009) 112 DRJ 123 : (2009) 5 ILR Delhi 625
Consumer Protection Act, 1986 — Section 13, 2, 2, 2(d), 24Finance Act, 1994 — Section 65
High Courts15 Apr 2009Dismissed
National Projects Construction Corporation Ltd. Vs Simplex Concrete Piles (India) Ltd.
Delhi High Court · (2009) 04 DEL CK 0406
Arbitration Act, 1940 — Section 30
High Courts15 Apr 2009
Som Nath Bobal and Others Vs Forever Precious Jewellery and Diamonds Ltd.
Delhi High Court · (2009) 04 DEL CK 0398
Arbitration and Conciliation Act, 1996 — Section 34Penal Code, 1860 (IPC) — Section 120B, 401, 420
High Courts15 Apr 2009Dismissed
Union of India (UOI) and Others Vs Adwave
Delhi High Court · (2009) 04 DEL CK 0340
Civil Procedure Code, 1908 (CPC) — Section 80
High Courts15 Apr 2009
D.T.C. and Another Vs Kamlesh
Delhi High Court · (2009) 04 DEL CK 0326
Motor Vehicles Act, 1988 — Section 163A, 166
High Courts15 Apr 2009
Commissioner of Income Tax Vs Dalmia (Bros.) (P.) Ltd.
Delhi High Court · (2009) 184 TAXMAN 240
Income Tax Act, 1961 — Section 260A, 271(1), 36(1), 36(2)
High Courts15 Apr 2009Allowed
Amit Bajaj Vs Registrar, Coop. Societies and Others
Delhi High Court · (2009) 110 DRJ 487 : (2010) 7 RCR(Civil) 335
High Courts15 Apr 2009
Social Jurist, A Civil Rights Group Vs Government of NCT of Delhi and Another
Delhi High Court · (2009) 04 DEL CK 0261
High Courts15 Apr 2009Dismissed
International Business Corporation Vs Bhagirath Dolkheria and Others
Delhi High Court · (2009) 155 PLR 34 : (2010) 7 RCR(Civil) 2836
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11Partnership Act, 1932 — Section 69(2)
High Courts15 Apr 2009Dismissed
Shri Sukhbir Singh and Another Vs Union of India (UOI) and Another
Delhi High Court · (2009) 04 DEL CK 0186
Limitation Act, 1963 — Article 137
High Courts15 Apr 2009Dismissed
Delhi Development Authority Vs Jai Singh and Others
Delhi High Court · (2009) 04 DEL CK 0046
High Courts15 Apr 2009
Commissioner of Income Tax Vs Pawan Gupta
Delhi High Court · (2009) 223 CTR 487 : (2009) ILR Delhi 22 Supp : (2009) 318 ITR 322 : (2009) 181 TAXMAN 299
High Courts15 Apr 2009Allowed
Dharam Pal and Another Vs Delhi Administration and Another
Delhi High Court · (2009) 162 DLT 12 : (2010) 7 RCR(Civil) 1594
High Courts15 Apr 2009Allowed
K.K. Nangia and Others Vs Government of NCT of Delhi and Another
Delhi High Court · (2009) 158 DLT 690 : (2010) 7 RCR(Civil) 2739
High Courts15 Apr 2009Dismissed
Pacific Greens Infracon Pvt. Ltd. Vs Senior Builders Ltd.
Delhi High Court · (2009) 159 DLT 130 : (2010) 7 RCR(Civil) 2829
Arbitration Act, 1940 — Section 14Arbitration and Conciliation Act, 1996 — Section 2(1), 9Civil Procedure Code, 1908 (CPC) — Section 16, 20