High Courts16 Apr 2009Dismissed
Commissioner of Income Tax Vs Printers House (P.) Ltd.
Delhi High Court · (2010) 188 TAXMAN 70
Income Tax Act, 1961 — Section 14A
COURT ARCHIVE
Delhi High Court judgments
1,31,711 judgments · page 4,824 of 6,586
High Courts16 Apr 2009Dismissed
A.I. Singh and Others Vs Union of India (UOI) and Others
Delhi High Court · (2009) 04 DEL CK 0441
Constitution of India, 1950 — Article 226
High Courts16 Apr 2009Dismissed
Digicable Network India Pvt. Ltd. Vs Star Den Media Services Pvt. Ltd.
Delhi High Court · (2009) 04 DEL CK 0402
Constitution of India, 1950 — Article 226
High Courts16 Apr 2009Allowed
Rare Creations Limited and Others Vs Union of India (UOI) and Another
Delhi High Court · (2010) 170 DLT 234
Constitution of India, 1950 — Article 226, 227Criminal Procedure Code, 1973 (CrPC) — Section 482Foreign Exchange Management (Export of Goods and Services) Regulations, 2000 — Regulation 17(1)
High Courts16 Apr 2009Dismissed
G.R. Infraprojects Ltd. Vs Airports Authority of India
Delhi High Court · (2009) 04 DEL CK 0337
National Highways Act, 1956 — Section 2
High Courts16 Apr 2009
Ashoka Estate Pvt. Ltd. and Others Vs Dewan Chand Builders Pvt. Ltd. and Others
Delhi High Court · (2009) ILR Delhi 264 Supp : (2010) 7 RCR(Civil) 336
Civil Procedure Code, 1908 (CPC) — Order 12 Rule 6
High Courts16 Apr 2009
Sambhavana Organization Vs Rashtriya Virjanand Andh Kanya Vidyalaya Society and Another
Delhi High Court · (2009) 166 DLT 103
Persons with Disabilities (Equal Opportunities, Protection of Rights and Full Participation) Act, 1995 — Section 33
High Courts16 Apr 2009
Union of India (UOI) Vs Chadha Engg. Works
Delhi High Court · (2009) 165 DLT 6 : (2010) 157 PLR 14 : (2010) 6 RCR(Civil) 545
Arbitration Act, 1940 — Section 14, 17Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11Limitation Act, 1963 — Article 119
High Courts16 Apr 2009Dismissed
Metallurigical Engineering Consultants Vs SCIL
Delhi High Court · (2009) 04 DEL CK 0204
Arbitration Act, 1940 — Section 30Interest Act, 1978 — Section 3
High Courts16 Apr 2009Allowed
Ghan Sham Dass and Others Vs Shanker and Others
Delhi High Court · (2009) 04 DEL CK 0179
High Courts16 Apr 2009Dismissed
Imran Vs State
Delhi High Court · (2009) 04 DEL CK 0161
Penal Code, 1860 (IPC) — Section 304
High Courts15 Apr 2009
Urvashi Popli Vs Union of India (UOI) and Others
Delhi High Court · (2009) 166 DLT 124 : (2010) 8 RCR(Civil) 352
High Courts15 Apr 2009
Jay Thareja and Another Vs Lieutenant Governor and Another
Delhi High Court · (2009) 160 DLT 194
Constitution of India, 1950 — Article 141
High Courts15 Apr 2009Allowed
Mohd. Amin Vs Mohd. Iqbal
Delhi High Court · (2010) 7 RCR(Civil) 2700
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 3
High Courts15 Apr 2009Dismissed
Charan Medical Devices Vs Biotronik Medical Devices India Pvt. Ltd. and Another
Delhi High Court · (2009) 04 DEL CK 0529
Arbitration and Conciliation Act, 1996 — Section 9
High Courts15 Apr 2009Allowed
Vankat Salum and Another Vs State (Delhi Admn.)
Delhi High Court · (2009) 04 DEL CK 0521
Penal Code, 1860 (IPC) — Section 302, 34
High Courts15 Apr 2009Allowed
Dharmender Kumar Vs State (NCT of Delhi)
Delhi High Court · (2009) 7 ILR Delhi 142
Criminal Procedure Code, 1973 (CrPC) — Section 428Penal Code, 1860 (IPC) — Section 302, 397