High Courts15 Jul 2009Dismissed
Smt. Mayawati Malik Vs MCD and Others
Delhi High Court · (2009) 162 DLT 94
COURT ARCHIVE
Delhi High Court judgments
1,31,711 judgments · page 4,775 of 6,586
High Courts15 Jul 2009Dismissed
Bimla Chaudhary Vs Union of India (UOI) and Others
Delhi High Court · (2009) 07 DEL CK 0531
Civil Procedure Code, 1908 (CPC) — Order 14 Rule 2, Order 7 Rule 11Delhi Development Act, 1957 — Section 22, 22(1), 53BDelhi Land Reforms Act, 1954 — Section 185(1), 7, 85
High Courts15 Jul 2009
BHEL Vs V.D. Swami and Company
Delhi High Court · (2009) 1 ILR Delhi 537 Supp
Arbitration Act, 1940 — Section 11Arbitration and Conciliation Act, 1996 — Section 13, 13(3), 13(4), 13(5), 34
High Courts15 Jul 2009
Court on its Own Motion Vs Govt. of NCT of Delhi Save The Childhood Foundation Vs Union of India (UOI) and Others Q.I.C. and A.C. Vs Ministry of Labour and Employment and Another All India Bhrashtachar Virodhi Morcha (Regd.) Vs Karol Bagh Bangiya Swaran Shilpi Samiti (Regd.) and Others
Delhi High Court · (2009) 163 DLT 641 : (2009) 6 ILR Delhi 663 : (2010) 6 RCR(Criminal) 866
Child Labour (Prohibition and Regulation) Act, 1986 — Section 11, 12, 13, 3, 7Constitution of India, 1950 — Article 23, 24, 39, 45, 47Juvenile Justice (Care and Protection of Children) Act, 2000 — Section 23, 24, 26, 2K
High Courts15 Jul 2009Dismissed
G.B.S. Bhalla Vs State and Others
Delhi High Court · (2010) 6 RCR(Criminal) 860
Criminal Procedure Code, 1973 (CrPC) — Section 154, 173, 190(1), 195, 195(1)Delhi Municipal Corporation Act, 1957 — Section 322, 332, 466A, 467, 469Electricity Act, 2003 — Section 135, 138, 150, 151, 154(3)
High Courts15 Jul 2009
Megh Singh Vs Govt. of NCT of Delhi and Others
Delhi High Court · (2009) 07 DEL CK 0474
High Courts15 Jul 2009Allowed
Gail (India) Ltd. Vs Advance Glass Works
Delhi High Court · (2009) 07 DEL CK 0473
Arbitration and Conciliation Act, 1996 — Section 17, 9
High Courts15 Jul 2009Dismissed
Directorate of Revenue Intelligence Vs Md. Jamil @ Wasim @ Bhura
Delhi High Court · (2010) 6 RCR(Criminal) 2568
Criminal Procedure Code, 1973 (CrPC) — Section 439(2)Customs Act, 1962 — Section 108, 135
High Courts15 Jul 2009
Bhai Sarabjit Singh @ Dr. Sabi Sabharwal Vs State and Another
Delhi High Court · (2010) 6 RCR(Criminal) 2315
Criminal Procedure Code, 1973 (CrPC) — Section 107, 111, 113, 145, 150
High Courts15 Jul 2009Dismissed
Uttar Pradesh State Road Transport Corporation Vs Naveen Chand Upreti
Delhi High Court · (2009) 07 DEL CK 0388
High Courts15 Jul 2009Dismissed
Jaswinder Singh Bhatia Vs Nirmaljeet Kaur Bhatia
Delhi High Court · (2010) 8 RCR(Civil) 2016
Arbitration and Conciliation Act, 1996 — Section 9
High Courts15 Jul 2009Disposed Off
Pawan Kumar Chadha Vs Anil Kumar Chadha and Another
Delhi High Court · (2009) 07 DEL CK 0302
Civil Procedure Code, 1908 (CPC) — Section 24
High Courts15 Jul 2009Disposed Off
Shri D.R. Chhatwani Vs Assistant Collector and Others
Delhi High Court · (2009) 07 DEL CK 0298
Constitution of India, 1950 — Article 226, 227
High Courts15 Jul 2009Dismissed
Classic Equipments (P) Ltd. Vs Johnson Enterprises and Others
Delhi High Court · (2009) 41 PTC 385
High Courts15 Jul 2009Dismissed
Abheraj Jaswal Vs Godrej and Boyce Manufacturing Company Limited and Others
Delhi High Court · (2009) 07 DEL CK 0229
Constitution of India, 1950 — Article 226
High Courts15 Jul 2009
Veena Malhotra and Others Vs Jitumani Kakati and Others
Delhi High Court · (2009) 07 DEL CK 0225
High Courts15 Jul 2009Dismissed
Mrs. Veena Saluja and Another Vs Tahiliani Design Pvt. Ltd.
Delhi High Court · (2009) 07 DEL CK 0195
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 10, Order 7 Rule 11Transfer of Property Act, 1882 — Section 106
High Courts15 Jul 2009
Jay Shankar Singh Vs Insurance Regulatory Development Authority
Delhi High Court · (2009) 163 DLT 785
Constitution of India, 1950 — Article 226
High Courts15 Jul 2009Dismissed
Mahinder Kumar Gupta Vs Dr. Rajendra Prasad Centre for Ophthalmic Schiences and Others
Delhi High Court · (2010) 7 RCR(Civil) 2654
High Courts15 Jul 2009Allowed
Tirath Ram Ahuja Pvt. Ltd. Vs Government of NCT of Delhi and Others
Delhi High Court · (2011) ACJ 83