Delhi High Court Judgments

High Courts20 Jul 2009Dismissed

Sh. Dashrath Singh Chauhan Vs C.B.I.

Delhi High Court · (2010) 1 Crimes 1012 : (2009) 165 DLT 24 : (2009) ILR Delhi 653 Supp : (2010) 6 RCR(Criminal) 2477

Criminal Procedure Code, 1973 (CrPC) — Section 161, 313Penal Code, 1860 (IPC) — Section 120BPrevention of Corruption Act, 1988 — Section 13, 13(1), 13(2), 7

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High Courts20 Jul 2009

Manohar Lal Jain Vs The Registrar Cooperative Societies and Others

Delhi High Court · (2010) 8 RCR(Civil) 390

Delhi Co-operative Societies Act, 1972 — Section 54, 55, 59, 59(2), 76Delhi Co-operative Societies Rules, 1973 — Rule 87, 87(1), 87(2), 87(4), 87(5)

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High Courts20 Jul 2009

Delhi Transport Corporation Vs Shri Nand Kishore

Delhi High Court · (2009) 07 DEL CK 0082

Industrial Disputes Act, 1947 — Section 17B

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High Courts20 Jul 2009

R.K. Nanda Vs The State

Delhi High Court · (2009) ILR Delhi 124 Supp

Companies Act, 1956 — Section 434Criminal Procedure Code, 1973 (CrPC) — Section 439

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High Courts20 Jul 2009

Sharad Kumar Agrawal Vs The State

Delhi High Court · (2009) 1 ILR Delhi 577

Companies Act, 1956 — Section 434Criminal Procedure Code, 1973 (CrPC) — Section 439, 482Penal Code, 1860 (IPC) — Section 120B, 420, 467, 468, 471

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High Courts20 Jul 2009Dismissed

Jai Bhagwan Goel Dal Mill and Others Vs D.S.I.I.D.C. Ltd. and Another

Delhi High Court · (2009) 162 DLT 328 : (2010) 8 RCR(Civil) 3184

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High Courts20 Jul 2009Dismissed

Ashwani Kumar Mittal Vs Vimla Securities Pvt. Ltd.

Delhi High Court · (2009) 07 DEL CK 0040

Arbitration and Conciliation Act, 1996 — Section 34Securities Contracts (Regulation) Act, 1956 — Section 9

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High Courts17 Jul 2009

Shri G.L. Chowdhary Vs Union of India (UOI) Ors.

Delhi High Court · (2010) 124 FLR 407

Persons with Disabilities (Equal Opportunities, Protection of Rights and Full Participation) Act, 1995 — Section 47

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High Courts17 Jul 2009Allowed

Upaid Systems Limited Vs Satyam Computer Services and Another

Delhi High Court · (2009) 163 DLT 45 : (2010) 7 RCR(Civil) 2124

Civil Procedure Code, 1908 (CPC) — Order 11 Rule 12, Order 11 Rule 13, Order 11 Rule 14, Order 26 Rule 15, Order 26 Rule 16Constitution of India, 1950 — Article 15, 16, 17, 18, 23

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High Courts17 Jul 2009Dismissed

Major General B.S. Grewal Vs Union of India (UOI) and Others

Delhi High Court · (2009) 2 ILR Delhi 629

Constitution of India, 1950 — Article 226

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High Courts17 Jul 2009

Sunny Packers Vs Employees'' State Insusrance Corporation and Another

Delhi High Court · (2009) 162 DLT 91 : (2009) 123 FLR 498 : (2010) 1 LLJ 668 : (2009) 156 PLR 6 : (2010) 7 RCR(Civil) 2354

Constitution of India, 1950 — Article 226Employees State Insurance Act, 1948 — Section 45A

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High Courts17 Jul 2009Dismissed

Usha Bisht Vs Union of India (UOI) and Others

Delhi High Court · (2009) 07 DEL CK 0475

Constitution of India, 1950 — Article 14, 16, 311Education Code — Article 81

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High Courts17 Jul 2009Allowed

Naresh Kumar Mittal Vs State Bank of India and Others Smt. Pushpa Mittal and Another Vs State Bank of India and Another Ashoka Mercantile Ltd. Vs Punjab National Bank and Another

Delhi High Court · (2009) 161 DLT 452 : (2010) 8 RCR(Civil) 387

Recovery of Debts Due to Banks and Financial Institutions Act, 1993 — Section 22Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 (SARFAESI) — Section 1, 13(4), 17, 17(1), 17(7)Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Rules, 2004 — Rule 13, 13(1), 13(2)

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High Courts17 Jul 2009

D.T.C. and Another Vs Ram Chander Mahto and Others

Delhi High Court · (2009) 07 DEL CK 0391

Motor Vehicles Act, 1988 — Section 158(6)Penal Code, 1860 (IPC) — Section 279, 304A

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High Courts17 Jul 2009Dismissed

J. Khushalani Vs Badarpur Thermal Power Station and Others

Delhi High Court · (2009) 07 DEL CK 0340

Constitution of India, 1950 — Article 14, 16

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High Courts17 Jul 2009Dismissed

Shri Punit Malhan Vs Smt. Neha Malhan and Others

Delhi High Court · (2009) 07 DEL CK 0314

Criminal Procedure Code, 1973 (CrPC) — Section 125, 482

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High Courts17 Jul 2009Dismissed

Shri Mahavir Singh Vs Delhi Transport Corporation

Delhi High Court · (2009) 07 DEL CK 0268

Constitution of India, 1950 — Article 226

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High Courts17 Jul 2009Dismissed

Union of India (UOI) Vs Shri P.K. Sharma

Delhi High Court · (2009) 07 DEL CK 0169

Central Civil Services (Conduct) Rules, 1964 — Rule 3(1)Criminal Procedure Code, 1973 (CrPC) — Section 293(1)

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High Courts17 Jul 2009Dismissed

Neena Khanna and Another Vs Peepee Publishers and Distributors Pvt. Ltd.

Delhi High Court · (2010) 167 DLT 247 : (2009) 6 ILR Delhi 705

Civil Procedure Code, 1908 (CPC) — Order 12 Rule 6, Order 43 Rule 1, Order 6 Rule 17, 10, 104Copyright Act, 1957 — Section 17Delhi High Court Act, 1966 — Section 10(1)

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High Courts17 Jul 2009Dismissed

Sushma Nayar Vs Managing Committee, Delhi Public School and Others

Delhi High Court · (2009) ILR Delhi 641 Supp

Criminal Procedure Code, 1973 (CrPC) — Section 162Delhi School Education Act, 1973 — Section 13, 13(2), 2Delhi School Education Rules, 1973 — Rule 110, 110(2)

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