High Courts15 Jul 2009
Commissioner of Income Tax Vs Eicher Ltd.
Delhi High Court · (2010) 320 ITR 410 : (2009) 185 TAXMAN 243
Income Tax Act, 1961 — Section 260(A)Negotiable Instruments Act, 1881 (NI) — Section 138
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Delhi High Court judgments
1,31,711 judgments · page 4,776 of 6,586
High Courts15 Jul 2009
Indus Ind Bank Ltd. Vs Ram Laxman Hotels Ltd. and Others
Delhi High Court · (2009) 162 DLT 332 : (2010) 8 RCR(Civil) 3187
Arbitration and Conciliation Act, 1996 — Section 2(1), 34, 42
High Courts15 Jul 2009Dismissed
Union of India (UOI) Vs Smt. Santosh
Delhi High Court · (2010) 1 ILR Delhi 67
High Courts15 Jul 2009
Seiko Brushware (India) and Others Vs Directorate of Revenue Intelligence and Another
Delhi High Court · (2009) 07 DEL CK 0119
Customs Act, 1962 — Section 132, 135
High Courts15 Jul 2009
Nova Vision Electronics Pvt. Ltd. and Another Vs State and Another
Delhi High Court · (2011) CriLJ 868
Criminal Procedure Code, 1973 (CrPC) — Section 218, 218, 219, 220, 221Negotiable Instruments Act, 1881 (NI) — Section 138, 145, 145(2)Penal Code, 1860 (IPC) — Section 71
High Courts15 Jul 2009Dismissed
Jas Pal Singh Vs NSIC Ltd. and Another
Delhi High Court · (2009) 6 ILR Delhi 652
Arbitration and Conciliation Act, 1996 — Section 8
High Courts15 Jul 2009Dismissed
Value Advisory Services Vs ZTE Corporation and Others
Delhi High Court · (2009) 3 ARBLR 315
Arbitration and Conciliation Act, 1996 — Section 17, 5, 8, 9Civil Procedure Code, 1908 (CPC) — Order 21 Rule 46, Order 21 Rule 46A, Order 21 Rule 46B, Order 21 Rule 46C, Order 21 Rule 46DCompanies Act, 1956 — Section 153(2)
High Courts15 Jul 2009
Pearl Woollen Mills (I) Vs Union of India (UOI) and Another Union of India (UOI) Vs Pearl Woollen Mills (I)
Delhi High Court · (2009) 07 DEL CK 0077
Arbitration Act, 1940 — Section 14, 29, 30, 33
High Courts14 Jul 2009
Desiccant Rotors International Pvt. Ltd. Vs Bappaditya Sarkar and Another
Delhi High Court · (2010) 7 RCR(Civil) 2635
Arbitration and Conciliation Act, 1996 — Section 8Civil Procedure Code, 1908 (CPC) — Order 1 Rule 13, Order 39 Rule 4Contract Act, 1872 — Section 27, 62
High Courts14 Jul 2009
Dr. Gurdip Singh Sindhu and Another Vs Sh. Harbans Singh Sidhu
Delhi High Court · (2009) 07 DEL CK 0465
Civil Procedure Code, 1908 (CPC) — Order 11 Rule 12, Order 11 Rule 14, Order 12 Rule 6Partition Act, 1893 — Section 3
High Courts14 Jul 2009Dismissed
Asharfi Lal and Others Vs Union of India (UOI) and Others
Delhi High Court · (2009) 161 DLT 277 : (2009) 6 ILR Delhi 644
Delhi Municipal Corporation Act, 1957 — Section 321, 322, 42
High Courts14 Jul 2009Allowed
Hindustan Unilever Ltd. Vs Union of India (UOI) and Others
Delhi High Court · (2009) 6 ILR Delhi 659 : (2010) 1 LLJ 550
Industrial Disputes Act, 1947 — Section 17B
High Courts14 Jul 2009Allowed
Ms. Annapurna Dixit Vs State and Others
Delhi High Court · (2009) 07 DEL CK 0316
Evidence Act, 1872 — Section 33
High Courts14 Jul 2009Allowed
Naresh Kumar Jain Vs Union of India (UOI) and Others
Delhi High Court · (2009) 41 PTC 228
Constitution of India, 1950 — Article 226Trade Marks Act, 1999 — Section 100
High Courts14 Jul 2009
Dulari and Others Vs Bablu and Others
Delhi High Court · (2009) 07 DEL CK 0251
High Courts14 Jul 2009Disposed Off
Commissioner of Income Tax Vs Aswani Chopra
Delhi High Court · (2009) 07 DEL CK 0247
Income Tax Act, 1961 — Section 143(2), 158BC
High Courts14 Jul 2009Allowed
Surat Singh thr. L.Rs. Vs Union of India (UOI) and Another
Delhi High Court · (2009) 07 DEL CK 0245
Land Acquisition Act, 1894 — Section 23(1A), 23(2), 28, 4, 54
High Courts14 Jul 2009Dismissed
NEX Tenders (India) Pvt. Ltd. Vs D.G. of Directorate General of Supplies and Disposals
Delhi High Court · (2009) 07 DEL CK 0211
High Courts14 Jul 2009Allowed
Indra Devi Goel and Others Vs Bhup Singh and Others
Delhi High Court · (2009) 07 DEL CK 0202
High Courts14 Jul 2009Dismissed
National Insurance Co. Ltd. Vs Farzana and Others
Delhi High Court · (2009) ACJ 2763
Motor Vehicles Act, 1988 — Section 163A, 168