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Delhi High Court judgments

1,21,811 judgments · page 473 of 6,091

High Courts03 Nov 2025Dismissed

Arka Bhattacharya Vs State

Delhi High Court · (2025) 11 DEL CK 2835

Maharashtra Control of Organised Crime Act, 1999-Sections 3, 4, 21(3)Cr.P.C.-Sections 75, 78(2), 438Indian Penal Code, 1860-Sections 379, 401, 468, 471, 120B
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High Courts03 Nov 2025Dismissed

Pushkar Raj & Anr. Vs Jawaharlal Nehru University & Ors.

Delhi High Court · (2025) 11 DEL CK 2850

Constitution of India-Article 226, 14Sexual Harassment of Women at Workplace (Prevention, Prohibition and Redressal) Act, 2013-Article 3(h), Section 16, sub-section 2(o)University Grants Commission Act, 1956
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High Courts03 Nov 2025Dismissed

X Vs State Of NCT Of Delhi & Anr.

Delhi High Court · (2025) 11 DEL CK 2978

Sexual Harassment of Women at Workplace (Prevention, Prohibition and Redressal) Act, 2013-Section 9IPC-Sections 354A, 354D read with 34Constitution of India-Article 226, 227, 32, Part III
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High Courts03 Nov 2025Disposed Of

Mr. Sandeep Dhanuka Vs Directorate Of Revenue Intelligence & Anr.

Delhi High Court · (2025) 11 DEL CK 2980

Customs Act, 1962-Section 1, 14, 28, 104(4), 104(5), 108, 109A, 111, 111(m), 112, 112(a), 112(b), 112(iii), 114AA, 117, 124, 132, 135Customs Valuation (Determination of Value of Imported Goods) Rules, 2007-Rule 12, 3(1), 2(2)(vi)Bharatiya Nyaya Sanhita, 2023 (45 of 2023)-Section 229, 267, 208, 210
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High Courts03 Nov 2025Disposed Of

Ms Krrish Realtech Pvt Ltd & Anr. Vs Union Of India & Anr.

Delhi High Court · (2025) 11 DEL CK 2981

Prevention of Money Laundering Act, 2002-Section 5, 5(1), proviso (ii) to Section 5(1), 5(1)(b), 8(2), 8(3), 66, 2(1)(u), 6, 6(5)(b), 6(13), 26, 26(1)Constitution of India-Article 226, 32, 14, 19(1)(e), 21, 300AIndian Penal Code, 1860-Sections 34, 120-B, 406, 409, 411, 420, 467, 468, 471
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High Courts03 Nov 2025Dismissed

Mohd Arif Vs Amit Chaudhary & Anr.

Delhi High Court · (2025) 11 DEL CK 2865

Delhi Rent Control Act, 1958-Section 14(1)(e), 25B, 25(4), 25(5), 14(7), 3(c), 50, 25B(8)Code of Civil Procedure, 1908-Order VIII Rule 1A(3), Section 151Shops & Establishments Act
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High Courts03 Nov 2025

Subhash Gupta & Anr. Vs Smt Pooja

Delhi High Court · (2025) 11 DEL CK 2871

Delhi Rent Control Act, 1958-Section 14(1)(e), 25(B), 25B(4), 25B(5), 1(2), 25B(8), 14(7)Delhi Municipal Corporation Act, 1957-Section 507
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High Courts03 Nov 2025Dismissed

Suparshva Swabs India Vs AGN International & Ors

Delhi High Court · (2025) 11 DEL CK 1807

Civil Procedure Code 1908-Section 134, 135, 151, Order 14 Rule 2, Order 39 Rule 1, Order 39 Rule 2, Order 43 Rule 1(r)Commercial Courts Act, 2015-Section 13(1)Trade Marks Act, 1999-Section 2(1)(zg), 11, 11(6), 29(2)(a), 29(2)(b), 29(4), 34
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