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Delhi High Court judgments

1,21,811 judgments · page 471 of 6,091

High Courts04 Nov 2025Dismissed

TV Today Network Ltd. & Ors Vs Ramesh Bidhuri

Delhi High Court · (2025) 11 DEL CK 1815

Code of Criminal Procedure, 1973- Section 200, 202, 204, 239, 245, 251, 252, 258, 482Indian Penal Code, 1860-Section 499, 500Negotiable Instruments Act, 1881- Section 138, 143
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High Courts04 Nov 2025Partly Allowed

Rohit & Anr Vs State

Delhi High Court · (2025) 11 DEL CK 1814

Code of Criminal Procedure, 1973- Section 161, 428Indian Penal Code, 1860-Section 34, 300, 302, 304A, 304I, 304II, 323, 341
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High Courts03 Nov 2025

Abid Vs State (NCT Of Delhi)

Delhi High Court · (2025) 11 DEL CK 2579

Code of Criminal Procedure, 1973-Sections 161, 313, 357A, 374(2), 428Indian Penal Code, 1860-Sections 34, 141, 147, 148, 149, 302, 304 (Part-II), 307, 323, 376, 427, 449, 452, 506(2)Arms Act, 1959-Sections 25, 27
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High Courts03 Nov 2025Dismissed

Renew Wind Energy (AP2) Pvt. Ltd. Vs Solar Energy Corporation Of India

Delhi High Court · (2025) 11 DEL CK 2595

Electricity Act, 2003-Section 2(28), 2(39), 79, 79(1), 79(1)(a) to (d), 79(1)(b), 79(1)(f), 86, 86(1)(f), 94(2), 111, 125, 145, 158, 173, 174, 175Arbitration and Conciliation Act, 1996-Section 2(3), 8, 9, 11, 17, 34(2)(b)(i), 36Electricity Regulatory Commissions Act, 1998-Section 13, 13(h)
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High Courts03 Nov 2025Allowed

Parag Prakash Rudrangi Vs State & Anr.

Delhi High Court · (2025) 11 DEL CK 2602

Indian Penal Code, 1860-Sections 376, 328, 506, 377Code of Criminal Procedure, 1973-Sections 164, 482, 156(1), 155(2)Constitution of India-Article 226
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High Courts03 Nov 2025Dismissed

Paramjit Kharb Vs The State (NCT Of Delhi)

Delhi High Court · (2025) 11 DEL CK 2652

Bharatiya Nagarik Suraksha Sanhita, 2023-Section 483Code of Criminal Procedure, 1973-Section 439, 161Indian Penal Code, 1860-Sections 419, 420, 120-B
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