High Courts03 Nov 2025Disposed Of

Directorate Of Enforcement Vs M/S Prakash Industries Ltd

Delhi High Court · (2025) 11 DEL CK 2664

Indian Penal Code, 1860-Section 120B, 420, 415Prevention of Corruption Act, 1988-Section 13(2) read with 13(1)(d)Prevention of Money Laundering Act, 2002-Section 2(1)(u), 2(1)(v), 3, 5, 5(1), 5(5), 8, 8(1), 8(2), 8(3), 8(3)(a), 26, 42, 45, 66, 66(2)
High Courts03 Nov 2025Dismissed

Suparshva Swabs India Vs AGN International & Ors.

Delhi High Court · (2025) 11 DEL CK 2674

Commercial Courts Act, 2015-Section 13(1)Code of Civil Procedure, 1908-Order XLIII Rule 1(r), Section 151, XXXIX Rules 1 and 2, XIV Rule 2Trade Marks Act, 1999-Sections 134, 135, 2(1)(zg), 11, 11(6), 34, 29(2)(a), 29(2)(b), 124, 29(4)
High Courts03 Nov 2025

Satya Prakash Bagla Vs State & Ors.

Delhi High Court · (2025) 11 DEL CK 2728

Indian Penal Code, 1860-Section 406, 420Bharatiya Nagarik Suraksha Sanhita 2023-Section 528, 106, 107Code of Criminal Procedure-Section 482, 438, 173
High Courts03 Nov 2025Dismissed

Dr. Kirti Sharma Vs Dr. Kapil Parasha

Delhi High Court · (2025) 11 DEL CK 2779

Code of Criminal Procedure, 1973-Section 341, 340, 200, 195, 195(1)(b) and (c), 376Bharatiya Nagarik Suraksha Sanhita, 2023-Section 380, 528Indian Penal Code, 1860-Section 498A, 406, 34, 191, 192, 172 to Section 188, 193 to Section 196, 199, 200, 205 to Section 211, 228
High Courts03 Nov 2025Allowed

Anil Singh Vs State

Delhi High Court · (2025) 11 DEL CK 2792

Code of Criminal Procedure, 1973-Section 482, 207, 319, 190Indian Penal Code, 1860-Section 406, 420, 120B