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Delhi High Court judgments

1,21,811 judgments · page 467 of 6,091

High Courts06 Nov 2025Disposed Of

Vikaramjeet Rana Vs The State (NCT Of Delhi) & Anr.

Delhi High Court · (2025) 11 DEL CK 2793

Bharatiya Nagarik Suraksha Sanhita (BNSS), 2023-Section 438, 442Code of Criminal Procedure (CrPC), 1973-Section 397, 401Protection of Women from Domestic Violence Act-Section 12, 19, 19(1)(f), 23, 25, 25(2)
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High Courts06 Nov 2025Allowed

Rajesh Kumar & Ors. Vs Union Of India & Ors.

Delhi High Court · (2025) 11 DEL CK 2840

Border Security Force (General Duty Officers) Recruitment Rules, 2001-Rule 3, 7, 7(1), 7(2), 7(3), 7(3)(iii), 7(3)(iv)BSF Group 'A' (General Duty Officers) Recruitment Rules, 2010-Rule 7, 7(3)(iii), 7(3)(iv)Border Security Force Act, 1968
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High Courts06 Nov 2025Dismissed

Umesh Kumar Verma Vs Union Of India Ministry Of Power & Ors

Delhi High Court · (2025) 11 DEL CK 2844

NTPC (Conduct, Discipline & Appeal) Rules, 1977-Rule 25, 5(1), 5(5), 4(1)(), 4(1)(ii), 4(1)(i), 4(1)(iii)NTPC Medical Attendance and Treatment Rules-Clause 18.0, Rule 18, 18Industrial Disputes Act, 1947-Section 10(1)(d), 10(2A)
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