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Delhi High Court judgments

1,21,607 judgments · page 465 of 6,081

High Courts07 Nov 2025Disposed Of

Abdul Rashid Sheikh Vs NIA

Delhi High Court · (2025) 11 DEL CK 1840

Constitution of India, 1950- Article 79, 85, 86, 99, 100(1), 102, 105, 105(1), 105(2), 226Bharatiya Nagarik Suraksha Sanhita 2023- Section 403, 528Code of Criminal Procedure 1973- Section 362, 439, 482
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High Courts07 Nov 2025Allowed

Krishna Nand Tiwari Vs State

Delhi High Court · (2025) 11 DEL CK 1854

Code of Criminal Procedure, 1973- Section 164, 428Indian Penal Code, 1860- Section 354, 376Protection of Children from Sexual Offences Act, 2012- Section 5(m), 6, 8
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High Courts07 Nov 2025Dismissed

Shiv Kumar @ Bhaggu Vs State

Delhi High Court · (2025) 11 DEL CK 1853

Code of Criminal Procedure, 1973- Section 195Indian Penal Code, 1860- Section 186, 326, 333, 353
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High Courts07 Nov 2025Allowed

PJ Vs State Govt. Of Nct Of Delhi And Anr

Delhi High Court · (2025) 11 DEL CK 1851

Bharatiya Nagarik Suraksha Sanhita, 2023- Section 180, 183, 482Code of Criminal Procedure, 1973- Section 164Indian Penal Code, 1860- Section 34, 323, 376, 506
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High Courts07 Nov 2025Disposed Of

Deepak Vs State

Delhi High Court · (2025) 11 DEL CK 1837

Code of Criminal Procedure, 1973- Section 164, 313, 374Indian Penal Code, 1860- Section 366, 376, 506
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