High Courts06 Nov 2025Dismissed
Shivam Shukla Vs State (Gnct Of Delhi)
Delhi High Court · (2025) 11 DEL CK 1838
Code of Criminal Procedure, 1973- Section 439Indian Penal Code, 1860- Section 34, 302Evidence Act, 1872- Section 60
COURT ARCHIVE
Delhi High Court judgments
1,21,811 judgments · page 468 of 6,091
High Courts04 Nov 2025Disposed Of
Preeti Pahwa & Anr. Vs MCD & Ors.
Delhi High Court · (2025) 11 DEL CK 2586
High Courts04 Nov 2025Disposed Of
Rajbir Singh Vs Delhi Cantonment Board
Delhi High Court · (2025) 11 DEL CK 2572
Cantonments Act, 2006-Section 320, 340Cantonments Act, 1924-Section 185(1)
High Courts04 Nov 2025Allowed
Anita Kaul Vs State Of NCT Of Delhi
Delhi High Court · (2025) 11 DEL CK 2571
Passport Rules, 1980IPC, 1860-Section 279Delhi Excise Act, 2009-Section 33(1)A, 58(d)
High Courts04 Nov 2025Dismissed
Intime Vincom Pvt Ltd Vs GAIL India Limited
Delhi High Court · (2025) 11 DEL CK 2567
Constitution of India-Article 226, 14
High Courts04 Nov 2025Dismissed
Univlabs Technologies Vs Union Of India & Ors.
Delhi High Court · (2025) 11 DEL CK 2598
Constitution of India-Article 226
High Courts04 Nov 2025Dismissed
Patparganj FIE Entrepreneurs Association Vs Municipal Corporation Of Delhi & Ors.
Delhi High Court · (2025) 11 DEL CK 2599
Delhi Municipal Corporation Act, 1957Delhi Maintenance and Management Parking Places Rules, 2019-Rules 3(4)(a), 3(4)(d), 11
High Courts04 Nov 2025Dismissed
Kohinoor Educational Services Pvt. Ltd. Vs Union Of India & Ors.
Delhi High Court · (2025) 11 DEL CK 2600
Income Tax Act, 1961-Section 201, 40(a)(ia)AAI ActRevenue Recovery Act, 1890
High Courts04 Nov 2025Disposed Of
Comfort Intech Limited Vs Orient Electric Limited
Delhi High Court · (2025) 11 DEL CK 2592
Arbitration and Conciliation Act, 1996-Section 7, 8, 11, 11(6), 11(6A), 12, 16, 21, 37, IV Schedule2015 Amendment Act
High Courts04 Nov 2025Dismissed
Zen Linen International Pvt Ltd Vs M/s. India Exhibitions
Delhi High Court · (2025) 11 DEL CK 2613
Commercial Courts Act 2015-Section 12AIndian Evidence Act,1872-Chapter VII, Sections 101, 102, 103 and 106, 58Civil Procedure Code 1908-Order I Rule 9
High Courts04 Nov 2025Dismissed
TV Today Network Ltd. & Ors. Vs Ramesh Bidhuri
Delhi High Court · (2025) 11 DEL CK 2620
Code of Criminal Procedure, 1973-Section 482, 200 and 202, 251, 239, 245, 258, 252, 204, 322, 262 to 265IPC-Sections 499, 500, 501Negotiable Instruments Act, 1881-Section 138, 143
High Courts04 Nov 2025Dismissed
Spice Jet Ltd Vs Union Of India & Anr
Delhi High Court · (2025) 11 DEL CK 2621
Constitution of India-Article 226, 14Employees' Provident Funds and Miscellaneous Provisions Act, 1952-Section 2(f), 2(ff), 2(h), 2(l), 5, 5A, 6, 7(1), 7(2), 7A, 16, 17Industrial Disputes Act, 1947-Section 2(oo)(a)
High Courts04 Nov 2025Allowed
Pranab Thareja Vs Pallav Thareja
Delhi High Court · (2025) 11 DEL CK 2624
High Courts04 Nov 2025Disposed Of
Rupinder Gill Vs State Of Nct Of Delhi & Anr
Delhi High Court · (2025) 11 DEL CK 2633
Constitution of India-Article 226B.N.S.S., 2023-Section 528
High Courts04 Nov 2025Allowed
Naresh Kumar & Ors. Vs State Govt. Of Nct Of Delhi & Anr.
Delhi High Court · (2025) 11 DEL CK 2641
Bharatiya Nagarik Suraksha Sanhita-Section 528Indian Penal Code-Sections 498A, 406, 34Code of Criminal Procedure, 1973-Section 482
High Courts04 Nov 2025Allowed
Rajneesh Pandey Alias Vipul Pandey & Anr. Vs State Govt. Of NCT Of Delhi & Anr.
Delhi High Court · (2025) 11 DEL CK 2642
Bharatiya Nagarik Suraksha Sanhita-Section 528IPC-Sections 34, 354, 354(B), 506Code of Criminal Procedure-Section 482
High Courts04 Nov 2025Allowed
Manish Pandey & Ors. Vs State Of NCT Of Delhi & Anr.
Delhi High Court · (2025) 11 DEL CK 2643
Bharatiya Nagarik Suraksha Sanhita-Section 528IPC-Sections 498A, 406, 34Code of Criminal Procedure, 1973-Section 482
High Courts04 Nov 2025Allowed
Prashant Kumar Singh & Ors. Vs State Govt Of NCT Of Delhi & Anr.
Delhi High Court · (2025) 11 DEL CK 2645
Bharatiya Nagarik Suraksha Sanhita-Section 528IPC-Sections 498A, 406, 34
High Courts04 Nov 2025Allowed
Puneet Verma & Ors. Vs State Of Nct Of Delhi & Anr.
Delhi High Court · (2025) 11 DEL CK 2646
Bharatiya Nagarik Suraksha Sanhita-Section 528IPC-Sections 498A, 406, 377, 34
High Courts04 Nov 2025Allowed
Mohd. Faisal & Anr. Vs State Of NCT & Anr.
Delhi High Court · (2025) 11 DEL CK 2647
Constitution of India-Article 226Bharatiya Nagarik Suraksha Sanhita-Section 528, 482IPC-Sections 323/341/427/34