High Courts11 Nov 2025Dismissed
Union Of India And Ors Vs Col Surender Mohan Retd
Delhi High Court · (2025) 11 DEL CK 1890
Constitution of India, 1950- Article 226
COURT ARCHIVE
Delhi High Court judgments
1,21,018 judgments · page 460 of 6,051
High Courts11 Nov 2025Dismissed
Baptist Church Trust Association & Ors Vs Vineet Kumar & Ors.
Delhi High Court · (2025) 11 DEL CK 1889
Code of Civil Procedure 1908- Order 12 Rule 6
High Courts11 Nov 2025Dismissed
M/s Sanghvi Writing Points Pvt. Ltd. Vs Union Of India & Ors
Delhi High Court · (2025) 11 DEL CK 1888
Constitution of India, 1950- Article 226Employees Provident Fund and Miscellaneous Provisions Act, 1952- Section 7QLimitation Act, 1963- Section 5, 14, 14B
High Courts11 Nov 2025Dismissed
Parsvnath Developers Ltd Vs Delhi Metro Rail Corporation Limited & Anr.
Delhi High Court · (2025) 11 DEL CK 1866
Arbitration and Conciliation Act, 1996- Section 31(8), 34Delhi Municipal Corporation Act, 1957- Section 336
High Courts11 Nov 2025Disposed Of
Hemant Gupta Vs Ishwar Chand
Delhi High Court · (2025) 11 DEL CK 1865
Delhi Rent Control Act, 1958- Section 14(1)(e), 14(7), 25B, 25B(4), 25B(5), 25B(8)Delhi Municipal Corporation Act, 1957- Section 507
High Courts10 Nov 2025Disposed Of
Union Of India & Ors. Vs Sub R Ponnmbalam
Delhi High Court · (2025) 11 DEL CK 3042
Constitution of India-Article 226
High Courts10 Nov 2025Disposed Of
Smt Rama Devi Vs Municipal Corporation Of Delhi
Delhi High Court · (2025) 11 DEL CK 2584
Delhi Municipal Corporation Act, 1957-Sections 343, 344(1), 345-A, 347 B, 347-E
High Courts10 Nov 2025Disposed Of
Vijay Pal Vs Municipal Corporation Of Delhi & Anr.
Delhi High Court · (2025) 11 DEL CK 2565
High Courts10 Nov 2025Allowed
Karan Jain & Ors. Vs State Of NCT Of Delhi & Anr.
Delhi High Court · (2025) 11 DEL CK 2605
Bharatiya Nyaya Sanhita, 2023-Sections 74, 79, 115(2), 3(5)Code of Criminal Procedure, 1973-Sections 164, 482, 320Bhartiya Nagarik Suraksha Sanhita, 2023-Section 528
High Courts10 Nov 2025Allowed
Ravinder Singh Rawat & Ors. Vs State NCT Of Delhi & Anr.
Delhi High Court · (2025) 11 DEL CK 2607
Indian Penal Code, 1860-Sections 498A, 406, 34, 323, 354, 506Bharatiya Nagarik Suraksha Sanhita, 2023-Section 528Code of Criminal Procedure, 1973-Section 482, 320
High Courts10 Nov 2025Allowed
Mr. Supreet Singh & Anr. Vs State NCT Of Delhi & Anr.
Delhi High Court · (2025) 11 DEL CK 2608
Indian Penal Code, 1860-Sections 498A, 406, 34Bharatiya Nagarik Suraksha Sanhita, 2023-Section 528Code of Criminal Procedure, 1973-Sections 482, 320
High Courts10 Nov 2025Disposed Of
M/s Moneywise Financial Services Pvt Ltd Vs Ajit Singh Sethi & Anr.
Delhi High Court · (2025) 11 DEL CK 2587
Arbitration and Conciliation Act, 1996-Section 7, 8, 11, 11(6), 11(6A), 12(2), 16, 21, 37
High Courts10 Nov 2025Dismissed
Bharat Heavy Electricals Limited (BHEL) Vs Teknow Overseas Private Limited
Delhi High Court · (2025) 11 DEL CK 2614
Commercial Courts Act, 2015-Section 13Arbitration & Conciliation Act, 1976-Section 37, 31A-A, 21, 11, 34, 31(7)(a), 31(7)(b)Micro, Small & Medium Enterprises Development Act, 2006-Section 18, 16
High Courts10 Nov 2025Dismissed
M/s Shree Balajee Enterprises & Anr. Vs M/s Mahashian Di Hatti (MDH) Pvt Ltd
Delhi High Court · (2025) 11 DEL CK 2618
Constitution of India-Article 227Code of Procedure 1908-Section 20 (c), Order VII Rule 10, VII Rule 11, XI Rule 1 (5)
High Courts10 Nov 2025Allowed
Jatin Singh & Ors. Vs State NCT Of Delhi & Anr.
Delhi High Court · (2025) 11 DEL CK 2628
Bharatiya Nagarik Suraksha Sanhita-Section 528BNS-Section 110/3(5)IPC-Section 308/34
High Courts10 Nov 2025Allowed
Prakash @ Prakash Chand & Ors. Vs The State Nct Of Delhi & Anr.
Delhi High Court · (2025) 11 DEL CK 2634
Bharatiya Nagarik Suraksha Sanhita-Section 528Indian Penal Code-Sections 323, 354, 34Code of Criminal Procedure, 1973-Section 482
High Courts10 Nov 2025Allowed
Kumar Gaurav & Ors. Vs State Govt. Of NCT Of Delhi & Anr.
Delhi High Court · (2025) 11 DEL CK 2656
Bharatiya Nagarik Suraksha Sanhita-Section 528IPC-Section 498A, 406, 34Code of Criminal Procedure, 1973-Section 482
High Courts10 Nov 2025Disposed Of
Zonal Manager Punjab & Sind Bank Vs Inder Pal Singh
Delhi High Court · (2025) 11 DEL CK 2669
General Clauses Act, 1897-Section 27
High Courts10 Nov 2025Allowed
The Chief Engineer CPWD Vs Jay Narayan & Ors
Delhi High Court · (2025) 11 DEL CK 2675
Code of Civil Procedure, 1908-Section 151Limitation Act-Section 5
High Courts10 Nov 2025Disposed Of
M/s Perfect Industries Vs Goods And Service Tax Officer, Ward - 63, DGST & Anr.
Delhi High Court · (2025) 11 DEL CK 2679
Constitution of India-Articles 226 and 227Central Goods and Services Tax Act, 2017-Section 168A, 73SGST Act (Telangana GST Act)-Section 73