High Courts11 Nov 2025Disposed Of
Concept Eateries Private Limited Vs Union Of India & Ors.
Delhi High Court · (2025) 11 DEL CK 2711
Central Goods and Services Tax Act, 2017-Section 168A, 73SGST Act (Telangana GST Act)-Section 73
COURT ARCHIVE
Delhi High Court judgments
1,21,018 judgments · page 458 of 6,051
High Courts11 Nov 2025Dismissed
Union Of India Vs Devi Singh Since Deceased & Anr
Delhi High Court · (2025) 11 DEL CK 2723
High Courts11 Nov 2025Dismissed
Sh Surya Prakash Gupta Vs N.S. Chahal & Ors.
Delhi High Court · (2025) 11 DEL CK 2731
Civil Procedure Code, 1908-Section 104, Order XLIII Rule 1, IX Rule 13, 151, IX Rule 9Limitation Act, 1963-Section 5Criminal Procedure Code, 1973-Section 156(3)
High Courts11 Nov 2025Dismissed
Sunlight Project Pvt Ltd Vs Delhi Development Authority
Delhi High Court · 2019 INSC 325
Arbitration and Conciliation Act, 1996-Section 34, 34(2), 34(2A), 34(2)(b)(ii)Companies Act, 1956Delhi Development Act, 1957
High Courts11 Nov 2025Dismissed
Union Of India & Ors. Vs 649274 Ex Hfo Satish Chandra Mishra
Delhi High Court · (2025) 11 DEL CK 2541
Constitution of India-Article 226
High Courts11 Nov 2025Dismissed
Union Of India & Ors. Vs Ex Hav Ramjas
Delhi High Court · (2025) 11 DEL CK 2736
Constitution of India-Article 226
High Courts11 Nov 2025Dismissed
Union Of India & Ors. Vs Col Surender Mohan Retd
Delhi High Court · (2025) 11 DEL CK 2737
Constitution of India-Article 226
High Courts11 Nov 2025Dismissed
Union Of India & Ors Vs HFO Gajendra Nath Tiwari Retd
Delhi High Court · (2025) 11 DEL CK 2738
Constitution of India-Article 226
High Courts11 Nov 2025Dismissed
Parsvnath Developers Ltd. Vs Delhi Metro Rail Corporation Limited & Anr.
Delhi High Court · (2025) 11 DEL CK 2740
Arbitration and Conciliation Act, 1996-Section 34, 31 (8)Companies Act, 1956Delhi Municipal Corporation Act, 1957-Section 336
High Courts11 Nov 2025Disposed Of
Rabindra Kumar Vs Union Of India & Ors.
Delhi High Court · (2025) 11 DEL CK 2742
High Courts11 Nov 2025Disposed Of
Deepak, ASI/EXE Vs The Director General, CISF & Ors.
Delhi High Court · (2025) 11 DEL CK 2746
High Courts11 Nov 2025Partly Allowed
Abhay Garg Vs M/s Surya Maintenance Agency Pvt. Ltd.
Delhi High Court · (2025) 11 DEL CK 2748
Arbitration and Conciliation Act, 1996-Section 34, 12(5), 16, 14(1), 36, 4, 34(2)(b)
High Courts11 Nov 2025Disposed Of
M/s. Paramount Bearing And Industrial Products & Ors. Vs AB SKF & Ors.
Delhi High Court · (2025) 11 DEL CK 2753
CPC-Order XXXVIII Rule 5
High Courts11 Nov 2025Allowed
Baby Yaana Vs Union Of India & Ors.
Delhi High Court · (2025) 11 DEL CK 2755
Constitution of India-Articles 226, 227Right of Children to Free and Compulsory Education Act, 2009
High Courts11 Nov 2025Dismissed
State (NCT of Delhi) Vs Name Singh @ Mohit Kumar
Delhi High Court · (2025) 11 DEL CK 2768
PC ActIPC-Sections 408, 419, 471, 411CrPC-Section 313, 378
High Courts11 Nov 2025Partly Allowed
Imran Khan Vs State (NCT Of Delhi)
Delhi High Court · (2025) 11 DEL CK 2776
IPC-Section 392, 34, 394, 397, 411, 379Arms Act-Section 27CrPC-Section 428, 313
High Courts11 Nov 2025Partly Allowed
Sunil Raj Vs State
Delhi High Court · (2025) 11 DEL CK 2780
Arms Act-Section 25IPC-Sections 302, 307, 34Cr.P.C.-Section 428, 313
High Courts11 Nov 2025Disposed Of
Union Of India Through The General Manager & Ors. Vs Sh Aziz Mohd Khan Abbasi
Delhi High Court · (2025) 11 DEL CK 2787
High Courts11 Nov 2025Dismissed
Union Of India & Ors. Vs Ganga Ram
Delhi High Court · (2025) 11 DEL CK 2789
Indian Railways Vigilance Manual, 2006-Rule 807(2)Railway Servants (Discipline & Appeal) Rules, 1968-Rule 9, Sub-Rules (6) to (25) of Rule 9, Sub-Rule (2) of Rule 11
High Courts11 Nov 2025Dismissed
Chhote Lal Vs The State (Govt. Of NCT) Delhi & Anr.
Delhi High Court · (2025) 11 DEL CK 2802
Bharatiya Nagarik Suraksha Sanhita (B.N.S.S.), 2023-Section 415(2), 528Code of Criminal Procedure (Cr.P.C), 1973-Section 374(2), 482, 164, 161, 91IPC-Section 354, 354A(2), 354-A