High Courts12 Nov 2025Disposed Of
Zahid Mahmood Vs Union Of India And Ors
Delhi High Court · (2025) 11 DEL CK 1875
COURT ARCHIVE
Delhi High Court judgments
1,21,018 judgments · page 457 of 6,051
High Courts12 Nov 2025Allowed
State Vs Inderpal
Delhi High Court · (2025) 11 DEL CK 1874
Code of Criminal Procedure, 1973- Section 164, 313Indian Penal Code, 1860- Section 376, 376(2)(f)Prevention of Children from Sexual Offences Act, 2012- Section 29
High Courts12 Nov 2025Disposed Of
Ram Avtar Vs State (Govt. Of Nct Of Delhi)
Delhi High Court · (2025) 11 DEL CK 1873
Code of Criminal Procedure, 1973- Section 161, 374Indian Penal Code, 1860- Section 34, 300, 302, 304II
High Courts12 Nov 2025Allowed
Ex. Const(Gd) Sarjeet Singh Vs U.O.I & Ors
Delhi High Court · (2025) 11 DEL CK 1872
Constitution of India, 1950- Article 226, 227Central Reserve Police Force Act, 1949- Section 11(1)Central Reserve Police Force Rules, 1955- Rule 27, 27A
High Courts11 Nov 2025Allowed
The State (GNCT Of Delhi) Vs Shubham Gupta & Anr.
Delhi High Court · (2025) 11 DEL CK 2619
Code of Criminal Procedure, 1973-Section 378, 378(3), 313, 340, 428 and 482Indian Penal Code, 1860-Section 302, 363 and 34Arms Act-Section 25, 27 and 30
High Courts11 Nov 2025Dismissed
Girendra Singh Vs State (NCT Of Delhi) & Ors.
Delhi High Court · (2025) 11 DEL CK 2632
Code of Criminal Procedure, 1973-Section 372, 315Indian Penal Code-Section 498-A, 304-B, 34, 302Dowry Prohibition Act, 1961-Sections 3 and 4
High Courts11 Nov 2025
Ram Karan Vs State N C T Of Delhi & Anr.
Delhi High Court · (2025) 11 DEL CK 2635
Constitution of India-Article 226B.N.S.S., 2023-Section 528
High Courts11 Nov 2025Allowed
Lalita Goyal & Ors. Vs State Govt Of Nct Of Delhi & Anr.
Delhi High Court · (2025) 11 DEL CK 2657
Bharatiya Nagarik Suraksha Sanhita-Section 528IPC-Section 498A, 506, 34, 354A, 354B, 511Code of Criminal Procedure, 1973-Section 482
High Courts11 Nov 2025Allowed
Suraj Prakash Raheja @ Suraj Raheja & Ors. Vs The State Govt Of NCT Of Delhi & Anr.
Delhi High Court · (2025) 11 DEL CK 2658
Bharatiya Nagarik Suraksha Sanhita-Section 528IPC-Sections 498A/406/34Code of Criminal Procedure, 1973-Section 482
High Courts11 Nov 2025
Rajveer Vs Union Of India & Ors.
Delhi High Court · 2025 INSC 943
Constitution of India-Articles 14, 20(2), 226, 310, 311Coast Guard Act-Sections 11, 11(b), 42, 57, 57(a) to (d), 57(e) to (k), 57(g), 58, 68 and Chapter VIICoast Guard (General) Rules, 1986-Rules 21, 23, 23(2), 36 to 42, 39, 39(3), 39(4), 39(6), 41, 42 and Chapter VII
High Courts11 Nov 2025Dismissed
Baptist Church Trust Association & Ors. Vs Vineet Kumar & Ors.
Delhi High Court · (2025) 11 DEL CK 2680
Code of the Civil Procedure, 1908-Order XII Rule 6Registration Act 1960
High Courts11 Nov 2025Disposed Of
Commissioner Of Customs, New Delhi, Airport And General Vs Ravi Dhanwariya
Delhi High Court · (2025) 11 DEL CK 2696
Customs Act, 1962-Section 130, 110Customs Brokers Licensing Regulations, 2018-Regulation 14, 18, 17(7), 10(q), 10(n), 10(a), 10(d)Custom House Agents Licensing Regulations, 1984
High Courts11 Nov 2025Disposed Of
Pankaj Kumari Vs Union Of India & Ors.
Delhi High Court · (2025) 11 DEL CK 2700
Central Civil Services (Leave) Rules, 1972-Rule 43 (1)
High Courts11 Nov 2025Disposed Of
Vikrant Vs Union Of India & Ors.
Delhi High Court · (2025) 11 DEL CK 2701
Indian Penal Code, 1860-Sections 304B, 498A, 34
High Courts11 Nov 2025Disposed Of
Classic International Prop. Manoj Kumar (HUF) Vs Commissioner Delhi Goods And Services Tax & Ors.
Delhi High Court · (2025) 11 DEL CK 2703
Constitution of India-Article 226Central Goods and Services Tax Act, 2017-Section 73, 168ASGST Act (Telangana GST Act)-Section 73
High Courts11 Nov 2025Disposed Of
Manoj Kumar Nagar Vs The Principal Commissioner Of Customs & Ors.
Delhi High Court · (2025) 11 DEL CK 2705
Customs Act, 1962-Section 108, 112(a)(i), 112(b)(i), 114AA, 122(a)(i), 122(b)(i), 129ECustoms Brokers Licensing Regulations, 2018Constitution of India-Article 226
High Courts11 Nov 2025Disposed Of
Devansh Wire And Cables Private Limited Vs Joint Commissioner, CGST Delhi - East & Ors.
Delhi High Court · (2025) 11 DEL CK 2706
Constitution of India-Article 226, 227Central Goods and Services Tax Act, 2017-Section 2(106), 50, 73, 73(3), 73(4), 73(10), 74, 74(1), 74(3), 74(4), 74(10), 79, 83, 83(1), 83(2), 107, 122(3), 137IGST Act, 2017-Section 20
High Courts11 Nov 2025Disposed Of
Sarwatra International Vs The Principal Commissioner Of Customs
Delhi High Court · (2025) 11 DEL CK 2707
Customs Act, 1962-Section 130, 110, 108, 28
High Courts11 Nov 2025Disposed Of
M/s Samarth Traders & Anr. Vs Assistant Commissioner Of Central Tax Old Delhi Division CGST Delhi North
Delhi High Court · (2025) 11 DEL CK 2708
Constitution of India-Article 226Central Goods and Service Tax Act, 2017-Section 74(1), 50, 83, 74, 137, 122(3), 107SGST Act, 2017-Section 122(3)
High Courts11 Nov 2025Disposed Of
Wooden Craft Vs Commissioner Of Delhi Goods And Service Tax & Ors.
Delhi High Court · (2025) 11 DEL CK 2710
Constitution of India-Article 226Central Goods and Services Tax Act, 2017-Section 168A, 73SGST Act (Telangana GST Act)-Section 73