High Courts12 Nov 2025Disposed Of
Hitesh Rajpal Vs Municipal Corporation Of Delhi & Anr.
Delhi High Court · (2025) 11 DEL CK 2732
COURT ARCHIVE
Delhi High Court judgments
1,21,018 judgments · page 455 of 6,051
High Courts12 Nov 2025Allowed
M/s Unifire Systems Vs M/s Innovative Textiles Pvt Ltd & Ors
Delhi High Court · (2025) 11 DEL CK 2553
Civil Procedure Code, 1908-Order XLIII Rule 1, Section 151, 7 Rule 11, 37 Rule 3(5), 20(b)Companies Act 1956
High Courts12 Nov 2025Dismissed
Prakash Oil Corporation & Anr. Vs Delhi Development Authority & Anr.
Delhi High Court · (2025) 11 DEL CK 2739
Constitution of India-Article 226Delhi Development Authority (Disposal of Developed Nazul Land) Rules, 1981-Rule 2(l), 6, 6(i), 6(v)
High Courts12 Nov 2025Dismissed
Union Of India & Ors. Vs Ex Lem P Sanjiv Kumar Singh
Delhi High Court · (2025) 11 DEL CK 2741
Constitution of India-Article 226
High Courts12 Nov 2025Dismissed
Union Of India & Ors. Vs Sgt Abhishek Kumar (Retd.)
Delhi High Court · (2025) 11 DEL CK 2747
Constitution of India-Article 226
High Courts12 Nov 2025Dismissed
K. Vivek Kumar Vs Union Of India & Anr.
Delhi High Court · (2025) 11 DEL CK 2754
High Courts12 Nov 2025Dismissed
CSIR-National Physical Research Laboratory Vs Sh. Krishan Pal & Ors.
Delhi High Court · (2025) 11 DEL CK 2771
CCS (Pension) Rules, 1972
High Courts12 Nov 2025Allowed
Mahinder Soni Vs Government Of NCT Of Delhi
Delhi High Court · (2025) 11 DEL CK 2775
IPC-Section 376, 420, 376(2)(n), 506Cr.P.C.-Section 428, 164, 313
High Courts12 Nov 2025Partly Allowed
Sarvar Vs The State Govt Of NCT Of Delhi
Delhi High Court · (2025) 11 DEL CK 2781
Cr.P.C.-Section 374(2), 428, 313IPC-Sections 354, 354D, 506, 509
High Courts12 Nov 2025Disposed Of
Mohsin Ahmad & Anr. Vs State (Govt Of Nct Of Delhi)
Delhi High Court · (2025) 11 DEL CK 2784
Indian Penal Code-Sections 34, 308, 397, 451, 452Code of Criminal Procedure, 1973-Sections 313, 428Probation of Offenders Act, 1958-Section 4
High Courts12 Nov 2025Partly Allowed
Parmod @ Bihari Vs State Govt. Of Nct Of Delhi
Delhi High Court · (2025) 11 DEL CK 2785
IPC-Section 379, 392, 394, 34, 397, 411
High Courts12 Nov 2025Dismissed
Staff Selection Commission & Anr. Vs Maneesh Kumar
Delhi High Court · (2025) 11 DEL CK 2794
High Courts12 Nov 2025Allowed
Delhi Development Authority Vs Deepak Jain
Delhi High Court · (2025) 11 DEL CK 2795
DDA Conduct, Disciplinary and Appeal Regulations, 1999-Regulation 4, Sub-rule 1(I) & 1(III)
High Courts12 Nov 2025Dismissed
Kuldeep Kumar Vs Narcotic Control Bureau
Delhi High Court · (2025) 11 DEL CK 2808
Bharatiya Nagarik Suraksha Sanhita (BNSS), 2023-Section 483Code of Criminal Procedure (CrPC), 1973-Section 439Narcotic Drugs and Psychotropic Substances Act, 1985-Sections 22, 29, 42, 50, 52A, 37, 19, 24, 27A
High Courts12 Nov 2025Disposed Of
Super Skin Craft Private Limited Through Its Director Vs Government Of NCT Of Delhi Through The GST Officer & Anr.
Delhi High Court · (2025) 11 DEL CK 2809
Central Goods and Services Tax Act, 2017-Section 168A, 73SGST Act (Telangana GST Act)-Section 73
High Courts12 Nov 2025Disposed Of
H.G. International Vs The Commissioner Of Trade And Taxes, Delhi
Delhi High Court · (2025) 11 DEL CK 2849
Delhi Value Added Tax Act, 2004-Section 9(2)(g), 32, 33, 34, 58, 58(1), 58(4), 60, 66, 68, 68(2), 68(3), 74(9), 80, 81, Chapter XDVAT Rules-Rule 65, 65(1), 65(2), 65(3), 65(3)(b), Section 65Central Sales Act
High Courts12 Nov 2025Disposed Of
Bharat Sanchar Nigam Limited Vs Commissioner Of Customs, ICD PPG And Other ICDS
Delhi High Court · (2025) 11 DEL CK 2820
Customs Act, 1962-Section 130, 28(4), 28(5), 28(6), 114A, 28AA, 111(m), 112(a), 129(A)(3)Customs Tariff Act, 1975-CTH 8517 70 90, Chapter Heading 8517 62 90
High Courts12 Nov 2025Disposed Of
Mam Raj Hari Ram Vs Govt. Of NCT Of Delhi & Ors.
Delhi High Court · (2025) 11 DEL CK 2823
Central Goods and Services Tax Act, 2017-Section 73, 168ASGST Act (Telangana GST Act)-Section 73
High Courts12 Nov 2025Disposed Of
Ms Markex Branding Solutions Pvt Ltd Vs The Commissioner Of Delhi Goods And Services Tax & Ors.
Delhi High Court · (2025) 11 DEL CK 2825
Constitution of India-Articles 226 and 227Central Goods and Services Tax Act, 2017-Section 73, 168ASGST Act (Telangana GST Act)-Section 73