Commercial Courts Act, 2015-Section 13 (1A)Code of Civil Procedure, 1908-Section 96, Order XLI Rule 31Trade Marks Act, 1999-Section 2 (1) (zg), 11, 134(2), 135

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High Courts12 Nov 2025Disposed Of

Sh. Navneet Vs Union Of India & Ors.

Delhi High Court · (2025) 11 DEL CK 2702

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High Courts12 Nov 2025Disposed Of

Firoj Khan Vs Addl. Commissioner Of Custom

Delhi High Court · (2025) 11 DEL CK 2712

Customs Act, 1962-Section 111(d), 111(j), 111(m), 112(a), 112(b), 125(3)Baggage Rules, 2016

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High Courts12 Nov 2025Disposed Of

Mohammad Noman Rana Vs The Commissioner Of Custom & Ors.

Delhi High Court · (2025) 11 DEL CK 2715

Customs Act, 1962-Section 110, 110(1), 110(2), first proviso to Sub-section (2) of Section 110, second proviso to Section 110(2), 110A, 124, clause (a) of Section 124

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High Courts12 Nov 2025Disposed Of

Intzar Ahmad Vs The Commissioner Of Custom & Ors.

Delhi High Court · (2025) 11 DEL CK 2716

Customs Act, 1962-Section 110(1), 110(2), 110A, 124

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High Courts12 Nov 2025Allowed

State Vs Inderpal

Delhi High Court · (2025) 11 DEL CK 2717

Indian Penal Code, 1860-Section 376, 376(2)(f)Cr.P.C.-Section 164, 313Prevention of Children from Sexual Offences Act, 2012-Section 29

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High Courts12 Nov 2025Disposed Of

Ram Avtar Vs State (Govt. Of NCT Of Delhi)

Delhi High Court · (2025) 11 DEL CK 2718

Code of Criminal Procedure, 1973-Section 374, 161Indian Penal Code, 1860-Section 302/34, 302, 300, 304 Part-II

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High Courts12 Nov 2025Allowed

Smt. Rajesh Rathi Vs Govt. Of NCT Of Delhi & Ors.

Delhi High Court · (2025) 11 DEL CK 2720

Central Civil Services (Leave) Rules, 1972 (FRSR Part III)-Rule 43-C, sub-rule (1) of Rule 43-C, sub-rule (3) of Rule 43-C, sub-rule (4) of Rule 43-C, sub-rule (1) of Rule 30, sub-rule (1) of Rule 31Constitution of India-Article 21

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High Courts12 Nov 2025Disposed Of

Sakshi Goyal Proprietor Of Mis Parshavnath Industries Vs Principal Commissioner Central Gst, Delhi Anr.

Delhi High Court · (2025) 11 DEL CK 2721

Constitution of India-Articles 226, 227

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High Courts12 Nov 2025Dismissed

Arvind Vs Union Of India & Anr.

Delhi High Court · (2025) 11 DEL CK 2725

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High Courts12 Nov 2025Allowed

Ex. Const(GD) Sarjeet Singh Vs U.O.I & Ors

Delhi High Court · (2025) 11 DEL CK 2726

Constitution of India-Article 226, 227Central Reserve Police Force Act, 1949-Section 11, 11(1)Central Reserve Police Force Rules, 1955-Rule 27(A)

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