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Delhi High Court judgments

1,21,018 judgments · page 461 of 6,051

High Courts10 Nov 2025Disposed Of

Avazbek Musaev Vs Commissioner Of Customs

Delhi High Court · (2025) 11 DEL CK 2699

Constitution of India-Article 226Baggage Rules, 2016Customs Act, 1962-Section 110, 110(1), 110(2), first proviso to Sub-section (2) of Section 110, second proviso to Section 110(2), 110A, 124, clause (a) of Section 124
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High Courts10 Nov 2025Dismissed

Omwati Vs Union Of India & Ors.

Delhi High Court · (2025) 11 DEL CK 2709

Indian Penal Code, 1860-Section 365Indian Evidence Act, 1872-Section 108DCMAF Rules & Regulations and Bye-Laws, 2006
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High Courts10 Nov 2025Dismissed

MD Vs State (NCT) Of Delhi & Anr.

Delhi High Court · (2025) 11 DEL CK 2774

IPC-Sections 376, 376(2)(f), 376(2)(n), 376(2)(i), 506, 313POCSO Act-Section 6, 2(d), 29CrPC-Section 374(2), 482, 468, 164
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High Courts10 Nov 2025Dismissed

Suresh Kumar Jain Vs State (Govt. Of NCT Delhi)

Delhi High Court · (2025) 11 DEL CK 2804

Bharatiya Nagarik Suraksha Sanhita, 2023-Section 482Indian Penal Code, 1860-Section 419, 420, 468, 471Information Technology Act, 2002-Section 66, 66C, 66D, 67C, 67D, 71, 74
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