High Courts10 Dec 2012Dismissed

Mobin Vs Kausar

Delhi High Court · (2013) 1 AD 201

Constitution of India, 1950 — Article 227Delhi Rent Control Act, 1958 — Section 1(2), 14(1)(e)Displaced Persons (Compensation and Rehabilitation) Act, 1954 — Section 33, 34(1)
High Courts10 Dec 2012

Kanak Lata Vs State and Others

Delhi High Court · (2013) 1 AD 153 : (2013) CriLJ 671 : (2013) 2 Crimes 501 : (2013) 133 DRJ 680 : (2013) 1 JCC 518 : (2012) 1 JCC 518

Criminal Procedure Code, 1973 (CrPC) — Section 228(1)Penal Code, 1860 (IPC) — Section 323, 34, 341, 354Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 — Section 3(1)(x)(xi), 3(i)(x)
High Courts10 Dec 2012Dismissed

Pradeep Kumar Vs Pukmani Devi

Delhi High Court · (2013) 1 AD 513

Constitution of India, 1950 — Article 227Delhi Rent Control Act, 1958 — Section 14(1)(a), 14(2), 15(1), 15(7), 27