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Delhi High Court judgments

1,36,095 judgments · page 4,155 of 6,805

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High Courts11 Dec 2012Disposed Off

D.T.C. Vs The P.O., I.T. No. II and Another

Delhi High Court · (2013) 1 LLJ 588

Industrial Disputes Act, 1947 — Section 10, 11A, 33, 33(2)(b)
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High Courts11 Dec 2012Dismissed

GE Money Financial Services Pvt. Ltd. Vs Subhadra Devi and Another

Delhi High Court · (2012) 12 DEL CK 0223

Arbitration and Conciliation Act, 1996 — Section 34
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High Courts11 Dec 2012Allowed

CIT Vs Ultra Modern Exports Pvt. Ltd.

Delhi High Court · (2012) 12 DEL CK 0175

Income Tax Act, 1961 — Section 133(6), 271(1)(c), 68
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High Courts11 Dec 2012Allowed

Ved Parkash Vs United India Insurance Co. Ltd. and Others

Delhi High Court · (2012) 12 DEL CK 0154

Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13
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High Courts11 Dec 2012

Shri Suneal Mangal Vs M/s. Prime Maxi Mall Management and Another

Delhi High Court · (2013) 4 AD 811 : (2013) 2 BC 158 : (2013) 196 DLT 234

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High Courts11 Dec 2012Dismissed

Rajneesh Kumar Vs Commissioner of Police and Others

Delhi High Court · (2012) 12 DEL CK 0114

Arms Act, 1959 — Section 25
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High Courts11 Dec 2012Dismissed

Mukesh Kumar Sharma Vs UOI and Others

Delhi High Court · (2012) 12 DEL CK 0111

Border Security Force Act, 1968 — Section 11(2), 19(b)Constitution of India, 1950 — Article 226
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High Courts11 Dec 2012Allowed

Rollatainers Limited Vs Deputy Commissioner of Income Tax

Delhi High Court · (2013) 357 ITR 553

Income Tax Act, 1961 — Section 143(3), 147, 148, 148(2), 151
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High Courts11 Dec 2012

Shri Ram Bearing Ltd. Vs M/s Trishakti Electronics P. Ltd.

Delhi High Court · (2012) 12 DEL CK 0041

Companies Act, 1956 — Section 454, 454(5), 456, 468, 477
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High Courts10 Dec 2012Disposed Off

Gurdev Singh Vs Shruti Fastners Pvt. Ltd. and Another

Delhi High Court · (2012) 12 DEL CK 0367

Civil Procedure Code, 1908 (CPC) — Order 37 Rule 3(5), Order 38 Rule 5, Order 39 Rule 5
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High Courts10 Dec 2012Dismissed

Harish Batra and Others Vs Delhi Development Authority and Others

Delhi High Court · (2013) 133 DRJ 348

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High Courts10 Dec 2012Allowed

Sugen Inc. and Others Vs A. Rao and Another

Delhi High Court · (2013) 3 AD 51 : (2013) 1 AD 483 : (2013) 196 DLT 455 : (2013) 133 DRJ 363

Civil Procedure Code, 1908 (CPC) — Order 39 Rule 4, 151
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High Courts10 Dec 2012Disposed Off

Rajan Nanda Vs Asstt. Commissioner of Income

Delhi High Court · (2012) 12 DEL CK 0317

Constitution of India, 1950 — Article 226Income Tax Act, 1961 — Section 147, 148
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High Courts10 Dec 2012Dismissed

Sh. Ravinder Singh Vs Sh. Deepesh Khorana

Delhi High Court · (2013) 1 AD 376 : (2013) 1 RCR(Rent) 369

Delhi Rent Control Act, 1958 — Section 14(1)(e), 25B(8)
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High Courts10 Dec 2012Dismissed

The New India Insurance Company Ltd. Vs Surjeet Kumar and Others

Delhi High Court · (2012) 12 DEL CK 0308

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High Courts10 Dec 2012Disposed Off

Star Restaurant Pvt. Ltd. Vs Adaab Hotels Ltd. and Others Adaab Hotels Ltd. and Others Vs Star Restaurant Pvt. Ltd.

Delhi High Court · (2013) 7 AD 534 : (2013) 201 DLT 710 : (2013) 53 PTC 338

Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, Order 39 Rule 4, 151Evidence Act, 1872 — Section 73
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High Courts10 Dec 2012Allowed

Kalakriti Engineers India Limited and Others Vs Akriti Realtech Limited

Delhi High Court · (2012) 12 DEL CK 0277

Companies Act, 1956 — Section 235, 236, 237, 238, 239Income Tax Act, 1961 — Section 56(2)
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High Courts10 Dec 2012Dismissed

M/s. Saurabh Buildcon Pvt. Ltd. Vs M/s. Aster Technologies Pvt. Ltd. and Another

Delhi High Court · (2012) 12 DEL CK 0245

Arbitration and Conciliation Act, 1996 — Section 8Civil Procedure Code, 1908 (CPC) — Order 12 Rule 6, Order 39 Rule 10, Order 6 Rule 17Contract Act, 1872 — Section 202
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High Courts10 Dec 2012Disposed Off

DTC Vs Mahinder Singh

Delhi High Court · (2013) 1 LLJ 597 : (2013) LLR 188

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High Courts10 Dec 2012Dismissed

Raman Narain Shah Vs Govt. of NCT Delhi and Others

Delhi High Court · (2012) 12 DEL CK 0217

Administrative Tribunals Act, 1985 — Section 19, 21(1)(b)
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