High Courts06 Dec 2012Allowed
Manjeet Singh Vs Kailash Kumar and Others
Delhi High Court · (2013) 1 ACC 138
COURT ARCHIVE
Delhi High Court judgments
1,36,095 judgments · page 4,158 of 6,805
High Courts06 Dec 2012Disposed Off
Renu Brij Vs State and Others
Delhi High Court · (2013) 1 AD 762 : (2013) 197 DLT 358
Civil Procedure Code, 1908 (CPC) — Section 13Evidence Act, 1872 — Section 41Succession Act, 1925 — Section 213, 228, 273
High Courts06 Dec 2012Allowed
R.K. Sharma Vs Union of India and Another
Delhi High Court · (2012) 12 DEL CK 0213
High Courts06 Dec 2012Allowed
Sanjeev Kansal Vs Laxmi Chand Sharma
Delhi High Court · (2013) 1 AD 373
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, Order 22 Rule 4(4)
High Courts06 Dec 2012Allowed
Ramesh Chawla and Others Vs Varun Grover and Others
Delhi High Court · (2012) 12 DEL CK 0200
High Courts06 Dec 2012Disposed Off
New India Assurance Co. Ltd. Vs Kiran @ Mini and Others
Delhi High Court · (2012) 12 DEL CK 0189
High Courts06 Dec 2012
Rajesh Kumar Vs State (Govt. of NCT) of Delhi
Delhi High Court · (2013) 2 JCC 884 : (2013) 1 JCC 34
Criminal Procedure Code, 1973 (CrPC) — Section 374(2)Penal Code, 1860 (IPC) — Section 304B, 498A
High Courts06 Dec 2012
M/s Arvind Khanna Vs International Airport Authority of India
Delhi High Court · (2012) 12 DEL CK 0144
Arbitration Act, 1940 — Section 20Contract Act, 1872 — Section 23Telegraph Act, 1885 — Section 7B
High Courts06 Dec 2012Dismissed
Oriental Insurance Co. Ltd. Vs Varun Kumar @ Teenu and Others
Delhi High Court · (2012) 12 DEL CK 0129
High Courts06 Dec 2012Dismissed
Pradeep Kaul Vs The Chairman (Acting) University Grants Commission
Delhi High Court · (2012) 12 DEL CK 0115
University Grants Commission Act, 1956 — Section 12(ccc)
High Courts06 Dec 2012Dismissed
Director of Income Tax-II Vs OHM Limited
Delhi High Court · (2013) 259 CTR 407 : (2013) 352 ITR 406 : (2013) 212 TAXMAN 440
Constitution of India, 1950 — Article 314Income Tax Act, 1961 — Section 115A, 143, 197, 245Q, 28
High Courts06 Dec 2012Dismissed
Dharam Pal Vs Management of M/s. J. Roy and Bros and Another
Delhi High Court · (2013) 136 FLR 1039 : (2013) 1 LLJ 553 : (2013) 1 LLN 470 : (2013) LLR 113
Constitution of India, 1950 — Article 226Industrial Disputes Act, 1947 — Section 10, 25B, 25F
High Courts06 Dec 2012Dismissed
UOI Vs Arjan Singh
Delhi High Court · (2013) 2 AD 594
Land Acquisition Act, 1894 — Section 10, 18, 25, 9
High Courts06 Dec 2012
Chandeswar Chaudhary and Others Vs Vaij Nath Chaudhary and Others
Delhi High Court · (2013) 1 ACC 312
Motor Vehicles Act, 1988 — Section 14(2)(b), 149(2), 149(2)(a)(i)(ii), 149(2)(a)(ii), 15
High Courts06 Dec 2012Dismissed
India Tourism Development Corporation Ltd. Vs Vinod and Others IGI Airport Restaurant Vs Subramanium and Others The Management of Ashok Hotel (ITDC) Vs Perumal and Another
Delhi High Court · (2013) 1 LLJ 536
Industrial Disputes Act, 1947 — Section 17B
High Courts06 Dec 2012Dismissed
S. Elhance Vs State Bank of India
Delhi High Court · (2013) 133 DRJ 572 : (2013) 1 LLJ 544
Constitution of India, 1950 — Article 142, 226, 323A
High Courts05 Dec 2012Allowed
Surinder Kaur Chhabra and Others Vs Kusum and Others
Delhi High Court · (2013) 1 ACC 414
High Courts05 Dec 2012Allowed
Rajender Prasad Vs Deepak Kumar and Others
Delhi High Court · (2012) 12 DEL CK 0356
High Courts05 Dec 2012Dismissed
Babita Pal and Others Vs Jagdish Bansal
Delhi High Court · (2013) 196 DLT 792 : (2013) 133 DRJ 332
Benami Transactions (Prohibition) Act, 1988 — Section 4(3), 4(3)(b)Civil Procedure Code, 1908 (CPC) — Order 35 Rule 4, Order 39 Rule 1, Order 39 Rule 2, Order 39 Rule 4, Order 6 Rule 17Trusts Act, 1882 — Section 88