High Courts08 May 2014Disposed off
New India Assurance Company Ltd. Vs Ashwani Kumar and Others
Delhi High Court · (2014) 3 ILR 1863
Motor Vehicles Act, 1988 - Section 146, 147, 149, 96, 96(2)(b)
COURT ARCHIVE
Delhi High Court judgments
1,36,357 judgments · page 3,842 of 6,818
High Courts08 May 2014
Dinesh Kumar Vs Hari Shankar and Others
Delhi High Court · (2014) 05 DEL CK 0371
High Courts08 May 2014
In Re: Sanskriti Infracon Private Limited and Others
Delhi High Court · (2014) 05 DEL CK 0367
Companies Act, 1956 — Section 235, 236, 237, 238, 239
High Courts08 May 2014
Raj Bala and Others Vs State
Delhi High Court · (2014) 05 DEL CK 0352
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 304, 326, 34, 498-A
High Courts08 May 2014
Akil Vs The State (NCT of Delhi)
Delhi High Court · (2014) 3 JCC 1645
Penal Code, 1860 (IPC) — Section 307, 34
High Courts08 May 2014
Naresh Kumar Verma Vs CIT
Delhi High Court · (2014) 05 DEL CK 0304
Income Tax Act, 1961 — Section 10B, 10B(3), 139, 254(2), 271(1)(c)
High Courts08 May 2014Disposed Off
Nazim Khan alias Guddu Vs State
Delhi High Court · (2014) 3 JCC 1602
Criminal Procedure Code, 1973 (CrPC) — Section 313Evidence Act, 1872 — Section 9Penal Code, 1860 (IPC) — Section 34, 392, 397, 411
High Courts08 May 2014
Surjit Singh Vs Kishori Lal
Delhi High Court · (2014) 05 DEL CK 0212
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27Evidence Act, 1872 — Section 165Transfer of Property Act, 1882 — Section 53A
High Courts08 May 2014Allowed
Asha Johri Vs Neerja Rajput and Another
Delhi High Court · (2014) 210 DLT 209
General Clauses Act, 1897 — Section 3Transfer of Property Act, 1882 — Section 3
High Courts08 May 2014
Sampelly Satanarayana Rao Vs M/s. Indian Renewable Energy Development Agency Ltd.
Delhi High Court · (2014) 212 DLT 689
Criminal Procedure Code, 1973 (CrPC) — Section 482Negotiable Instruments Act, 1881 (NI) — Section 138
High Courts08 May 2014Dismissed
P.R. Sivanandan Nair Vs Saipem India Projects Ltd.
Delhi High Court · (2014) 6 AD 796 : (2014) 210 DLT 555
Civil Procedure Code, 1908 (CPC) — Order 5 Rule 11
High Courts08 May 2014
Rajeev Ranjan Sinha Vs Sushil Kumar Saxena
Delhi High Court · (2014) 4 Crimes 417 : (2014) 3 JCC(NI) 190
Criminal Procedure Code, 1973 (CrPC) — Section 204, 239, 251, 482Negotiable Instruments Act, 1881 (NI) — Section 138, 142
High Courts08 May 2014Dismissed
Pushpindera Vs State of NCT of Delhi
Delhi High Court · (2014) 05 DEL CK 0182
Criminal Procedure Code, 1973 (CrPC) — Section 313, 376(2)(g), 428Penal Code, 1860 (IPC) — Section 304B, 376(2)(g), 506
High Courts08 May 2014Disposed Off
Rahul Jain Vs Bajaj Allianz General Insurance Co. Ltd.
Delhi High Court · (2014) 3 ACC 180 : (2015) ACJ 2499
High Courts08 May 2014
Commissioner of Income Tax Vs Gian Gupta
Delhi High Court · (2014) 6 AD 111 : (2014) 369 ITR 428
Income Tax Act, 1961 — Section 260A, 271(1)(c)
High Courts08 May 2014
M/s. Jyoti Pershad Jagan Nath Vs The Commissioner of Income Tax, Delhi-X
Delhi High Court · (2014) 05 DEL CK 0079
Income Tax Act, 1961 — Section 139(5), 147(a), 263, 271(1)(c), 273(2)
High Courts08 May 2014Dismissed
Ram Charan Vs State NCT of Delhi
Delhi High Court · (2014) 2 JCC 1438
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 34, 376(2)(g)
High Courts08 May 2014Allowed
Bimla Devi Vs Chairman, Indian Oil Corporation Ltd. and Others
Delhi High Court · (2015) 1 AD 175 : (2015) 214 DLT 698
High Courts07 May 2014Disposed off
Neena Devi and Others Vs Ashok Yadav and Others
Delhi High Court · (2014) 3 ILR 1802
Motor Vehicles Act, 1988 - Section 140, 166 — Penal Code, 1860 (IPC) - Section 279, 304 A, 337
High Courts07 May 2014
Pal Singh Vs Kishore
Delhi High Court · (2014) 05 DEL CK 0366
Civil Procedure Code, 1908 (CPC) — Section 115Delhi Rent Control Act, 1958 — Section 25-B, 25B(5), 25B(8), 25-B(8)Evidence Act, 1872 — Section 116