High Courts13 May 2014Allowed
Rohini Educational Society (Regd.) Vs Delhi Development Authority and Another
Delhi High Court · (2014) 143 DRJ 94
Delhi Development Act, 1957 — Section 3, 57
COURT ARCHIVE
Delhi High Court judgments
1,36,357 judgments · page 3,840 of 6,818
High Courts13 May 2014Allowed
Dilbagh Singh Vs State
Delhi High Court · (2014) 143 DRJ 51
Criminal Procedure Code, 1973 (CrPC) — Section 161, 428Penal Code, 1860 (IPC) — Section 302
High Courts13 May 2014
Jockey International Inc and Another Vs R. Chandra Mohan and Others
Delhi High Court · (2014) 211 DLT 757 : (2014) 59 PTC 437
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 3Trade Marks Act, 1999 — Section 2(1)(h), 2(zg), 29(1), 29(2)
High Courts13 May 2014Allowed
Oliver Kujur and Another Vs State of Delhi
Delhi High Court · (2014) CriLJ 4738
Criminal Procedure Code, 1973 (CrPC) — Section 100, 161, 164, 313Penal Code, 1860 (IPC) — Section 302, 34, 392, 394, 397
High Courts13 May 2014Dismissed
State Bank of Bikaner and Jaipur Vs S.K. Talwar
Delhi High Court · (2014) 211 DLT 741
Civil Procedure Code, 1908 (CPC) — Order 8 Rule 2Penal Code, 1860 (IPC) — Section 409
High Courts12 May 2014
In Re: V.R.B. Foods Private Limited and Others
Delhi High Court · (2014) 05 DEL CK 0359
Companies Act, 1956 — Section 235, 236, 237, 238, 239
High Courts12 May 2014Allowed
Mohd. Abid alias Bengali Vs State
Delhi High Court · (2014) 05 DEL CK 0296
Criminal Procedure Code, 1973 (CrPC) — Section 161, 164Evidence Act, 1872 — Section 24, 24, 25, 25, 26, 26Penal Code, 1860 (IPC) — Section 302
High Courts12 May 2014
Millennium Express Cargo Pvt. Ltd. Vs The Deputy Commissioner of Customs (Import and General)
Delhi High Court · (2014) 143 DRJ 715 : (2014) 307 ELT 455 : (2014) 29 GSTR 279
Constitution of India, 1950 — Article 226
High Courts12 May 2014Dismissed
Phool Chand Gupta Vs Ram Kishan Grover
Delhi High Court · (2014) 05 DEL CK 0256
Delhi Rent Control Act, 1958 — Section 14(1)(e), 25B
High Courts12 May 2014Partly Allowed
Mehboob Khan @ Babu Vs State
Delhi High Court · (2014) 3 CCR 146 : (2014) 2 JCC 1318
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 300, 302, 304, 324, 34
High Courts12 May 2014Allowed
Lalita Vs The State
Delhi High Court · (2015) 1 AD 276 : (2015) 1 Crimes 450 : (2014) 212 DLT 615
Criminal Procedure Code, 1973 (CrPC) — Section 313, 374Penal Code, 1860 (IPC) — Section 302, 307, 309, 34, 498A
High Courts12 May 2014Dismissed
UOI Vs Kalpa Suri
Delhi High Court · (2015) 144 FLR 329 : (2014) 3 LLJ 766 : (2014) LLR 707
Employees Compensation Act, 1923 — Section 10, 10(1), 3(1)(b)(i), 30
High Courts12 May 2014Disposed Off
Amar Singh Vs State
Delhi High Court · (2014) 210 DLT 99 : (2014) 2 JCC 1485
Criminal Procedure Code, 1973 (CrPC) — Section 157, 161, 164, 313Penal Code, 1860 (IPC) — Section 375, 376, 448, 506
High Courts12 May 2014Allowed
Kalindee Rail Nirman (Emgomeers) Limited Vs Union of India and Another
Delhi High Court · (2014) 05 DEL CK 0014
High Courts09 May 2014
Commissioner of Customs Vs Dinkar Khindria
Delhi High Court · (2015) 320 ELT 428
Customs Act, 1962 - Section 129B(2)
High Courts09 May 2014
In Re: Birlasoft Technologies Ltd. and Others
Delhi High Court · (2014) 05 DEL CK 0374
Companies Act, 1956 — Section 235, 236, 237, 238, 239
High Courts09 May 2014
Rajender Sah and Others Vs Santosh Kumar and Others
Delhi High Court · (2014) 3 ILR 1875
High Courts09 May 2014Dismissed
Jai Narain Malik Vs State Govt. of N.C.T. of Delhi
Delhi High Court · (2014) 212 DLT 532
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 376, 506-IIPrevention of Corruption Act, 1988 — Section 13(1)(e)
High Courts09 May 2014Allowed
Ramjas Foundation Vs Arun Kumar Pruthi
Delhi High Court · (2014) 212 DLT 732 : (2014) 144 DRJ 195
Delhi Lands (Restrictions on Transfer) Act, 1972 — Section 3, 4Evidence Act, 1872 — Section 116Land Acquisition Act, 1894 — Section 16, 4, 48, 6
High Courts09 May 2014Disposed Off
Commandant Vs Amrita Devi
Delhi High Court · (2014) 175 PLR 18
Employees State Insurance Act, 1948 — Section 12, 30