High Courts07 May 2014
Delhi Stock Exchange Assocn. Ltd. Vs Ujala Leasing Ltd.
Delhi High Court · (2014) 05 DEL CK 0353
COURT ARCHIVE
Delhi High Court judgments
1,36,357 judgments · page 3,843 of 6,818
High Courts07 May 2014Disposed Off
Rajbir Vs State
Delhi High Court · (2014) 2 JCC 1447
Criminal Procedure Code, 1973 (CrPC) — Section 313, 360, 428Penal Code, 1860 (IPC) — Section 324, 452
High Courts07 May 2014Partly Allowed
Madhya Pradesh State Electricity Board Vs Punjab and Sind Bank and Others
Delhi High Court · (2014) 05 DEL CK 0297
Recovery of Debts Due to Banks and Financial Institutions Act, 1993 — Section 19, 2(g)
High Courts07 May 2014
Jeet Ram Gupta Vs Union of India and Others
Delhi High Court · (2014) 05 DEL CK 0252
Multi-State Cooperative Societies Act, 2002 — Section 122, 123, 3(b), 45, 48
High Courts07 May 2014Dismissed
Sh. Sohan Pal Vs Sh. Umashankar and Another
Delhi High Court · (2014) 2 RCR(Rent) 12
Delhi Municipal Corporation Act, 1957 — Section 507Delhi Rent Control Act, 1958 — Section 1, 1(2), 50Transfer of Property Act, 1882 — Section 106
High Courts07 May 2014Allowed
LT Foods Limited Vs Heritage Foods (India) Limited
Delhi High Court · (2014) 6 AD 722 : (2014) 210 DLT 721 : (2014) 175 PLR 14
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 10, Order 7 Rule 11Trade Marks Act, 1999 — Section 124, 134, 28(3)
High Courts07 May 2014
Ashok Indoria Vs Vidyawanti
Delhi High Court · AIR 2015 Delhi5 : (2014) 143 DRJ 635
Civil Procedure Code, 1908 (CPC) — Section 100Contract Act, 1872 — Section 202Powers of Attorney Act, 1882 — Section 1A, 2
High Courts07 May 2014Allowed
Chandan @ Babar Vs State Govt. of NCT of Delhi Mukesh Vs The State
Delhi High Court · (2014) 143 DRJ 127 : (2014) 2 JCC 1474
Arms Act, 1959 — Section 25Criminal Procedure Code, 1973 (CrPC) — Section 313Evidence Act, 1872 — Section 141, 142
High Courts07 May 2014Disposed Off
M/s. Economic Transport Organization Vs Dharmendra Mishra and Others
Delhi High Court · (2014) LLR 696
Industrial Disputes Act, 1947 — Section 17-B, 2(s)
High Courts07 May 2014Allowed
Raj Kumar Sharma Vs P.O. Industrial Tribunal No. 1 and Others
Delhi High Court · (2014) 143 FLR 724 : (2014) 3 LLJ 749 : (2014) LLR 691
Industrial Disputes Act, 1947 — Section 10(1), 10(4), 11, 14, 2
High Courts07 May 2014
Reliance Industries Ltd. Vs Vijay Cable Industries and Others
Delhi High Court · (2014) 210 DLT 266 : (2014) 143 DRJ 416
Civil Procedure Code, 1908 (CPC) — Order 34 Rule 34, Order 39 Rule 1, Order 39 Rule 2, 151Companies Act, 1956 — Section 529AState Financial Corporations Act, 1951 — Section 29
High Courts07 May 2014Disposed Off
R.C. Jain Vs The State NCT of Delhi
Delhi High Court · (2014) 2 JCC 1493
Criminal Procedure Code, 1973 (CrPC) — Section 313Prevention of Corruption Act, 1988 — Section 13(1)(d), 13(2), 19(3), 20, 7
High Courts07 May 2014
Mr. Sandeep Sabharwal Vs M/s. M-Tech Developers Ltd.
Delhi High Court · (2014) 05 DEL CK 0111
Companies Act, 1956 — Section 433, 433(e), 434, 434(1)(a), 439Limitation Act, 1963 — Section 19
High Courts07 May 2014
Mumtaz Vs State GNCT of Delhi
Delhi High Court · (2014) 05 DEL CK 0105
Criminal Procedure Code, 1973 (CrPC) — Section 439(2), 482Dowry Prohibition Act, 1961 — Section 4Penal Code, 1860 (IPC) — Section 34, 406, 498A
High Courts07 May 2014Allowed
Surendra Prasad Verma Vs Union of India
Delhi High Court · (2014) 2 ACC 932 : (2015) ACJ 566
Railway Claims Tribunal Act, 1987 — Section 23Railways Act, 1989 — Section 124A
High Courts06 May 2014
Sapna Trading Corporation Vs Dadajee Dhakjee & Co. Pvt. Ltd.
Delhi High Court · (2014) 05 DEL CK 0355
Civil Procedure Code, 1908 (CPC) — Order 29 Rule 1, Order 37 Rule 37, Order 37 Rule 4, Order 37 Rule 7, Order 9 Rule 13Companies Act, 1956 — Section 14, 14(1)(e), 14(l)(e), 23, 23(3)Delhi Rent Control Act, 1958 — Section 25-B
High Courts06 May 2014
Pawan Kumar Aggarwal Vs Commissioner of Income Tax
Delhi High Court · (2014) 05 DEL CK 0248
Income Tax Act, 1961 — Section 116, 143, 143(1), 154, 154(1)
High Courts06 May 2014
Cheil India Private Limited Vs Deputy Commissioner of Income Tax
Delhi High Court · (2014) 05 DEL CK 0247
High Courts06 May 2014
Commissioner of Income Tax, (C)-III Vs Vineeta Gupta and Another
Delhi High Court · (2014) 270 CTR 122 : (2014) 364 ITR 440
Income Tax Act, 1961 — Section 245D(2B), 245D(4)
High Courts06 May 2014
Krishan Kumar Vs State Vinay Kumar Tyagi Vs State of Delhi
Delhi High Court · (2014) 05 DEL CK 0207
Criminal Procedure Code, 1973 (CrPC) — Section 311Penal Code, 1860 (IPC) — Section 376(2)(g)