High Courts23 Sept 2014
National Insurance Co. Ltd. and Others Vs Kamlesh and Others
Delhi High Court · (2014) 09 DEL CK 0464
COURT ARCHIVE
Delhi High Court judgments
1,36,376 judgments · page 3,779 of 6,819
High Courts23 Sept 2014
Bajaj Allianz General Insurance Co. Ltd. Vs Paramjeet Kaur and Others
Delhi High Court · (2014) 09 DEL CK 0417
Motor Vehicles Act, 1988 — Section 140, 149, 166
High Courts23 Sept 2014
Shemaroo Entertainment Ltd. Vs Amit Sharma and Others
Delhi High Court · (2014) 09 DEL CK 0415
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10
High Courts23 Sept 2014
Arvind Kohli and Others Vs NCT of Delhi and Others
Delhi High Court · (2014) 09 DEL CK 0414
Criminal Procedure Code, 1973 (CrPC) — Section 320, 482Hindu Marriage Act, 1955 — Section 13 B(2)Penal Code, 1860 (IPC) — Section 307, 34, 406, 498A
High Courts23 Sept 2014
Maheshwari Prasad and Others Vs Saroj Devi Mittal
Delhi High Court · (2014) 09 DEL CK 0413
Civil Procedure Code, 1908 (CPC) — Section 151Delhi Rent Control Act, 1958 — Section 14(1)(e), 25, 25-B(8)Transfer of Property Act, 1882 — Section 108 (q)
High Courts23 Sept 2014
Sartaj Vs State
Delhi High Court · (2014) 4 JCC 3027
Criminal Procedure Code, 1973 (CrPC) — Section 313Evidence Act, 1872 — Section 65B, 65B(2)(a), 65B(2)(d)Penal Code, 1860 (IPC) — Section 363, 364, 364A, 364-A
High Courts23 Sept 2014
Gyanender Singh Vs Union of India
Delhi High Court · (2014) 146 DRJ 538
Right to Fair Compensation and Transparency in Land Acquisition, Rehabilitation and Resettlement Act, 2013 — Section 11, 18, 24, 24(2), 32
High Courts23 Sept 2014Dismissed
Srg Infotech Ltd. and Others Vs Securities and Exchange Board of India
Delhi High Court · (2015) 5 AD 224 : (2015) 217 DLT 771
Criminal Procedure Code, 1973 (CrPC) — Section 468(2), 468(2)(b), 469, 470, 473Negotiable Instruments Act, 1881 (NI) — Section 138Securities and Exchange Board of India Act, 1992 — Section 11(3), 24, 27
High Courts23 Sept 2014Allowed
Sukhbir Singh Vs Union of India
Delhi High Court · (2014) 09 DEL CK 0362
Constitution of India, 1950 — Article 14, 16, 226
High Courts23 Sept 2014Disposed Off
R. Shyamala Vs Union of India
Delhi High Court · (2014) 09 DEL CK 0361
Constitution of India, 1950 — Article 14, 16, 226, 309
High Courts23 Sept 2014
Govt. of NCT of Delhi Vs Atul Bhardwaj
Delhi High Court · (2015) 3 AD 32 : (2015) 216 DLT 502
High Courts23 Sept 2014
Rajesh Kumar Vs State Vadiwel Vs Govt. of NCT of Delhi
Delhi High Court · (2014) 09 DEL CK 0189
Criminal Procedure Code, 1973 (CrPC) — Section 428Penal Code, 1860 (IPC) — Section 304, 320, 323
High Courts23 Sept 2014
Income Tax Officer Vs Anil Batra
Delhi High Court · (2014) 09 DEL CK 0187
Criminal Procedure Code, 1973 (CrPC) — Section 305Income Tax Act, 1961 — Section 194A, 2(35), 200, 276B, 276-B
High Courts23 Sept 2014Disposed Off
Directorate of Revenue Intelligence Vs Anil Kumar
Delhi High Court · (2015) 3 JCC 73 : (2014) 4 JCC 202
Criminal Procedure Code, 1973 (CrPC) — Section 167, 397, 401, 482Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 10, 2(xxiii), 67, 8, 8(c)
High Courts23 Sept 2014
Om Prakash Vs Lt. Governor Cum Administrator
Delhi High Court · (2014) 09 DEL CK 0090
Right to Fair Compensation and Transparency in Land Acquisition, Rehabilitation and Resettlement Act, 2013 — Section 24(2)
High Courts23 Sept 2014
Ajay Kumar Vs The Chief Executive Officer
Delhi High Court · (2014) 09 DEL CK 0016
High Courts23 Sept 2014
Basheer Ansari Vs State
Delhi High Court · (2014) 09 DEL CK 0011
Criminal Procedure Code, 1973 (CrPC) — Section 161, 313Penal Code, 1860 (IPC) — Section 396, 412
High Courts22 Sept 2014Disposed Off
Teva Pharmaceutical Industries Ltd. Vs Natco Pharma Limited
Delhi High Court · (2014) 145 DRJ 458 : (2014) 176 PLR 11
Civil Procedure Code, 1908 (CPC) — Order 47 Rule 1Constitution of India, 1950 — Article 136
High Courts22 Sept 2014
Santosh Sharma Vs State
Delhi High Court · (2014) 09 DEL CK 0324
Criminal Procedure Code, 1973 (CrPC) — Section 320, 482Penal Code, 1860 (IPC) — Section 307, 34, 380, 448
High Courts22 Sept 2014
Mayadeen Vs State
Delhi High Court · (2015) 5 AD 123 : (2014) 4 JCC 2778
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 302, 307