High Courts29 Sept 2014
Ramesh Kumar Vs State Govt. of NCT of Delhi
Delhi High Court · (2014) 09 DEL CK 0388
Penal Code, 1860 (IPC) — Section 302
COURT ARCHIVE
Delhi High Court judgments
1,36,417 judgments · page 3,777 of 6,821
High Courts29 Sept 2014
Sunita and Others Vs Mahesh and Others
Delhi High Court · (2014) 09 DEL CK 0387
Motor Vehicles Act, 1988 — Section 140, 166, 168, 173
High Courts29 Sept 2014
P.P. Jewellers Vs PP Gold Consultancy Pvt. Ltd.
Delhi High Court · (2014) 09 DEL CK 0380
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, Order 5 Rule 20Trade Marks Act, 1999 — Section 2(1)(h), 29(1), 29(2)
High Courts29 Sept 2014
Union of India Vs National Commission for Scheduled Castes
Delhi High Court · (2015) 215 DLT 32
Constitution of India, 1950 — Article 138Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 — Section 2, 3
High Courts29 Sept 2014
Dharmender Kumar Paswan Vs State
Delhi High Court · (2014) 09 DEL CK 0180
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 201
High Courts29 Sept 2014Dismissed
Rakesh Kumar Goyal Vs Indian Oil Corporation Ltd.
Delhi High Court · (2014) 09 DEL CK 0179
High Courts29 Sept 2014
Tech Plus Media Private Ltd. Vs Jyoti Janda
Delhi High Court · (2014) 60 PTC 121
Civil Procedure Code, 1908 (CPC) — Order 10 Rule 10, Order 15 Rule 15, Order 7 Rule 11Constitution of India, 1950 — Article 19(1)(g), 21Contract Act, 1872 — Section 27
High Courts29 Sept 2014Dismissed
Chetan Vs State
Delhi High Court · (2014) 09 DEL CK 0177
Arms Act, 1959 — Section 25Criminal Procedure Code, 1973 (CrPC) — Section 100, 100(5), 161Evidence Act, 1872 — Section 27
High Courts29 Sept 2014Allowed
Minu Chibber Vs S.S. Chibber
Delhi High Court · (2014) 09 DEL CK 0100
Civil Procedure Code, 1908 (CPC) — Order 43 Rule 1, Order 7 Rule 11Contract Act, 1872 — Section 16, 18, 19, 19ADelhi High Court Act, 1966 — Section 10
High Courts29 Sept 2014Dismissed
Vijay Narain Vs State
Delhi High Court · (2014) 09 DEL CK 0099
Criminal Procedure Code, 1973 (CrPC) — Section 313Prevention of Corruption Act, 1988 — Section 13(1)(d), 13(2), 20, 7
High Courts29 Sept 2014Allowed
Merck Serono S. A. Vs Union of India
Delhi High Court · (2014) 60 PTC 116
Patents Act, 1970 — Section 11A, 14, 15, 21(1), 80
High Courts29 Sept 2014
Rainee Singh Vs State
Delhi High Court · (2015) 1 BC 143
Constitution of India, 1950 — Article 227Criminal Procedure Code, 1973 (CrPC) — Section 190, 204, 239, 251, 482Negotiable Instruments Act, 1881 (NI) — Section 138, 142
High Courts29 Sept 2014
Pradeep Vs State
Delhi High Court · (2015) 2 Crimes 683 : (2015) 214 DLT 753
Criminal Procedure Code, 1973 (CrPC) — Section 313Evidence Act, 1872 — Section 6
High Courts26 Sept 2014
Yogender Kumar Jaiswal Vs Shashibala
Delhi High Court · (2015) 215 DLT 36
Delhi Rent Control Act, 1958 — Section 25B(9)
High Courts26 Sept 2014
H.M. Industries Vs Commissioner of Value Addes Tax
Delhi High Court · (2015) 215 DLT 671
Central Sales Tax Act, 1956 — Section 9(2)Delhi Value Added Tax Act, 2004 — Section 26, 28, 28(1), 32, 32(1)Income Tax Act, 1961 — Section 143(2), 143(3), 147
High Courts26 Sept 2014
H.M. Industries Vs Commissioner of Value Added Tax
Delhi High Court · (2014) 48 GST 837 : (2015) 78 VST 382
Central Sales Tax Act, 1956 — Section 9(2)Delhi Value Added Tax Act, 2004 — Section 26, 28, 28(1), 32, 32(1)Income Tax Act, 1961 — Section 143(2), 143(3), 147
High Courts26 Sept 2014
Ravinder Kumar Verma and Others Vs State and Others
Delhi High Court · (2015) 1 DMC 479
Criminal Procedure Code, 1973 (CrPC) — Section 125, 320, 482Hindu Marriage Act, 1955 — Section 13B(2), 9Penal Code, 1860 (IPC) — Section 307, 34, 406, 498A
High Courts26 Sept 2014
Bindu Sethi Vs UOI
Delhi High Court · (2014) 146 DRJ 396
Civil Procedure Code, 1908 (CPC) — Section 151Constitution of India, 1950 — Article 14, 16
High Courts26 Sept 2014Dismissed
Shubh Gulati Vs Union of India
Delhi High Court · (2014) 09 DEL CK 0369
Constitution of India, 1950 — Article 226
High Courts26 Sept 2014
Commissioner of Income Tax Vs Rama Krishna Jewellers
Delhi High Court · (2015) 1 AD 124 : (2014) 368 ITR 588
Income Tax Act, 1961 — Section 132, 153A, 254(2), 260A, 68