High Courts10 Oct 2014

Sita Ram Vs The State

Delhi High Court · (2014) 4 JCC 2847

Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 302, 304
High Courts10 Oct 2014

Arjun Vs State

Delhi High Court · (2014) 4 JCC 2882

Criminal Procedure Code, 1973 (CrPC) — Section 161Penal Code, 1860 (IPC) — Section 308
High Courts09 Oct 2014

Madan Lal (ASI/M) Vs Union of India

Delhi High Court · (2015) 2 AD 467 : (2015) 215 DLT 665

Constitution of India, 1950 — Article 14, 226, 227Pharmacy Act, 1948 — Section 31, 31(d), 33Sashastra Seema Bal Act, 2007 — Section 2(v), 2(x)