High Courts14 Oct 2014
Vakil Vs The State
Delhi High Court · (2014) 10 DEL CK 0257
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 302
COURT ARCHIVE
Delhi High Court judgments
1,36,478 judgments · page 3,773 of 6,824
High Courts14 Oct 2014
Pankaj Kumar Tiwari and Others Vs Vice-Chancellor University of Delhi and Others
Delhi High Court · (2014) 10 DEL CK 0256
High Courts14 Oct 2014
Bombino Express Pvt. Ltd. Vs The Chief Commissioner of Customs (Delhi Zone) and Others
Delhi High Court · (2014) 10 DEL CK 0255
Customs Act, 1962 — Section 111(m), 112
High Courts14 Oct 2014
Chaman Lal Vs CBI
Delhi High Court · (2015) 1 JCC 208
Criminal Procedure Code, 1973 (CrPC) — Section 389, 482
High Courts14 Oct 2014
Sunil Mashi Vs State NCT of Delhi
Delhi High Court · (2015) 1 JCC 52
Arms Act, 1959 — Section 25Criminal Procedure Code, 1973 (CrPC) — Section 173, 313, 428Evidence Act, 1872 — Section 114, 114A, 138, 146
High Courts14 Oct 2014
Shanti Prakash Gupta Vs Ebony Retail Holdings Ltd.
Delhi High Court · (2015) 215 DLT 434
Civil Procedure Code, 1908 (CPC) — Order 2 Rule 2Companies Act, 1956 — Section 433, 434Limitation Act, 1963 — Section 14
High Courts14 Oct 2014
Shubham Marketing, Bharat Ram Raj Kumar & Co. Vs Commissioner of Value Added Tax
Delhi High Court · (2015) 1 AD 487 : (2015) 215 DLT 105
Criminal Procedure Code, 1973 (CrPC) — Section 26, 26(b)Delhi Value Added Tax Act, 2004 — Section 33, 36, 43, 46, 70(5)General Clauses Act, 1897 — Section 3(38)
High Courts14 Oct 2014
Rakesh and A Realtors (P) Ltd. Vs Registrar of Companies
Delhi High Court · (2015) 216 DLT 52
Companies Act, 1956 — Section 560(6)
High Courts14 Oct 2014
Gurtej Singh Vs The State
Delhi High Court · (2014) 146 DRJ 154
Evidence Act, 1872 — Section 68Succession Act, 1925 — Section 63(c)
High Courts14 Oct 2014
Bombino Express Pvt. Ltd. Vs Chief Commissioner of Cus., Delhi Zone
Delhi High Court · (2015) 315 ELT 496
Customs Act, 1962 — Section 111(m), 112
High Courts14 Oct 2014
Court on its own Motion Vs Rambir Singh
Delhi High Court · (2014) 10 DEL CK 0194
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, 113, 3, 96Punjab Courts Act, 1918 — Section 20, 21, 22, 25, 26
High Courts14 Oct 2014
Amit Kumar Vs Govt. of NCT of Delhi
Delhi High Court · (2014) 4 JCC 2850
Criminal Procedure Code, 1973 (CrPC) — Section 438Dowry Prohibition Act, 1961 — Section 4Penal Code, 1860 (IPC) — Section 149, 34, 406, 498A
High Courts14 Oct 2014
Than Singh Sharma Vs Govt. of NCT of Delhi
Delhi High Court · (2014) 10 DEL CK 0150
High Courts14 Oct 2014
D.G.O.F. Employees Association Vs Union of India
Delhi High Court · (2014) 145 DRJ 604
Constitution of India, 1950 — Article 14, 309
High Courts14 Oct 2014
Chandra Shekhar Sahukar Vs Union of India
Delhi High Court · (2014) 10 DEL CK 0148
Constitution of India, 1950 — Article 14, 226
High Courts14 Oct 2014
Prathiba M. Singh Vs Singh and Associates
Delhi High Court · (2014) 145 DRJ 572 : (2014) 60 PTC 257
Trade Marks Act, 1999 — Section 13, 17, 28(1), 29, 30(2)(e)
High Courts14 Oct 2014
Rajesh Jain Vs Amit Jain
Delhi High Court · (2014) 145 DRJ 694 : (2014) 60 PTC 526
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, Order 39 Rule 4, 151Copyright Act, 1957 — Section 60Trade Marks Act, 1999 — Section 11, 12, 142, 2(1)(h), 2(1)(z)(g)
High Courts14 Oct 2014
Jongi Vs State
Delhi High Court · (2014) 4 JCC 2922
Criminal Procedure Code, 1973 (CrPC) — Section 164, 313Penal Code, 1860 (IPC) — Section 354Protection of Children From Sexual Offences Act, 2012 — Section 10, 11, 12, 7, 8
High Courts14 Oct 2014
Ram Singh Vs State (GNCT) of Delhi
Delhi High Court · (2014) 4 JCC 2918
Penal Code, 1860 (IPC) — Section 376, 376(2)(f)
High Courts14 Oct 2014
Kusum Lata Singh Vs Union of India
Delhi High Court · (2014) 10 DEL CK 0068
Constitution of India, 1950 — Article 226