High Courts22 Sept 2014Disposed Off
Urmila Devi Sharma Vs Pramod Kumar Sharma
Delhi High Court · (2014) 09 DEL CK 0223
Civil Procedure Code, 1908 (CPC) — Order 10 Rule 1, Order 10 Rule 3, Order 14 Rule 5Evidence Act, 1872 — Section 165
COURT ARCHIVE
Delhi High Court judgments
1,36,376 judgments · page 3,780 of 6,819
High Courts22 Sept 2014
H.K. Basoya (Retd.) Vs Union of India
Delhi High Court · (2014) 09 DEL CK 0184
Constitution of India, 1950 — Article 14, 226
High Courts22 Sept 2014
Carefour WCandC India Private Limited Vs Commissioner of Income Tax
Delhi High Court · (2014) 368 ITR 692
Income Tax Act, 1961 — Section 2(11), 260A, 271(1)(c), 28, 28
High Courts22 Sept 2014Dismissed
Dharam Chand Vs Chairman New Delhi Municipal Council
Delhi High Court · (2014) 09 DEL CK 0139
Constitution of India, 1950 — Article 12, 13, 14, 19, 19(1)
High Courts22 Sept 2014Disposed Off
Zahid Vs State
Delhi High Court · (2014) 09 DEL CK 0138
Criminal Procedure Code, 1973 (CrPC) — Section 428Penal Code, 1860 (IPC) — Section 300, 302, 304, 307, 308
High Courts22 Sept 2014Dismissed
The Haryana State Environmental Impact Assessment Authority Vs Maruti Suzuki India Ltd.
Delhi High Court · (2014) 09 DEL CK 0137
Civil Procedure Code, 1908 (CPC) — Section 141, 96(3)Constitution of India, 1950 — Article 226Environment (Protection) Act, 1986 — Section 15, 16, 19, 24(2)
High Courts22 Sept 2014Allowed
Kusum Vs State
Delhi High Court · (2014) 09 DEL CK 0104
Criminal Procedure Code, 1973 (CrPC) — Section 313Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 15, 42, 42(2), 50
High Courts22 Sept 2014
National Highways Authority of India Vs BSC-RBM-PATI Joint Venture
Delhi High Court · (2014) 09 DEL CK 0047
Arbitration and Conciliation Act, 1996 — Section 28(3), 31(7), 31(7)(a), 31(7)(b), 34Civil Procedure Code, 1908 (CPC) — Section 34Interest Act, 1978 — Section 3, 3(3)(c)
High Courts22 Sept 2014Dismissed
Yogesh Malik Vs State
Delhi High Court · (2015) 5 AD 54
Criminal Procedure Code, 1973 (CrPC) — Section 437, 437(1)(i), 439, 439(2), 482Penal Code, 1860 (IPC) — Section 120B, 406, 420, 467, 468
High Courts22 Sept 2014
NRB Bearings Limited Vs Windsor Export
Delhi High Court · (2014) 60 PTC 75
Civil Procedure Code, 1908 (CPC) — Order 29 Rule 1, Order 39 Rule 1, Order 39 Rule 2, Order 7 Rule 11, 151Trade and Merchandise Marks Act, 1958 — Section 27, 29Trade Marks Act, 1999 — Section 2, 2(1)(m)
High Courts22 Sept 2014Disposed Off
Anand Pershad Jaiswal Vs Shakun Jaiswal
Delhi High Court · (2014) 09 DEL CK 0015
Civil Procedure Code, 1908 (CPC) — Order 13 Rule 1, Order 14 Rule 5, Order 7 Rule 11, Order 7 Rule 11(a), Order 7 Rule 11(d)Specific Relief Act, 1963 — Section 34
High Courts20 Sept 2014
Fox Star Studios India Ltd. Vs John Ceedge and Others
Delhi High Court · (2015) 61 PTC 134
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, Order 39 Rule 3
High Courts19 Sept 2014
Inder Prakash Kohli Vs Directorate of Revenue Intelligence
Delhi High Court · (2015) 1 JCC 383
Customs Act, 1962 — Section 104, 135, 135(1)(i)(A), 135(1)(i)(B)Penal Code, 1860 (IPC) — Section 120B, 420, 468, 471
High Courts19 Sept 2014
Virender Singh Vs Land & Building Department
Delhi High Court · (2014) 146 DRJ 45
High Courts19 Sept 2014
Nisha Priya Bhatia Vs Union of India
Delhi High Court · (2014) 145 DRJ 396 : (2014) 4 KCCR 2971
High Courts19 Sept 2014Dismissed
Bijender Vs State
Delhi High Court · (2014) 09 DEL CK 0355
Criminal Procedure Code, 1973 (CrPC) — Section 161, 309, 313Evidence Act, 1872 — Section 114
High Courts19 Sept 2014Dismissed
Yogender Pal Vs All India Blind Relief Society
Delhi High Court · (2015) 2 AD 414 : (2015) 215 DLT 360
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 10A, Order 22 Rule 4, Order 22 Rule 9(2), Order 6 Rule 17, 115Limitation Act, 1963 — Section 5
High Courts19 Sept 2014
Sandeep Vs State
Delhi High Court · (2015) 214 DLT 738
Arms Act, 1959 — Section 25Penal Code, 1860 (IPC) — Section 302, 34, 406, 498AWild Life (Protection) Act, 1972 — Section 51
High Courts19 Sept 2014
Harpal Singh Vs Ashok Kumar
Delhi High Court · (2015) 1 AD 164 : (2015) 214 DLT 735
Civil Procedure Code, 1908 (CPC) — Section 47Delhi Land Reforms Act, 1954 — Section 185, 185(1)Specific Relief Act, 1963 — Section 6