High Courts10 Nov 2014
G.S. Chhabra Vs Union of India
Delhi High Court · (2014) 146 DRJ 562
Right to Fair Compensation and Transparency in Land Acquisition, Rehabilitation and Resettlement Act, 2013 - Section 24(2)
COURT ARCHIVE
Delhi High Court judgments
1,36,586 judgments · page 3,768 of 6,830
High Courts10 Nov 2014
Jagdish Kumar Vs Tribal Cooperative Marketing Development Federation of India Ltd.
Delhi High Court · (2014) 146 DRJ 325
Constitution of India, 1950 — Article 226
High Courts10 Nov 2014
Premier Shipping Agencies Vs Commissioner of Customs
Delhi High Court · (2015) 315 ELT 27
Customs Act, 1962 — Section 129, 129A, 146, 146(2), 23(1)
High Courts10 Nov 2014
Ashok Kumar Vs Praveen Kumar Gupta
Delhi High Court · (2014) 2 RCR(Rent) 536
Delhi Rent Control Act, 1958 — Section 14(1), 14(1)(e), 14(6), 14(l)(e), 25B
High Courts10 Nov 2014
Premier Shipping Agencies Vs The Commissioner of Customs
Delhi High Court · (2014) 11 DEL CK 0007
Customs Act, 1962 — Section 129, 129A, 146, 146(2), 23(1)
High Courts07 Nov 2014Allowed
Naresh Kumar Sachdeva Vs J.K. Steel
Delhi High Court · (2015) 2 SCT 657
Limitation Act, 1963 - Section 5 — Payment of Wages Act, 1936 - Section 15, 15(2), 5
High Courts07 Nov 2014
Naveen Gupta Vs Santosh Gupta
Delhi High Court · (2014) 11 DEL CK 0225
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 3, Order 23 Rule 3, Order 23 Rule 3A, Order 39 Rule 1, Order 39 Rule 2
High Courts07 Nov 2014
The Royal Bank of Scotland Group PLC Vs Sharekhan Limited
Delhi High Court · (2015) 216 DLT 197 : (2015) 61 PTC 573
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, Order 39 Rule 2A, Order 39 Rule 4, Order 39 Rule 5Companies Act, 1956 — Section 20, 22, 22(5)Trade Marks Act, 1999 — Section 10, 11(9)(i), 2(1)(m), 2(1)(zg), 2(m)
High Courts07 Nov 2014
Kanwar Singh Saini Vs Mohd. Yusuf
Delhi High Court · (2014) 11 DEL CK 0193
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, Order 7 Rule 10, 151Penal Code, 1860 (IPC) — Section 120B, 420, 467, 468, 471
High Courts07 Nov 2014
Delhi State Industrial and Infrastructure Development Corporation Ltd. Vs K.G. Electronics Pvt. Ltd.
Delhi High Court · (2014) 11 DEL CK 0192
High Courts07 Nov 2014
Guru Premsukh Memorial College of Engineering Vs All India Council for Technical Education
Delhi High Court · (2015) 147 DRJ 472 : (2014) 146 DRJ 356
High Courts07 Nov 2014
Steel Authority of India Ltd. Vs Engineers Project India Ltd.
Delhi High Court · (2014) 11 DEL CK 0189
Constitution of India, 1950 — Article 226
High Courts07 Nov 2014
Bhupender Singh Vs State
Delhi High Court · (2014) 11 DEL CK 0186
Criminal Procedure Code, 1973 (CrPC) — Section 313
High Courts07 Nov 2014
T. Muralidhar Vs PVR Murthy
Delhi High Court · (2015) 217 DLT 79
Civil Procedure Code, 1908 (CPC) — Order 2 Rule 2, Order 6 Rule 2(1), Order 7 Rule 11, Order 7 Rule 11(a), Order 7 Rule 11(d)Specific Relief Act, 1963 — Section 10, 20, 20(2)
High Courts07 Nov 2014
Madan Mohan Vs Union of India
Delhi High Court · (2015) 216 DLT 507
Constitution of India, 1950 — Article 14, 166
High Courts07 Nov 2014
Devesh Bbyan Vs Chairman and Managing Director, National Aviation Company of India Ltd.
Delhi High Court · (2015) 1 AD 137 : (2015) 216 DLT 351
High Courts07 Nov 2014
Krishan Chander Vs The State of Delhi
Delhi High Court · (2014) 11 DEL CK 0124
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 279, 337Prevention of Corruption Act, 1988 — Section 13(1)(d), 13(2), 7
High Courts07 Nov 2014
M. Padma Narayan Singh Vs Renu Sharma
Delhi High Court · (2014) 11 DEL CK 0031
Civil Procedure Code, 1908 (CPC) — Order 5 Rule 10, Order 5 Rule 12, Order 9 Rule 13
High Courts07 Nov 2014
A. K. Banerji Vs State
Delhi High Court · (2014) 11 DEL CK 0029
Indian Medical Council Act, 1956 — Section 2(b), 2(j), 20A, 33Penal Code, 1860 (IPC) — Section 201, 304A, 338
High Courts07 Nov 2014Disposed off
Prem Nath Vs State
Delhi High Court · (2015) 6 AD 34
Criminal Procedure Code, 1973 (CrPC) - Section 428Penal Code, 1860 (IPC) - Section 186 307 34