High Courts11 Nov 2014
UCO Bank Vs Union of India
Delhi High Court · (2014) 272 CTR 339 : (2014) 369 ITR 335 : (2015) 228 TAXMAN 141
Income Tax Act, 1961 — Section 131, 131(1A), 156, 190, 190(1)
COURT ARCHIVE
Delhi High Court judgments
1,36,586 judgments · page 3,766 of 6,830
High Courts11 Nov 2014
Madhavsinh Solanki Vs State
Delhi High Court · (2014) 146 DRJ 99
Constitution of India, 1950 — Article 26Criminal Procedure Code, 1973 (CrPC) — Section 188, 195, 195(1)(b)(i), 197, 340Penal Code, 1860 (IPC) — Section 120B, 161, 162, 163, 164
High Courts11 Nov 2014
Pardeep Khatri Vs State State Vs Ravi Kumar Tyagi
Delhi High Court · (2014) 4 JCC 3003
Arms Act, 1959 — Section 25, 27Criminal Procedure Code, 1973 (CrPC) — Section 161, 313Penal Code, 1860 (IPC) — Section 302, 34
High Courts11 Nov 2014
Bhairo Singh Vs State Govt. of NCT of Delhi
Delhi High Court · (2014) 11 DEL CK 0270
Criminal Procedure Code, 1973 (CrPC) — Section 161, 313Penal Code, 1860 (IPC) — Section 201, 302, 363, 364
High Courts11 Nov 2014
The Commissioner of Income Tax Vs Industrial Finance Corporation of India Limited
Delhi High Court · (2014) 11 DEL CK 0227
Companies Act, 1956 — Section 3Income Tax Act, 1961 — Section 143(3), 263, 28, 36, 36(1)
High Courts11 Nov 2014
Chunnu Vs Delhi Urban Shelter Improvement Board
Delhi High Court · (2014) 11 DEL CK 0220
Constitution of India, 1950 — Article 14, 226
High Courts11 Nov 2014
Ajay Pal Singh Vs Lt. Governor
Delhi High Court · (2014) 146 DRJ 331
Constitution of India, 1950 — Article 14, 226
High Courts11 Nov 2014
Sneh Lata Vs Union of India
Delhi High Court · (2014) 11 DEL CK 0174
Constitution of India, 1950 — Article 226
High Courts11 Nov 2014
Manu Abhishek Vs Guru Gobind Singh Indraprastha University
Delhi High Court · (2014) 11 DEL CK 0099
High Courts11 Nov 2014
Commissioner of Income Tax Vs Shailendra Mahto
Delhi High Court · (2015) 273 CTR 252 : (2015) 372 ITR 257
Income Tax Act, 1961 — Section 113, 127, 131, 131(1), 132
High Courts11 Nov 2014
Suraj Prakash Vs Nadra Begum
Delhi High Court · (2014) 11 DEL CK 0081
Delhi Rent Control Act, 1958 — Section 14(1)(e), 25B(8)
High Courts11 Nov 2014
Madan Lal Radhu Vs Atma Ram Properties (P) Ltd.
Delhi High Court · (2015) 1 AD 117 : (2015) 215 DLT 159 : (2015) 147 DRJ 198
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13Constitution of India, 1950 — Article 227Delhi Rent Control Act, 1958 — Section 14, 14(1)(j), 14(1)(k), 14(11)
High Courts11 Nov 2014
Madan Mohan Sharma Vs Min. of Health and FW
Delhi High Court · (2014) 11 DEL CK 0078
Constitution of India, 1950 — Article 14, 15, 15(1), 15(3), 15(4)
High Courts11 Nov 2014
Harvest Securities Pvt. Ltd. Vs B.P. Singapore Pvt. Ltd.
Delhi High Court · (2014) 11 DEL CK 0064
Civil Procedure Code, 1908 (CPC) — Order 11 Rule 1, Order 14 Rule 1, Order 6 Rule 2, Order 6 Rule 4, Order 7 Rule 1Penal Code, 1860 (IPC) — Section 499
High Courts11 Nov 2014
Kuldeep Singh Vs The District and Sessions Judge
Delhi High Court · (2014) 11 DEL CK 0061
High Courts11 Nov 2014
National Highways Authority of India Vs A.S. Divyender
Delhi High Court · (2014) 11 DEL CK 0054
Constitution of India, 1950 — Article 226
High Courts11 Nov 2014
Ritu Kushwaha Vs Union of India
Delhi High Court · (2015) 147 DRJ 611
Constitution of India, 1950 — Article 226
High Courts10 Nov 2014
Indian Overseas Bank Vs Commissioner of Customs (APPG.)
Delhi High Court · (2015) 316 ELT 409
High Courts10 Nov 2014
Praveen Vs The State
Delhi High Court · (2014) 11 DEL CK 0385
Criminal Procedure Code, 1973 (CrPC) — Section 320, 482Hindu Marriage Act, 1955 — Section 13(B)Penal Code, 1860 (IPC) — Section 307, 34, 406, 498A
High Courts10 Nov 2014
RCK Developers (P) Ltd. Vs Union of India
Delhi High Court · (2014) 146 DRJ 571
Right to Fair Compensation and Transparency in Land Acquisition, Rehabilitation and Resettlement Act, 2013 — Section 24(2)