High Courts31 Oct 2014
Reckitt Benckiser (India) Ltd. Vs Dabur India Ltd.
Delhi High Court · (2015) 217 DLT 741 : (2014) 60 PTC 634
Trade Marks Act, 1999 — Section 2(1)(m), 21, 28, 29(1), 29(3)
COURT ARCHIVE
Delhi High Court judgments
1,36,561 judgments · page 3,770 of 6,829
High Courts31 Oct 2014
Lachhman Vs State
Delhi High Court · (2015) 2 Crimes 578 : (2015) 1 DMC 567 : (2014) 4 JCC 2926
Criminal Procedure Code, 1973 (CrPC) — Section 313, 437AEvidence Act, 1872 — Section 113BPenal Code, 1860 (IPC) — Section 304B, 498A
High Courts31 Oct 2014
In Re: Rudolf Exim Private Ltd.
Delhi High Court · (2014) 10 DEL CK 0130
Companies Act, 1956 — Section 235, 236, 237, 238, 239
High Courts31 Oct 2014
Vijay Cable Industries Vs Reliance Industries Ltd.
Delhi High Court · (2015) 215 DLT 554
Criminal Procedure Code, 1973 (CrPC) — Section 251, 482Negotiable Instruments Act, 1881 (NI) — Section 138
High Courts31 Oct 2014
Rahul Vs State
Delhi High Court · (2015) 1 JCC 228
Arms Act, 1959 — Section 25, 27Criminal Procedure Code, 1973 (CrPC) — Section 313, 428Penal Code, 1860 (IPC) — Section 34, 392, 393, 394, 397
High Courts31 Oct 2014
Brij Mohan Bhatia Vs Jain Sales Corporation
Delhi High Court · (2014) 10 DEL CK 0120
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 3, Order 39 Rule 1, Order 39 Rule 2, 151Limitation Act, 1963 — Section 5Trade and Merchandise Marks Act, 1958 — Section 28, 31
High Courts31 Oct 2014
Commissioner of Service Tax Vs Menon Associates
Delhi High Court · (2015) 77 VST 168
Central Excises and Salt Act, 1944 — Section 35G, 35LFinance Act, 1994 — Section 65(105)(zzb), 65(19), 83
High Courts31 Oct 2014
Delhi Transport Corporation Vs Sanjay Kumar
Delhi High Court · (2014) 10 DEL CK 0094
Administrative Tribunals Act, 1985 — Section 20Persons with Disabilities (Equal Opportunities, Protection of Rights and Full Participation) Act, 1995 — Section 47
High Courts31 Oct 2014
Standard Chartered Grindlays Pvt. Ltd. Vs Dy. Director of Income Tax (International Taxation)
Delhi High Court · (2014) 10 DEL CK 0092
Income Tax Act, 1961 — Section 143(1), 143(2), 143(3), 147, 148
High Courts31 Oct 2014
A.K. Wadhwa Vs Central Bank of India
Delhi High Court · (2015) 1 AD 228 : (2015) 214 DLT 566 : (2015) 147 DRJ 555 : (2014) 145 DRJ 588
Constitution of India, 1950 — Article 14
High Courts31 Oct 2014
Commissioner of Service Tax Vs Transcorp International Ltd.
Delhi High Court · (2016) 41 STR 822 : (2015) 80 VST 68
Central Excises and Salt Act, 1944 — Section 35G, 35LFinance Act, 1994 — Section 65(105)(zzb), 65(19), 83
High Courts31 Oct 2014
Umesh Kumar Moza Vs Govt. of JandK
Delhi High Court · (2015) 215 DLT 150
Civil Procedure Code, 1908 (CPC) — Section 20(c)Constitution of India, 1950 — Article 21, 226, 226(2), 227
High Courts31 Oct 2014
Narendra Vs Municipal Corporation of Delhi
Delhi High Court · (2014) 146 DRJ 179 : (2014) 4 LLN 416
Constitution of India, 1950 — Article 14, 16, 226Industrial Disputes Act, 1947 — Section 10A, 17, 17A, 18, 18(3)
High Courts31 Oct 2014
Kutub Singh Vs Delhi Jal Board
Delhi High Court · (2014) 10 DEL CK 0037
Constitution of India, 1950 — Article 335
High Courts31 Oct 2014
Paminder Gujral Vs Vijay Kumar Paul
Delhi High Court · (2014) 10 DEL CK 0033
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11, 10, 151, 24Succession Act, 1925 — Section 213, 57(a)
High Courts31 Oct 2014
Bharat Singh Vs State (NCT of Delhi) State Vs Bharat Singh
Delhi High Court · (2015) 2 CCR 34 : (2015) 217 DLT 660 : (2015) 1 JCC 334 : (2014) 4 RCR(Criminal) 890
Penal Code, 1860 (IPC) — Section 302, 376(2)(f)
High Courts31 Oct 2014
Riyaz Khan Vs State (NCT of Delhi)
Delhi High Court · (2014) 10 DEL CK 0028
Penal Code, 1860 (IPC) — Section 302, 307, 34, 394, 397
High Courts31 Oct 2014
Vita Industries Vs The Govt. of NCT of Delhi
Delhi High Court · (2014) 10 DEL CK 0024
Constitution of India, 1950 — Article 226
High Courts31 Oct 2014
PCLIT Solutions Pvt. Ltd. Vs MTECH Solutions
Delhi High Court · (2014) 10 DEL CK 0009
Arbitration and Conciliation Act, 1996 — Section 34, 34(2), 35