High Courts23 May 2015
SNE India Pvt. Ltd. Vs Commissioner of Central Excise
Delhi High Court · (2015) 5 AD 723
COURT ARCHIVE
Delhi High Court judgments
1,37,242 judgments · page 3,674 of 6,863
High Courts22 May 2015Disposed Of
R.K. Jain Vs Central Information Commission
Delhi High Court · (2015) 05 DEL CK 0417
High Courts22 May 2015Disposed Off
Jasbir Kaur and Others Vs State
Delhi High Court · (2015) 05 DEL CK 0411
Criminal Procedure Code, 1973 (CrPC) - Section 161, 357, 428Evidence Act, 1872 - Section 10Penal Code, 1860 (IPC) - Section 120-A, 120B, 120-B, 201, 302
High Courts22 May 2015Disposed Off
G4S Secure Solutions (India) Pvt. Ltd. Vs Group 4 Securatas Karamchari Sangh (Regd.) and Others
Delhi High Court · (2015) 10 AD 341 : (2015) 225 DLT 56
Constitution of India, 1950 - Article 19, 19(1)
High Courts22 May 2015
Commissioner of Income Tax-08 Vs Study Overseas Golbal Pvt. Ltd.
Delhi High Court · (2015) 05 DEL CK 0367
Income Tax Act, 1961 - Section 37
High Courts22 May 2015
Commissioner of Income Tax-IV Vs DEN Networks Limited
Delhi High Court · (2015) 05 DEL CK 0366
Income Tax Act, 1961 - Section 14A
High Courts22 May 2015
Commissioner of Income Tax-21 Vs Rajender Singh
Delhi High Court · (2015) 05 DEL CK 0365
Income Tax Act, 1961 - Section 133(6), 145(3), 260A
High Courts22 May 2015Disposed off
Power Grid Corporation of India Ltd. Vs IVRCL Limited
Delhi High Court · (2015) 5 ARBLR 79
Arbitration and Conciliation Act, 1996 - Section 17
High Courts22 May 2015Partly Allowed
Union of India and Others Vs Sudhanshu Kumar Khare and Others
Delhi High Court · (2015) 05 DEL CK 0332
High Courts22 May 2015Dismissed
National Highways Authority of India Vs Oriental Structure Engineers Ltd. and Others
Delhi High Court · (2015) 4 ARBLR 322
Arbitration and Conciliation Act, 1996 - Section 34
High Courts22 May 2015Dismissed
Rajasthan State Road Transport Corporation Vs Joginder Singh and Others
Delhi High Court · (2015) 05 DEL CK 0202
Penal Code, 1860 (IPC) - Section 279
High Courts22 May 2015Dismissed
Firoz Ahmed and Others Vs State
Delhi High Court · (2015) 3 JCC 1688
Criminal Procedure Code, 1973 (CrPC) - Section 313Evidence Act, 1872 - Section 25Penal Code, 1860 (IPC) - Section 34, 489, 489B, 489C
High Courts22 May 2015Dismissed
Sanjay Gambhir and Others Vs Beekman Helix India Consulting Pvt. Ltd.
Delhi High Court · (2015) 4 ARBLR 156 : (2015) 151 DRJ 98
Arbitration and Conciliation Act, 1996 - Section 11, 2(b), 2(h), 45, 7
High Courts22 May 2015Allowed
Garvit Indora Vs State NCT of Delhi
Delhi High Court · (2015) 8 AD 390 : (2015) 220 DLT 107 : (2015) 3 JCC 1681
Criminal Procedure Code, 1973 (CrPC) - Section 164, 315Penal Code, 1860 (IPC) - Section 313, 376, 420, 495, 506
High Courts22 May 2015Disposed off
Sartaj Singh Pannu Vs Gurbani Media Pvt. Ltd. and Others
Delhi High Court · (2015) 4 ARBLR 176 : (2015) 220 DLT 527 : (2015) 63 PTC 590
Arbitration and Conciliation Act, 1996 - Section 9Contract Act, 1872 - Section 23
High Courts22 May 2015Dismissed
Virender Kumar Malhotra Vs Mukesh Kumar Khurana and Others
Delhi High Court · (2015) 05 DEL CK 0166
Delhi Rent Control Act, 1958 - Section 50Evidence Act, 1872 - Section 45
High Courts22 May 2015Disposed off
Allied Blenders and Distillers Pvt. Ltd. Vs Rock and Storm Distilleries Pvt. Ltd.
Delhi High Court · (2015) 63 PTC 139
Trade Marks Act, 1999 - Section 2(zb)
High Courts22 May 2015Disposed off
Suresh Kalmadi Vs CBI
Delhi High Court · (2015) 3 JCC 1874
Constitution of India, 1950 - Article 21, 227Criminal Procedure Code, 1973 (CrPC) - Section 207, 233, 243, 313, 482Evidence Act, 1872 - Section 145, 155(3)
High Courts22 May 2015
Commissioner of Income Tax-14 Vs Anil Arora
Delhi High Court · (2015) 05 DEL CK 0016
Income Tax Act, 1961 - Section 132, 142(1), 142A, 143(2), 153A
High Courts21 May 2015Disposed Off
Bihari Lal Aggarwal Vs BSES Yamuna Power Ltd. and Others
Delhi High Court · (2015) 3 JCC 2032
Electricity Act, 2003 - Section 135, 138