High Courts27 May 2015Dismissed
Indira Gandhi National Open University Vs Presidency Educational Trust
Delhi High Court · (2015) 05 DEL CK 0320
Limitation Act, 1963 - Section 5
COURT ARCHIVE
Delhi High Court judgments
1,37,242 judgments · page 3,672 of 6,863
High Courts27 May 2015
Great Eastern Energy Corporation Limited Vs Union of India and Others
Delhi High Court · (2015) 05 DEL CK 0319
Petroleum and Natural Gas Regulatory Board Act, 2006 - Section 16, 28
High Courts27 May 2015
Commissioner of Income Tax (C)-I Vs Suresh Nanda
Delhi High Court · (2015) 5 AD 612 : (2015) 278 CTR 21 : (2015) 375 ITR 172 : (2015) 233 TAXMAN 4
Income Tax Act, 1961 - Section 127(2), 132, 142(1), 143(2), 143(3)
High Courts27 May 2015
Greenpeace India Society Vs Union of India and Others
Delhi High Court · (2015) 05 DEL CK 0171
High Courts27 May 2015Dismissed
Bharat Insulation Company Vs Suraj Parkash and Others
Delhi High Court · (2015) 9 AD 268 : (2015) 221 DLT 216 : (2015) 2 RCR(Rent) 90
Civil Procedure Code, 1908 (CPC) - Order 41 Rule 27Delhi Rent Control Act, 1958 - Section 14 (1) (b), 14(1) (b), 39
High Courts27 May 2015Dismissed
Shriram General Insurance Co. Ltd. Vs Krishna Devi and Others
Delhi High Court · (2015) 3 ACC 959
High Courts27 May 2015Dismissed
Commissioner, Navodaya Vidyalaya Samiti and Others Vs D.C. Verma and Others
Delhi High Court · (2015) 05 DEL CK 0026
Constitution of India, 1950 - Article 226, 227
High Courts27 May 2015Dismissed
U.P. State Road Transport Corporation Vs Ganga Sagar and Others
Delhi High Court · (2015) 4 ACC 863
High Courts27 May 2015Disposed off
The Oriental Insurance Company Ltd. Vs Idrish and Others
Delhi High Court · (2015) 3 ACC 313
Motor Vehicles Act, 1988 - Section 163A, 166, 168
High Courts27 May 2015Disposed off
Rapheal Vs Devender Singh
Delhi High Court · (2016) 2 AD 203 : (2015) CriLJ 3241 : (2015) 234 DLT 93 : (2015) 4 JCC 161 : (2015) 4 RCR(Criminal) 18
Criminal Procedure Code, 1973 (CrPC) - Section 292, 313, 428Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) - Section 21, 21 (c), 21(c), 50, 57Penal Code, 1860 (IPC) - Section 420
High Courts27 May 2015Dismissed
Ravinder Pratap Singh Vs Hema
Delhi High Court · (2015) 7 AD 357 : (2015) 220 DLT 566
Family Courts Act, 1984 - Section 19(1)Hindu Marriage Act, 1955 - Section 10, 13(1) (ia), 13(1)(ia), 13(1)(i-a)
High Courts26 May 2015Dismissed
Parmod Kumar Dhailwal and Others Vs GNCT of Delhi and Others
Delhi High Court · (2015) 221 DLT 110
Constitution of India, 1950 - Article 12, 14, 141, 16, 162
High Courts26 May 2015Dismissed
National Research Development Corporation (NRDC) Vs Enjayes Spices and Chemical Oil Ltd. and Others
Delhi High Court · (2015) 5 ARBLR 82
Arbitration and Conciliation Act, 1996 - Section 34Limitation Act, 1963 - Section 17(1)(b)
High Courts26 May 2015Allowed
Shakeel Ahmed Vs State (NCT of Delhi) and Others
Delhi High Court · (2015) 5 AD 593 : (2015) CriLJ 4258 : (2015) 3 JCC 1842
Criminal Procedure Code, 1973 (CrPC) - Section 156(3), 357, 357A, 360, 372Penal Code, 1860 (IPC) - Section 147, 148, 149, 302, 304
High Courts26 May 2015Disposed off
Samsen Pat and Others Vs Union of India and Others
Delhi High Court · (2015) 151 DRJ 94
Constitution of India, 1950 - Article 14
High Courts26 May 2015Dismissed
The New India Assurance Co. Ltd. Vs Afsana Khatoon and Others
Delhi High Court · (2015) 5 AD 691
High Courts26 May 2015Disposed off
Poonam Gola Vs The State (NCT of Delhi) and Others
Delhi High Court · (2015) 05 DEL CK 0076
Penal Code, 1860 (IPC) - Section 307, 320, 34, 406, 420
High Courts26 May 2015Disposed off
Sunil Kumar and Others Vs The State and Others
Delhi High Court · (2015) 05 DEL CK 0075
Penal Code, 1860 (IPC) - Section 307, 320, 34, 406, 482
High Courts26 May 2015Dismissed
Deepak Dev Nath Vs State
Delhi High Court · (2015) 220 DLT 600
Criminal Procedure Code, 1973 (CrPC) - Section 313Evidence Act, 1872 - Section 106, 25, 26, 27Penal Code, 1860 (IPC) - Section 106, 201, 302
High Courts26 May 2015Partly Allowed
Simran Chadha Vs Govt. of NCT of Delhi and Others
Delhi High Court · (2015) 05 DEL CK 0022
Right to Fair Compensation and Transparency in Land Acquisition, Rehabilitation and Resettlement Act, 2013 - Section 24(2)