High Courts26 May 2015Disposed off
Sobti Furniture Mart Pvt. Ltd. Vs Ravinder Kumar Suri
Delhi High Court · (2015) 05 DEL CK 0010
Civil Procedure Code, 1908 (CPC) - Order 41 Rule 5Delhi Rent Control Act, 1958 - Section 14(1) (e), 2, 25B
COURT ARCHIVE
Delhi High Court judgments
1,37,242 judgments · page 3,673 of 6,863
High Courts25 May 2015Dismissed
Packbill Enterprises Vs Dinesh Kumar Mishra
Delhi High Court · (2015) 3 LLJ 43 : (2015) LLR 898
Delhi Shops and Establishments Act, 1954 - Section 21
High Courts25 May 2015Partly Allowed
Visual Mataphor (India) Pvt. Ltd. Vs NCT of Delhi Through Office of Tehsildar and Others
Delhi High Court · (2015) 05 DEL CK 0330
Right to Fair Compensation and Transparency in Land Acquisition, Rehabilitation and Resettlement Act, 2013 - Section 24(2)
High Courts25 May 2015Disposed off
Food Corporation of India Vs Indian Council of Arbitration and Others
Delhi High Court · (2015) 05 DEL CK 0318
Arbitration and Conciliation Act, 1996 - Section 11, 11(6), 6Constitution of India, 1950 - Article 227
High Courts25 May 2015Dismissed
United Insurance Co. Ltd. Vs Manish Kumar Gupta
Delhi High Court · (2015) 05 DEL CK 0314
Arbitration and Conciliation Act, 1996 - Section 34, 34(3)Civil Procedure Code, 1908 (CPC) - Order 47 Rule 47(1)Criminal Procedure Code, 1973 (CrPC) - Section 125
High Courts25 May 2015Dismissed
Vijay Kumar Narang Vs Union Bank of India and Others
Delhi High Court · (2015) 151 DRJ 127
Constitution of India, 1950 - Article 226
High Courts25 May 2015Allowed
Bishnupriya College of Education and Others Vs National Council for Teacher Education and Others
Delhi High Court · (2015) 150 DRJ 267
National Council For Teacher Education Act, 1993 - Section 18
High Courts25 May 2015Dismissed
Kishan Mal Mohnot (Since Deceased) Vs Union of India and Others
Delhi High Court · (2015) 05 DEL CK 0165
Constitution of India, 1950 - Article 226Limitation Act, 1963 - Section 3
High Courts25 May 2015Dismissed
State Vs Ratni Devi and Others
Delhi High Court · (2015) 05 DEL CK 0073
Criminal Procedure Code, 1973 (CrPC) - Section 313, 378(3)Evidence Act, 1872 - Section 32Penal Code, 1860 (IPC) - Section 302, 304B, 307, 34, 498A
High Courts25 May 2015Dismissed
Javed Ali Vs State
Delhi High Court · (2015) 05 DEL CK 0072
Arms Act, 1959 - Section 25, 27Criminal Procedure Code, 1973 (CrPC) - Section 161, 164, 313, 374, 482Penal Code, 1860 (IPC) - Section 302
High Courts25 May 2015Dismissed
Sanjeev Bansal and Others Vs University of Delhi and Others
Delhi High Court · (2015) 05 DEL CK 0060
Constitution of India, 1950 - Article 12, 14, 16, 21, 309
High Courts25 May 2015Disposed off
Pankaj Butalia Vs Central Board of Film Certification and Others
Delhi High Court · (2015) 9 AD 496 : (2015) 221 DLT 29 : (2015) 151 DRJ 37
Cinematograph Act, 1952 - Section 1, 10, 11, 12, 13Constitution of India, 1950 - Article 19, 19(1)(a), 19(2), 226, 32Information Technology Act, 2000 - Section 66A, 69A
High Courts25 May 2015
Gourav Joshiya Vs Guru Gobind Singh Indraprastha University and Others
Delhi High Court · (2015) 05 DEL CK 0020
High Courts25 May 2015Allowed
FIITJEE (Ranchi Classes) Limited and Others Vs FIITJEE Limited
Delhi High Court · (2015) 05 DEL CK 0019
Companies Act, 1956 - Section 235, 236, 237, 238, 239
High Courts25 May 2015Allowed
GL Software Limited and Others Vs Global Logic India Limited
Delhi High Court · (2015) 05 DEL CK 0018
Companies Act, 1956 - Section 235, 236, 237, 238, 239
High Courts25 May 2015Allowed
Comet Healthcare and Consulting Private Limited and Others Vs R.G. Scientific Enterprises Private Limited
Delhi High Court · (2015) 05 DEL CK 0017
Companies Act, 1956 - Section 235, 236, 237, 238, 239
High Courts25 May 2015Dismissed
United India Insurance Company Ltd. Vs Rakesh and Others
Delhi High Court · (2015) 5 AD 370
High Courts25 May 2015Dismissed
Hotel Queen Road P. Ltd. Vs UOI and Others
Delhi High Court · (2015) 05 DEL CK 0014
Constitution of India, 1950 - Article 226Transfer of Property Act, 1882 - Section 105
High Courts25 May 2015Allowed
Saurabh Dubey and Others Vs Union of India and Others
Delhi High Court · (2015) LabIC 3260
Constitution of India, 1950 - Article 320, 77(3)Indo-Tibetan Border Police Force Act, 1992 - Section 7States Reorganisation Act, 1956 - Section 115, 115(5)
High Courts25 May 2015Dismissed
Anil Kumar Vs GNCT of Delhi
Delhi High Court · (2015) 8 AD 673 : (2015) 220 DLT 642
Constitution of India, 1950 - Article 154, 162, 163, 166, 239Criminal Procedure Code, 1973 (CrPC) - Section 2(s), 439Delhi Special Police Establishment Act, 1946 - Section 3