High Courts13 Aug 2015Dismissed
Ved Bhushan Vs Union of India and Others
Delhi High Court · (2015) 08 DEL CK 0363
COURT ARCHIVE
Delhi High Court judgments
1,37,242 judgments · page 3,639 of 6,863
High Courts13 Aug 2015
American School of Bombay Education Trust and Others Vs Union of India and Others
Delhi High Court · (2015) 377 ITR 645 : (2016) 236 TAXMAN 155
Income Tax Act, 1961 - Section 10(22), 10(23C)(vi)
High Courts13 Aug 2015Dismissed
Vijay Singh Vs UOI and Others
Delhi High Court · (2015) 08 DEL CK 0334
Constitution of India, 1950 - Article 226
High Courts13 Aug 2015Dismissed
Nepal Singh Vs Upender Singh
Delhi High Court · (2015) 4 ACC 815
Motor Vehicles Act, 1988 - Section 133, 140, 166Penal Code, 1860 (IPC) - Section 279, 337
High Courts13 Aug 2015Dismissed
Jai Kishan Vs The State Govt. of NCT of Delhi
Delhi High Court · (2015) 08 DEL CK 0326
Penal Code, 1860 (IPC) - Section 120B, 34, 406, 419, 420
High Courts13 Aug 2015Allowed
Shiv Kumar and Others Vs State and Others
Delhi High Court · (2015) 08 DEL CK 0284
Criminal Procedure Code, 1973 (CrPC) - Section 320, 482Penal Code, 1860 (IPC) - Section 307, 308, 323, 34, 354
High Courts13 Aug 2015Partly Allowed
Vinod Kumar Vs The Commissioner of Police and Others
Delhi High Court · (2015) 08 DEL CK 0274
High Courts13 Aug 2015Dismissed
Kuldeep Kumar and Others Vs Commissioner of Police and Others
Delhi High Court · (2015) 08 DEL CK 0273
Constitution of India, 1950 - Article 226
High Courts13 Aug 2015Allowed
Suraj Vs State and Others
Delhi High Court · (2015) 08 DEL CK 0272
Criminal Procedure Code, 1973 (CrPC) - Section 320, 482Penal Code, 1860 (IPC) - Section 307, 308
High Courts13 Aug 2015
Jamia Millia Islamia Vs South Delhi Municipal Corporation and Others
Delhi High Court · (2015) 222 DLT 351
Delhi Municipal Corporation Act, 1957 - Section 109, 114D, 119, 123D, 170(b)
High Courts13 Aug 2015
Dalip Kumar Vs Om Parkash and Others
Delhi High Court · (2015) 08 DEL CK 0263
Civil Procedure Code, 1908 (CPC) - Section 96
High Courts13 Aug 2015Disposed off
Mediciti Institute of Medical Sciences (MIMS) and Others Vs Union of India and Others
Delhi High Court · (2015) 222 DLT 435
High Courts13 Aug 2015Allowed
Gautam Khanna Vs The State (NCT of Delhi)
Delhi High Court · (2016) 3 AD 547
Criminal Procedure Code, 1973 (CrPC) - Section 161, 164, 313Penal Code, 1860 (IPC) - Section 328, 34, 365, 376
High Courts13 Aug 2015Allowed
Dow Jones and Company Vs Indiabulls Housing Finance Ltd. and Others
Delhi High Court · (2015) 9 AD 434 : (2015) 222 DLT 418 : (2015) 152 DRJ 93 : (2015) 179 PLR 39
Civil Procedure Code, 1908 (CPC) - Order 39 Rule 3General Clauses Act, 1897 - Section 27Limitation Act, 1963 - Section 5
High Courts13 Aug 2015Dismissed
Sunil Vs State Govt. NCT of Delhi
Delhi High Court · (2015) 9 AD 539 : (2015) 3 DMC 602
Dowry Prohibition Act, 1961 - Section 2Evidence Act, 1872 - Section 113Penal Code, 1860 (IPC) - Section 30, 304 B, 304B, 498A
High Courts13 Aug 2015
Commissioner of Income Tax Central-II Vs Divine Infracon Pvt. Ltd.
Delhi High Court · (2015) 08 DEL CK 0096
High Courts13 Aug 2015
Commissioner of Income Tax (C)-I Vs MGF Automobiles Ltd.
Delhi High Court · (2015) 08 DEL CK 0095
Income Tax Act, 1961 - Section 132, 132 (4), 132(4), 139 (1), 143(3)
High Courts12 Aug 2015Allowed
Rajender Kanaujia Vs Asha Rani Gupta
Delhi High Court · (2015) 9 AD 321
Civil Procedure Code, 1908 (CPC) - Order 11 Rule 12, Order 6 Rule 17, Order 7 Rule 14, 151
High Courts12 Aug 2015Allowed
Sonu and Others Vs State NCT of Govt. of Delhi and Others
Delhi High Court · (2015) 08 DEL CK 0362
Criminal Procedure Code, 1973 (CrPC) - Section 320, 482Penal Code, 1860 (IPC) - Section 307, 34, 406, 498A
High Courts12 Aug 2015
Bharat Sanchar Nigam Limited and Others Vs Sushil Kumar
Delhi High Court · (2015) 08 DEL CK 0294
Constitution of India, 1950 - Article 226