High Courts17 Aug 2015Allowed
Ahmad and Others Vs The State and Others
Delhi High Court · (2015) 08 DEL CK 0367
Criminal Procedure Code, 1973 (CrPC) - Section 320, 482Penal Code, 1860 (IPC) - Section 307, 308, 34
COURT ARCHIVE
Delhi High Court judgments
1,37,242 judgments · page 3,637 of 6,863
High Courts17 Aug 2015Dismissed
Abdul Rauf Javed and Others Vs New Delhi Municipal Council
Delhi High Court · (2015) 08 DEL CK 0359
Civil Procedure Code, 1908 (CPC) - Order 1 Rule 10Constitution of India, 1950 - Article 226Public Premises (Eviction of Unauthorised Occupants) Act, 1971 - Section 9
High Courts17 Aug 2015Dismissed
Abhilasha Vs Devender Kumar
Delhi High Court · (2015) 08 DEL CK 0358
Hindu Marriage Act, 1955 - Section 9Penal Code, 1860 (IPC) - Section 498AProtection of Women From Domestic Violence Act, 2005 - Section 12
High Courts17 Aug 2015Dismissed
Metropolitan Social Art & Cultural Society Vs Delhi State Government and Others
Delhi High Court · (2015) 08 DEL CK 0296
High Courts17 Aug 2015Allowed
Brijesh Yadav and Others Vs The State Govt. of NCT of Delhi and Others
Delhi High Court · (2015) 08 DEL CK 0295
Criminal Procedure Code, 1973 (CrPC) - Section 320, 482Penal Code, 1860 (IPC) - Section 307, 308, 34, 341, 506
High Courts17 Aug 2015Allowed
Swarn Singh Chawla Vs UOI and Others
Delhi High Court · (2015) 08 DEL CK 0279
Land Acquisition Act, 1894 - Section 11Right to Fair Compensation and Transparency in Land Acquisition, Rehabilitation and Resettlement Act, 2013 - Section 19(7), 24, 24(2)
High Courts17 Aug 2015
Rita Pal and Others Vs Balbir Kohli
Delhi High Court · (2015) 08 DEL CK 0277
Criminal Procedure Code, 1973 (CrPC) - Section 204, 239, 251, 482Penal Code, 1860 (IPC) - Section 500
High Courts17 Aug 2015Dismissed
Today Homes and Infrastructure Ltd. Vs Jitender Singh and Others
Delhi High Court · (2015) 08 DEL CK 0221
Arbitration and Conciliation Act, 1996 - Section 34Contract Act, 1872 - Section 56
High Courts17 Aug 2015Dismissed
Master Neelansh Sharma Vs Ramjas School and Others
Delhi High Court · (2015) 08 DEL CK 0215
Constitution of India, 1950 - Article 19(1)(g), 21-ADelhi School Education Act, 1973 - Section 16(3)Right of Children to Free and Compulsory Education Act, 2009 - Section 13, 2, 2(n) (iv), 2(o), 26
High Courts17 Aug 2015Dismissed
Phool Kumar Vs Mahindra and Mahindra
Delhi High Court · (2015) 08 DEL CK 0210
Arbitration and Conciliation Act, 1996 - Section 37, 9
High Courts17 Aug 2015Allowed
Upper India Sugar Mills Employees Provident Fund Vs State of Madhya Pradesh and Others
Delhi High Court · (2015) 08 DEL CK 0161
Contract Act, 1872 - Section 126
High Courts17 Aug 2015Disposed off
Mukesh Kumar Vs State
Delhi High Court · (2015) 08 DEL CK 0116
Criminal Procedure Code, 1973 (CrPC) - Section 164, 313, 428Evidence Act, 1872 - Section 3Penal Code, 1860 (IPC) - Section 201, 323, 342, 363, 376
High Courts17 Aug 2015Dismissed
Spreadhead Digital Studio Pvt. Ltd. Vs H.K. Mitroo
Delhi High Court · (2015) 08 DEL CK 0112
Civil Procedure Code, 1908 (CPC) - Order 12 Rule 6, Order 7 Rule 11Evidence Act, 1872 - Section 91, 92
High Courts17 Aug 2015Dismissed
Sandhya Adlakha and Others Vs Kew Precision Parts (P) Ltd.
Delhi High Court · (2015) 179 PLR 46
Evidence Act, 1872 - Section 114, 12(1) (C), 57
High Courts17 Aug 2015Dismissed
Poonam Khurana and Others Vs Ved Parkash Khurana and Others
Delhi High Court · (2015) 08 DEL CK 0103
Transfer of Property Act, 1882 - Section 53A
High Courts17 Aug 2015Partly Allowed
Sanjeev Chaudhry Vs Director General, Indo Tibetan Border Police Force and Others
Delhi High Court · (2015) 08 DEL CK 0065
Indo-Tibetan Border Police Force Act, 1992 - Section 74
High Courts17 Aug 2015
Ram Ashish Vs The State
Delhi High Court · (2015) 08 DEL CK 0059
Criminal Procedure Code, 1973 (CrPC) - Section 313, 428Evidence Act, 1872 - Section 25
High Courts14 Aug 2015Allowed
Dilawar Sharma and Others Vs State NCT of Delhi and Others
Delhi High Court · (2015) 08 DEL CK 0375
Criminal Procedure Code, 1973 (CrPC) - Section 320, 482Penal Code, 1860 (IPC) - Section 307, 308, 323, 34
High Courts14 Aug 2015
Krishan Lal Arora Vs Gurbachan Singh and Others
Delhi High Court · (2016) 1 AD 455
Civil Procedure Code, 1908 (CPC) - Order 17 Rule 17, Order 2 Rule 2, Order 37 Rule 3(5), Order 37 Rule 37Negotiable Instruments Act, 1881 (NI) - Section 138, 139
High Courts14 Aug 2015Allowed
Sanjeev Goel Vs State NCT of Delhi and Others
Delhi High Court · (2015) 08 DEL CK 0366
Criminal Procedure Code, 1973 (CrPC) - Section 320, 482Penal Code, 1860 (IPC) - Section 288, 307, 336