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Delhi High Court judgments

1,37,242 judgments · page 3,640 of 6,863

High Courts12 Aug 2015Dismissed

Anil Aggarwal Vs State and Others

Delhi High Court · (2015) 9 AD 377

Criminal Procedure Code, 1973 (CrPC) - Section 251, 378(4)Evidence Act, 1872 - Section 3Income Tax Act, 1961 - Section 269-SS, 271(d)
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High Courts12 Aug 2015Dismissed

Kumar Pal Vs State

Delhi High Court · (2015) 08 DEL CK 0092

Criminal Procedure Code, 1973 (CrPC) - Section 2(iii), 2(viia), 2(xiv), 2(xxiii), 2(xxiiia)Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) - Section 20, 22, 50
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High Courts12 Aug 2015Dismissed

Rahul Jain Vs Vasant Raj Pandit

Delhi High Court · (2015) 08 DEL CK 0089

Civil Procedure Code, 1908 (CPC) - Order 12 Rule 2-A, Order 12 Rule 3-A, Order 12 Rule 4, Order 12 Rule 6Evidence Act, 1872 - Section 31, 58Penal Code, 1860 (IPC) - Section 120B, 406, 420
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High Courts12 Aug 2015Disposed off

Vicky Vs State

Delhi High Court · (2015) 3 JCC 2114

Criminal Procedure Code, 1973 (CrPC) - Section 164Penal Code, 1860 (IPC) - Section 363, 376(2)(f), 506
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High Courts12 Aug 2015Dismissed

ICICI Bank Limited Vs Shakuntla Gupta

Delhi High Court · (2016) 2 AD 343 : (2015) 234 DLT 525 : (2015) 152 DRJ 121

Banking Regulation Act, 1949 - Section 44A, 45, 5(c)Companies Act, 1956 - Section 391, 394, 394(4) (a)Income Tax Act, 1961 - Section 72A
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