COURT ARCHIVE

Delhi High Court judgments

1,37,750 judgments · page 3,589 of 6,888

High Courts18 Dec 2015Disposed Off

Manoj Kumar Kanojia Vs State of Delhi and Others

Delhi High Court · (2015) 12 DEL CK 0062

Criminal Procedure Code, 1973 (CrPC) - Section 320, 482Motor Vehicles Act, 1988 - Section 166(4)Penal Code, 1860 (IPC) - Section 279, 304A

High Courts18 Dec 2015Disposed Off

Prince Vashista Vs State (NCT of Delhi) and Others

Delhi High Court · (2015) 12 DEL CK 0061

Criminal Procedure Code, 1973 (CrPC) - Section 320, 482Penal Code, 1860 (IPC) - Section 288, 304A

High Courts18 Dec 2015Disposed Off

Girish and Others Vs The State of Delhi and Others

Delhi High Court · (2015) 12 DEL CK 0060

Criminal Procedure Code, 1973 (CrPC) - Section 320, 482Penal Code, 1860 (IPC) - Section 325, 34, 453, 506

High Courts18 Dec 2015Allowed

Baba Garments Pvt. Ltd. and Others Vs The Registrar of Companies

Delhi High Court · (2015) 12 DEL CK 0050

High Courts18 Dec 2015Dismissed

Vinod Kumar Vs DDA

Delhi High Court · (2016) 1 LLJ 573

Constitution of India, 1950 - Article 226Industrial Disputes Act, 1947 - Section 25, 25F, 25-F

High Courts18 Dec 2015

Pranav and Others Vs The State of NCT of Delhi

Delhi High Court · (2015) 12 DEL CK 0038

Arms Act, 1959 - Section 25, 27Criminal Procedure Code, 1973 (CrPC) - Section 161, 313, 428Evidence Act, 1872 - Section 134

High Courts18 Dec 2015

Pr. Commissioner of Income Tax-03 Vs Flucky Leasing & Finance Pvt. Ltd.

Delhi High Court · (2015) 12 DEL CK 0006

Income Tax Act, 1961 - Section 132, 132(1), 142(1), 143(2), 143(3)

High Courts17 Dec 2015Dismissed

Sadh Foundation Vs Union of India

Delhi High Court · (2015) 12 DEL CK 0279

High Courts17 Dec 2015Dismissed

Manohar Lal Sharma Vs Union of India and Others

Delhi High Court · (2015) 12 DEL CK 0244

Constitution of India, 1950 - Article 21

High Courts17 Dec 2015Allowed

Ranjana Bali Vs State (GNCT of Delhi) and Others

Delhi High Court · (2015) 12 DEL CK 0242

Criminal Procedure Code, 1973 (CrPC) - Section 320, 482Penal Code, 1860 (IPC) - Section 279, 307

High Courts17 Dec 2015Disposed Off

Court on its Own Motion Vs Seema Sapra

Delhi High Court · (2016) 1 AD 1 : (2016) 154 DRJ 185

Contempt of Courts Act, 1971 - Section 14, 14(1), 14(2), 15, 18

High Courts17 Dec 2015Dismissed

Punjab National Bank and Others Vs Kingfisher Airlines Limited and Others

Delhi High Court · (2016) 3 AD 531 : (2016) 154 DRJ 164 : (2016) 133 SCL 317

Advocates Act, 1961 - Section 30Banking Regulation Act, 1949 - Section 35AConstitution of India, 1950 - Article 136, 136(1), 19(1)(g)

High Courts17 Dec 2015Dismissed

MIDAS Touch Investors Association Vs Union of India and Others

Delhi High Court · (2015) 12 DEL CK 0147

High Courts17 Dec 2015Allowed

Gyan Chand and Others Vs State

Delhi High Court · (2015) 12 DEL CK 0140

Criminal Procedure Code, 1973 (CrPC) - Section 161, 173Penal Code, 1860 (IPC) - Section 302

High Courts17 Dec 2015Disposed Off

Prabhu Dayal Dandriyal Vs Union of India and Others

Delhi High Court · (2016) 154 DRJ 158

High Courts17 Dec 2015Disposed Off

Jaibharat Textile and Real Estate Ltd. Vs Regional Provident Fund Commissioner-II

Delhi High Court · (2016) 1 AD 192 : (2016) 148 FLR 910 : (2016) 1 LLJ 661 : (2016) LLR 125

Central Excises and Salt Act, 1944 - Section 35FConstitution of India, 1950 - Article 226, 227Sick Industrial Companies (Special Provisions) Act, 1985 - Section 15(1), 22(1)

High Courts17 Dec 2015Dismissed

Deepak Anand Vs Union of India and Others

Delhi High Court · (2015) 12 DEL CK 0083

High Courts17 Dec 2015Dismissed

Madhur Eshwar Rao Basude and Others Vs Medical Council of India and Others

Delhi High Court · (2015) 12 DEL CK 0076

Constitution of India, 1950 - Article 14Indian Medical Council Act, 1956 - Section 13(4A), 15, 15(1), 2(h), 21

High Courts17 Dec 2015

Pr. Commissioner of Income Tax Delhi-2 Vs Bharti Overseas Pvt. Ltd.

Delhi High Court · (2016) 237 TAXMAN 417

Income Tax Act, 1961 - Section 10(34), 14A, 14A(1), 14A(2), 14A(3)

High Courts17 Dec 2015Disposed Off

Superflo Pvt. Ltd. Vs Sandhyamani Associates (P) Ltd. and Others

Delhi High Court · (2015) 12 DEL CK 0047

Civil Procedure Code, 1908 (CPC) - Order 39 Rule 1, Order 39 Rule 2, 151Trade Marks Act, 1999 - Section 27, 29, 29(1), 29(4)