High Courts17 Dec 2015Allowed
Tilak Raj Vs State
Delhi High Court · (2016) 1 JCC 391
Criminal Procedure Code, 1973 (CrPC) - Section 439Penal Code, 1860 (IPC) - Section 34, 356
COURT ARCHIVE
Delhi High Court judgments
1,37,750 judgments · page 3,590 of 6,888
High Courts16 Dec 2015Dismissed
Jai Balaji Security Services (Regd.) and Others Vs A.P.F.C. Delhi (North) and Others
Delhi High Court · (2016) 154 DRJ 110 : (2016) 148 FLR 644 : (2016) LLR 118
High Courts16 Dec 2015Disposed Off
Raffique Vs State (Govt. of NCT of Delhi)
Delhi High Court · (2015) 12 DEL CK 0144
Delhi Police Act, 1978 - Section 116, 46, 47, 48, 53
High Courts16 Dec 2015Dismissed
Vijay Kumar Sethi Vs Manak Chand and Others
Delhi High Court · (2015) 12 DEL CK 0125
Limitation Act, 1963 - Section 3
High Courts16 Dec 2015Dismissed
Shahdab Vs State
Delhi High Court · (2015) 12 DEL CK 0123
Criminal Procedure Code, 1973 (CrPC) - Section 313, 428Penal Code, 1860 (IPC) - Section 300, 302, 377
High Courts16 Dec 2015
Eicher Motors Limited Vs Saurabh Katar and Others
Delhi High Court · (2016) 1 AD 83 : (2016) 65 PTC 102
Civil Procedure Code, 1908 (CPC) - Order 6 Rule 17, 151
High Courts16 Dec 2015Allowed
Rohit and Others Vs State (NCT of Delhi) and Others
Delhi High Court · (2016) 1 AD 47
Criminal Procedure Code, 1973 (CrPC) - Section 320, 482Penal Code, 1860 (IPC) - Section 307, 34, 406, 498A
High Courts16 Dec 2015Disposed Off
Jay Shankar Pandey Vs Rajya Sabha Secretariate
Delhi High Court · (2015) 12 DEL CK 0075
High Courts16 Dec 2015Allowed
Hemant and Others Vs State NCT of Delhi and Others
Delhi High Court · (2015) 12 DEL CK 0070
Criminal Procedure Code, 1973 (CrPC) - Section 161, 173, 222(2), 428Evidence Act, 1872 - Section 101, 113A, 113-A, 113B, 113-BPenal Code, 1860 (IPC) - Section 107, 302, 304B, 304-B, 306
High Courts16 Dec 2015Dismissed
The State Vs Ganga Ram
Delhi High Court · (2015) 12 DEL CK 0016
Criminal Procedure Code, 1973 (CrPC) - Section 164, 173, 378(3)Limitation Act, 1963 - Section 5Penal Code, 1860 (IPC) - Section 363, 376(2)(f)
High Courts16 Dec 2015Dismissed
Jagdish Sharma Vs The Honkong and Shanghai Banking Corporation Ltd.
Delhi High Court · (2015) 12 DEL CK 0007
Industrial Disputes Act, 1947 - Section 10, 33-C(2)
High Courts15 Dec 2015Dismissed
Jai Bhagwan Yadav and Others Vs Union of India and Others
Delhi High Court · (2015) 12 DEL CK 0252
Land Acquisition Act, 1894 - Section 11Right to Fair Compensation and Transparency in Land Acquisition, Rehabilitation and Resettlement Act, 2013 - Section 19(7), 24, 24(2)
High Courts15 Dec 2015Dismissed
Chand Vs State NCT of Delhi
Delhi High Court · (2015) 12 DEL CK 0088
Criminal Procedure Code, 1973 (CrPC) - Section 164Penal Code, 1860 (IPC) - Section 363, 366, 376
High Courts15 Dec 2015Dismissed
Rajinder Prasad and Others Vs Mukesh and Others
Delhi High Court · (2015) 12 DEL CK 0074
Civil Procedure Code, 1908 (CPC) - Order 6 Rule 17, Order 7 Rule 11, Order 7 Rule 7Delhi Land Reforms Act, 1954 - Section 13, 15, 185, 84
High Courts15 Dec 2015
Jag Pervesh Singh Vs Manjeet Kaur
Delhi High Court · (2015) 12 DEL CK 0035
Hindu Marriage Act, 1955 - Section 13(1)(i-a), 13(1)(ib), 13(i-a), 23, 23(1)(d)
High Courts15 Dec 2015Disposed Off
Vijay Bhushan Arora Vs Dipak Arora and Others
Delhi High Court · (2015) 12 DEL CK 0017
Civil Procedure Code, 1908 (CPC) - Order 12 Rule 6, 151Evidence Act, 1872 - Section 91, 92
High Courts14 Dec 2015Disposed Off
Delhi Transport Corporation Vs Raj Pal
Delhi High Court · (2016) 1 LLJ 697
Industrial Disputes Act, 1947 - Section 17B, 33(2)(b)
High Courts14 Dec 2015
Commissioner of Income Tax-I Vs Actis Advisors Pvt. Ltd.
Delhi High Court · (2015) 12 DEL CK 0241
High Courts14 Dec 2015Dismissed
Rajesh Dagar and Others Vs Chairman and Managing Director of Air India
Delhi High Court · (2015) 12 DEL CK 0236
High Courts14 Dec 2015Dismissed
Suban and Others Vs D.D.A. and Others
Delhi High Court · (2015) 12 DEL CK 0092
Constitution of India, 1950 - Article 14, 16, 226, 32