High Courts22 Dec 2015
Rajendra Singh Vs U.O.I. and Others
Delhi High Court · (2016) 226 DLT 392
Constitution of India, 1950 - Article 311(2)
COURT ARCHIVE
Delhi High Court judgments
1,37,750 judgments · page 3,587 of 6,888
High Courts22 Dec 2015Dismissed
Meenu Shokeen and Others Vs Director of Education and Others
Delhi High Court · (2015) 12 DEL CK 0261
Constitution of India, 1950 - Article 141
High Courts22 Dec 2015Allowed
Satish Chauhan Vs State (Govt. of NCT of Delhi) and Others
Delhi High Court · (2016) 227 DLT 194 : (2016) 154 DRJ 411
Arms Act, 1959 - Section 25, 26, 27, 28, 29Bombay Prevention of Begging Act, 1959 - Section 11Criminal Procedure Code, 1973 (CrPC) - Section 164, 445, 446, 447, 448
High Courts22 Dec 2015
The Commissioner of Income Tax-LTU and Others Vs Whirlpool of India Ltd.
Delhi High Court · (2016) 283 CTR 273 : (2016) 154 DRJ 442 : (2016) 381 ITR 154 : (2016) 237 TAXMAN 49
Income Tax Act, 1961 - Section 10(2)(xv), 143, 144C, 260A, 37
High Courts22 Dec 2015Disposed Off
Shivani Choudhary and Others Vs State
Delhi High Court · (2015) 12 DEL CK 0139
Criminal Procedure Code, 1973 (CrPC) - Section 438Penal Code, 1860 (IPC) - Section 304-B, 34, 498A
High Courts22 Dec 2015Disposed Off
Ramesh Chand and Others Vs C.B.I.
Delhi High Court · (2015) 12 DEL CK 0069
Constitution of India, 1950 - Article 142Criminal Procedure Code, 1973 (CrPC) - Section 161, 311, 313, 428Evidence Act, 1872 - Section 33
High Courts22 Dec 2015Dismissed
Akhand Pratap Singh Vs CBI
Delhi High Court · (2016) 3 AD 566 : (2016) CriLJ 1209 : (2016) 226 DLT 176 : (2016) 154 DRJ 205
Criminal Procedure Code, 1973 (CrPC) - Section 197, 482Delhi Special Police Establishment Act, 1946 - Section 2, 5, 5(2), 6, 6(1)Penal Code, 1860 (IPC) - Section 109, 161, 21, 468, 471
High Courts22 Dec 2015Disposed Off
New India Sanitary Works Vs Khurshid Ahmed and Others
Delhi High Court · (2016) 1 LLJ 541
Constitution of India, 1950 - Article 226, 227
High Courts22 Dec 2015Dismissed
Virender Pratap Singh and Others Vs State of NCT of Delhi
Delhi High Court · (2015) 12 DEL CK 0010
Arms Act, 1959 - Section 25Criminal Procedure Code, 1973 (CrPC) - Section 313, 428Penal Code, 1860 (IPC) - Section 392, 394, 397
High Courts21 Dec 2015Allowed
Saroj Bala Sapra Vs Amar Preet Singh Chadha
Delhi High Court · (2017) 161 DRJ 94
Delhi Rent Control Act, 1958 - Section 14(1)(e)
High Courts21 Dec 2015Disposed Off
Devender Bhati Vs Chander Kanta
Delhi High Court · (2016) 226 DLT 378
Civil Procedure Code, 1908 (CPC) - Order 7 Rule 1Delhi Rent Control Act, 1958 - Section 50East Punjab Urban Rent Restriction Act, 1949 - Section 13A
High Courts21 Dec 2015
Raj Dulari Bhasin Vs Commissioner of Income Tax
Delhi High Court · (2016) 236 TAXMAN 573
Income Tax Act, 1961 - Section 143(1)(a), 143(3), 147, 148, 260A(1)
High Courts21 Dec 2015
Poonnamma Vishwanathan Vs Moolchand Khairati Ram Hospital and Others
Delhi High Court · (2016) 226 DLT 362
Constitution of India, 1950 - Article 226Industrial Disputes Act, 1947 - Section 33(1), 33(2), 33(2)(b)Industrial Employment Standing Orders Act, 1946 - Section 2(e)
High Courts21 Dec 2015Dismissed
Rakesh and Others Vs State (Govt. of NCT of Delhi)
Delhi High Court · (2016) 227 DLT 92
Constitution of India, 1950 - Article 20(3)Criminal Procedure Code, 1973 (CrPC) - Section 162, 173, 313, 82, 83Evidence Act, 1872 - Section 25, 26, 27, 3, 65-B
High Courts21 Dec 2015Allowed
Naresh Dahiya Vs UOI and Others
Delhi High Court · (2016) 226 DLT 333
Army Act, 1950 - Section 180, 52(f), 63Constitution of India, 1950 - Article 226
High Courts21 Dec 2015Allowed
Puneet Vs State of Delhi
Delhi High Court · (2015) 12 DEL CK 0138
Criminal Procedure Code, 1973 (CrPC) - Section 173, 313, 428Penal Code, 1860 (IPC) - Section 201, 302, 34
High Courts21 Dec 2015
Court on its Own Motion (Air Pollution in Delhi) Vs Union of India and Others
Delhi High Court · (2015) 12 DEL CK 0121
Air (Prevention and control of Pollution) Act, 1981 - Section 45
High Courts21 Dec 2015
The Commissioner of Income Tax Vs HCL Infosystems Ltd.
Delhi High Court · (2016) 1 AD 37 : (2016) 227 DLT 257
Income Tax Act, 1961 - Section 143(3), 2, 2(47)(ii), 260A, 28
High Courts21 Dec 2015
Bigtree Entertainment Pvt. Ltd. Vs Saturday Sunday Media Internet and Others
Delhi High Court · (2016) 226 DLT 497 : (2016) 1 MIPR 109 : (2016) 133 SCL 429
Civil Procedure Code, 1908 (CPC) - Order 7 Rule 10, 20, 20(a), 20(b), 20(c)Copyright Act, 1957 - Section 62Trade Marks Act, 1999 - Section 134, 134(2)
High Courts21 Dec 2015
Sumer Singh and Others Vs State
Delhi High Court · (2015) 12 DEL CK 0059
Constitution of India, 1950 - Article 21Criminal Procedure Code, 1973 (CrPC) - Section 313Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) - Section 20, 20(b), 35, 40, 42