High Courts04 Jan 2016Dismissed
Stuti Ranjan and Others Vs Govt. of NCT of Delhi and Others
Delhi High Court · (2016) 3 ADDelhi 621 : (2016) 226 DLT 549 : (2016) 2 SCT 268
Constitution of India, 1950 - Article 14, Article 16, Article 39(d)
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Delhi High Court judgments
1,37,750 judgments · page 3,585 of 6,888
High Courts04 Jan 2016Dismissed
Deep Chand Nag Vs Union of India and Others
Delhi High Court · (2016) 01 DEL CK 0088
Constitution of India, 1950 - Article 320
High Courts04 Jan 2016Partly Allowed
D.D.A. Vs Anant Raj Agencies and Others
Delhi High Court · (2016) 01 DEL CK 0069
High Courts04 Jan 2016Allowed
J.M. Construction Pvt. Ltd. Vs Krishna Sachdev and Others
Delhi High Court · (2016) 01 DEL CK 0053
Civil Procedure Code, 1908 (CPC) - Order 7 Rule 11, Section 151Limitation Act, 1963 - Section 18, Section 20Specific Relief Act, 1963 - Section 31
High Courts04 Jan 2016Dismissed
Rajendra Singh Vs UOI and Others
Delhi High Court · (2016) 01 DEL CK 0051
Constitution of India, 1950 - Article 14, Article 16
High Courts04 Jan 2016Dismissed
Jayaswal Neco Industries Ltd. Vs Sarda Energy and Minerals Ltd. and Others
Delhi High Court · (2016) 01 DEL CK 0050
Constitution of India, 1950 - Article 226Mines and Minerals (Development and Regulation) Act, 1957 - Section 10A, Section 10A(1)
High Courts04 Jan 2016Disposed off
Pradip Ghosh Vs State Govt of NCT
Delhi High Court · (2016) 226 DLT 12
High Courts23 Dec 2015Dismissed
Subhash Chhabra Vs State
Delhi High Court · (2015) 12 DEL CK 0292
Penal Code, 1860 (IPC) - Section 354, 376, 506
High Courts23 Dec 2015
Dalmia Cement (Bharat) Ltd. Vs The Commissioner of Income Tax
Delhi High Court · (2015) 12 DEL CK 0291
Income Tax Act, 1961 - Section 260A, 32A, 32A(1), 32A(2), 32A(8B)(a)Mines and Minerals (Development and Regulation) Act, 1957 - Section 9Tamil Nadu Panchayats Act, 1958 - Section 115, 116
High Courts23 Dec 2015Dismissed
Gulab Singh Vs State of NCT of Delhi and Others
Delhi High Court · (2016) 226 DLT 404 : (2016) 1 JCC 315
Constitution of India, 1950 - Article 226Criminal Procedure Code, 1973 (CrPC) - Section 155(2), 156(1), 482Penal Code, 1860 (IPC) - Section 302, 34, 406, 420
High Courts23 Dec 2015
Sai Nath Enterprises and Others Vs North Delhi Municipal Corporation and Others
Delhi High Court · (2015) 12 DEL CK 0278
Civil Procedure Code, 1908 (CPC) - Order 1 Rule 10, Order 30 Rule 1, Order 30 Rule 2, Order 30 Rule 30, Order 39 Rule 1Delhi Municipal Corporation Act, 1957 - Section 477, 478Evidence Act, 1872 - Section 114, 16
High Courts23 Dec 2015Dismissed
MMTC Ltd. Vs Belcom J.V.
Delhi High Court · (2016) 1 ARBLR 129 : (2016) 226 DLT 247 : (2016) 154 DRJ 364
Arbitration and Conciliation Act, 1996 - Section 34, 37, 37(1)Limitation Act, 1963 - Section 14, 18, 3
High Courts23 Dec 2015
Bausch & Lomb Eyecare (India) Pvt. Ltd. Vs The Additional Commissioner of Income Tax
Delhi High Court · (2016) 283 CTR 296 : (2016) 381 ITR 227 : (2016) 237 TAXMAN 24
Income Tax Act, 1961 - Section 10(2)(xv), 143(2), 260A, 37, 37(1)
High Courts23 Dec 2015
Honda Siel Power Products Limited Vs Deputy Commissioner of Income Tax
Delhi High Court · (2016) 283 CTR 322 : (2016) 237 TAXMAN 304
Income Tax Act, 1922 - Section 10(2)(xv)Income Tax Act, 1961 - Section 142(1), 143(2), 260A, 37, 37(1)
High Courts23 Dec 2015Allowed
Arkesh Jain and Others Vs Ishrar and Others
Delhi High Court · (2016) 1 ACC 92 : (2016) 1 AD 746 : (2016) 154 DRJ 320
Constitution of India, 1950 - Article 14, 15(1)
High Courts23 Dec 2015Allowed
In Re: Signatureglobal Resources Private Limited and Ors.
Delhi High Court · (2015) 12 DEL CK 0180
High Courts23 Dec 2015Allowed
In Re: Lloyds Line Pipes Limited and Ors.
Delhi High Court · (2015) 12 DEL CK 0179
High Courts23 Dec 2015Allowed
In Re: Bijli Holdings Private Limited and Ors.
Delhi High Court · (2015) 12 DEL CK 0178
High Courts23 Dec 2015Allowed
In Re: Trophy Holdings Private Limited and Ors.
Delhi High Court · (2015) 12 DEL CK 0177
High Courts23 Dec 2015Disposed Off
Linda Eastwood Vs Union of India and Others
Delhi High Court · (2016) 1 JCC 383
Constitution of India, 1950 - Article 226Criminal Procedure Code, 1973 (CrPC) - Section 482Sexual Harassment of Women at Workplace (Prevention, Prohibition and Redressal) Act, 2013 - Section 2(n)(v), 4