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Delhi High Court judgments

1,37,750 judgments · page 3,583 of 6,888

High Courts06 Jan 2016Allowed

Remal Dass Dudeja Vs Santosh Mehlawat

Delhi High Court · (2016) 2 ADDelhi 229 : (2016) 227 DLT 206 : (2016) 2 RCRRent 144 : (2016) 1 RentLR 151

Civil Procedure Code, 1908 (CPC) - Order 39 Rule 10, Order 8 Rule 5, Section 100, Section 151
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High Courts06 Jan 2016Dismissed

Rakesh Kumar and Others Vs Union of India and Others

Delhi High Court · (2016) 227 DLT 31 : (2016) 5 RCRCriminal 396

Constitution of India, 1950 - Article 226Criminal Procedure Code, 1973 (CrPC) - Section 154, Section 154(3), Section 156(3), Section 173(8), Section 200, Section 202, Section 36, Section 482
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High Courts06 Jan 2016Allowed

Agson Global Pvt. Ltd. and Others Vs Income Tax Settlement Commission and Others

Delhi High Court · (2016) 2 ADDelhi 405 : (2016) 282 CurTR 441 : (2016) 227 DLT 226 : (2016) 380 ITR 342

Income Tax Act, 1961 - Section 115-WD, Section 139, Section 139, Section 140, Section 141, Section 142, Section 142, Section 142(2A), Section 143, Section 143, Section 143(1), Section 143(3), Section 144, Section 144, Section 145, Section 146, Section
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High Courts06 Jan 2016Dismissed

Fairdeal Polychem LLP and Others Vs Union of India and Others

Delhi High Court · (2016) 37 GST R 32

Bombay Tenancy and Agricultural Lands (Vidarbha Region) Act, 1958 - Section 10, Section 128-A, Section 21, Section 38, Section 41, Section 41, Section 41(2), Section 42, Section 42, Section 42, Section 43, Section 43, Section 43, Section 44, Section 4
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High Courts05 Jan 2016Disposed off

ICICI Bank Ltd. Vs Sabir and Others

Delhi High Court · (2016) 3 ADDelhi 61 : (2016) 226 DLT 11 : (2016) 1 PLR 1

Civil Procedure Code, 1908 (CPC) - Order 39 Rule 1, Order 39 Rule 10, Order 39 Rule 2, Order 39 Rule 2-A, Order 39 Rule 3A, Order 39 Rule 4, Order 40 Rule 1, Order 43 Rule 1
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High Courts05 Jan 2016Allowed

Mukesh Bhatia Vs State and Others

Delhi High Court · (2016) 4 BC 462 : (2016) 3 DCR 798 : (2016) 1 JCC 62 : (2017) 1 NIJ 245 : (2016) 5 RCRCriminal 613

Criminal Procedure Code, 1973 (CrPC) - Section 427Negotiable Instruments Act, 1881 (NI) - Section 138
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