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Delhi High Court judgments

1,37,990 judgments · page 3,485 of 6,900

High Courts18 Jan 2017

SURINDER SINGH ARORA Vs RAJEEV DHINGRA & ORS

Delhi High Court · (2017) 01 DEL CK 0344

Transfer of Property Act, 1882, Section 108 - Rights and liabilities of lessor and lesseeArbitration and Conciliation Act, 1996, Section 9 - Interim measures, etc., by Cou

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High Courts18 Jan 2017

SATNAM SINGH PABLA Vs TATA POWER DELHI DISTRIBUTION LIMITED

Delhi High Court · (2017) 01 DEL CK 0343

Constitution of India, Article 226 - Power of High Courts to Issue certain writsCentral Civil Services (Classification, Control and Appeal) Rules, 1965, Rule 14

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High Courts18 Jan 2017

MRS. SANDHYA BHARDWAJ Vs GOVT. OF NCT OF DELHI & ORS.

Delhi High Court · (2017) 01 DEL CK 0342

Constitution of India, Article 226 - Power of High Courts to Issue certain writsDelhi School Education Rules, 1973, Rule 97

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High Courts18 Jan 2017

NATIONAL INSURANCE CO LTD Vs R. SUNEETA & ORS

Delhi High Court · (2017) 01 DEL CK 0341

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High Courts18 Jan 2017

NATIONAL HIGHWAYS AUTHORITY OF INDIA (NHAI) Vs M/S PROGRESSIE - MVR (JV)

Delhi High Court · (2017) 01 DEL CK 0340

Arbitration and Conciliation Act, 1996, Section 34 - Application for setting aside arbitral award

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High Courts18 Jan 2017Dismissed

CHANDNI MADAAN @ MEHTA Vs STATE, & ORS.

Delhi High Court · (2017) 01 DEL CK 0339

Code of Criminal Procedure, 1973, Section 173(8), Section 319 - Report of police officer on completion of Investigation - Power to proceed against other persons appearing to be guilty of offen

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High Courts18 Jan 2017

BHARAT HOTELS LTD AND ANR Vs NEW DELHI MUNICIPAL COUNCIL

Delhi High Court · (2017) 01 DEL CK 0338

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High Courts18 Jan 2017

CHEMTURA CHEMICALS INDIA PRIVATE LIMITED Vs ARYSTA LIFESCIENCE INDIA LIMITED

Delhi High Court · (2017) 01 DEL CK 0337

Companies Act, 1956, Section 392, Section 391, Section 394, Section 394(1) - Power of Tribunal to enforce compromise and arrangement - Power to compro

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High Courts18 Jan 2017Disposed Off

Santokh Singh Vs M/s Shagun Farm Pvt. Ltd.

Delhi High Court · (2017) 162 DRJ 283

Civil Procedure Code, 1908 (CPC) - Order 7 Rule 11

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High Courts18 Jan 2017Dismissed

National Capital Territory of Delhi Vs Veenu Grover

Delhi High Court · (2017) 238 DLT 45

Central Civil Services (Leave) Rules, 1972 - Rule 43

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High Courts18 Jan 2017Dismissed

Geometric Limited

Delhi High Court · (2017) 2 ADDelhi 101

Companies Act, 1956 - Section 391

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High Courts18 Jan 2017Disposed Off

Motor and General Finance Ltd. Vs Income-Tax Officer

Delhi High Court · (2017) 393 ITR 60

Income Tax Act, 1961 - Section 147, Section 32(2)

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High Courts18 Jan 2017Disposed Off

Kent Ro Systems Ltd. Vs Amit Kotak

Delhi High Court · (2017) 240 DLT 3 : (2017) 69 PTC 551

Designs Act, 2000 - Section 19, Section 22(1)(c)Information Technology Act, 2000 - Rule 3, Section 79

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High Courts18 Jan 2017Disposed off

Kiran Shoes Manufacturers Vs M/s. Welcome Shoes Pvt. Ltd.

Delhi High Court · (2017) 173 AIC 841 : (2017) 2 CivCC 56 : (2017) 237 DLT 241

Civil Procedure Code, 1908 (CPC) - Order 25 Rule 1

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High Courts18 Jan 2017Disposed off

Arun Kumar Vs Yogender Singh Panwar @ Sonu

Delhi High Court · (2017) 173 AIC 826 : (2017) 2 CivCC 259 : (2017) 237 DLT 517

Civil Procedure Code, 1908 (CPC) - Order 37

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High Courts17 Jan 2017Allowed

SREI EQUIPMENT FINANCE LTD Vs COMMISSIONER OF VALUE ADDED TAX & ANR

Delhi High Court · (2017) 01 DEL CK 0336

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High Courts17 Jan 2017

SUMER SINGH & ANR Vs OM PRAKASH GUPTA & ORS

Delhi High Court · (2017) 01 DEL CK 0335

Delhi High Court Act, 1966, Section 5(2) -Commercial Courts, Commercial Division And Commercial Appellate Division Of High Courts Act, 2015, Section 2(1)(c)

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High Courts17 Jan 2017

SUMEET NARULA Vs INDIAN BANK & ORS

Delhi High Court · (2017) 01 DEL CK 0334

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High Courts17 Jan 2017

TATA AIG GENERAL INSURANCE CO. LTD Vs SHASHI GULATI & ORS

Delhi High Court · (2017) 01 DEL CK 0333

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High Courts17 Jan 2017

TARA CHAND & ANR Vs CHANDER PAL & ORS

Delhi High Court · (2017) 01 DEL CK 0332

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