High Courts20 Jan 2017Disposed off
Raj Pal Vs Union of India Through Estate Officer
Delhi High Court · (2017) 238 DLT 480
Public Premises (Eviction of Unauthorised Occupants) Act, 1971 - Section 4, Section 5
COURT ARCHIVE
Delhi High Court judgments
1,37,990 judgments · page 3,484 of 6,900
High Courts20 Jan 2017Dismissed
Gujeshwari Devi Chauhan Vs NCT/Govt of Delhi
Delhi High Court · (2017) 237 DLT 463
Constitution of India, 1950 - Article 226
High Courts20 Jan 2017Dismissed
Pristine Logistics & Infra Projects Pvt. Ltd. Vs M/s. Freightstar Pvt. Ltd.
Delhi High Court · (2017) 1 ArbiLR 367
Arbitration and Conciliation Act, 1996 - Section 34(2)(b)(ii)
High Courts20 Jan 2017Disposed Off
Tilak Rathore Vs State
Delhi High Court · (2017) 1 DMC 764 : (2017) 1 JCC 734
Penal Code, 1860 (IPC) - Section 306, Section 34, Section 498A
High Courts19 Jan 2017
SATPAL NARANG Vs OM PRAKASH SACHDEVA
Delhi High Court · (2017) 01 DEL CK 0354
Code of Civil Procedure, 1908, Order 12Rule 6 -Court Fees Act, 1870, Section 16 - Refund of fee
High Courts19 Jan 2017
PRAGATI CONSTRUCTION CONSULTANTS Vs MINISTRY OF RAILWAYS THROUGH ITS GENERAL MANAGER
Delhi High Court · (2017) 01 DEL CK 0353
Arbitration and Conciliation Act, 1996, Section 11, Section 12(5), Section 12 - Appointment of arbitrators - Grounds for challenge - Grounds for challenge
High Courts19 Jan 2017
SHAN-E-ALAM Vs NAZIA PRAVEEN
Delhi High Court · (2017) 01 DEL CK 0352
Code of Criminal Procedure, 1973, Section 482, Section 126(2) - Saving of inherent powers of High Court - Procedure
High Courts19 Jan 2017
SANJAY GAUR & ANR Vs PUNJAB NATIONAL BANK & ANR
Delhi High Court · (2017) 01 DEL CK 0351
High Courts19 Jan 2017
GOVERNMENT OF NCT OF DELHI Vs RENU AGGARWAL
Delhi High Court · (2017) 01 DEL CK 0350
High Courts19 Jan 2017
ORIENTAL INSURANCE CO LTD Vs MADAN SINGH & ORS
Delhi High Court · (2017) 01 DEL CK 0349
High Courts19 Jan 2017
NATIONAL INSURANCE CO. LTD Vs RABINDER NATH ARORA & ORS
Delhi High Court · (2017) 01 DEL CK 0348
High Courts19 Jan 2017
COUNCIL OF THE INSTITUTE OF CHARTERED ACCOUNTANTS OF INDIA Vs SHRI GYAN PRAKASH AGARWAL, & ANR.
Delhi High Court · (2017) 01 DEL CK 0347
Chartered Accountants Act, 1949, Section 21D
High Courts19 Jan 2017
M/S AJAY ENTERPRISES PVT. LTD Vs M/S RINKU SOBTI FASHIONS PVT. LTD & ANR
Delhi High Court · (2017) 01 DEL CK 0346
Court Fees Act, 1870, Section 16 - Refund of fee
High Courts19 Jan 2017Dismissed
GOVERNMENT OF NCT OF DELHI THR SECRETARY (LAND & BUILDING DEPARTMENT) Vs DHARAM PA L
Delhi High Court · (2017) 01 DEL CK 0345
Land Acquisition Act, 1894, Section 4 - Publication of preliminary notification and powers of officers thereupon.
High Courts19 Jan 2017Dismissed
Commissioner of Income Tax Vs M/s Virat Investment and Mercantile Co.
Delhi High Court · (2017) 392 ITR 202
Income Tax Act, 1961 - Section 37, Section 57
High Courts19 Jan 2017Allowed
Ms. Preeti Sharma Vs Ganga International School
Delhi High Court · (2017) 2 ADDelhi 395 : (2017) 237 DLT 133
Constitution of India, 1950 - Article 226
High Courts19 Jan 2017Allowed
Delhi Transport Corporation Vs Zile Singh
Delhi High Court · (2017) 1 LLJ 617
Constitution of India, 1950 - Article 226
High Courts19 Jan 2017Disposed Off
Gangotri Enterprises Limited Vs Sanjay Bansal
Delhi High Court · (2017) 1 JCC 58
Criminal Procedure Code, 1973 (CrPC) - Section 482Negotiable Instruments Act, 1881 (NI) - Section 138
High Courts19 Jan 2017Dismissed
Government of NCT of Delhi Vs Renu Aggarwal
Delhi High Court · (2017) 237 DLT 715
Land Acquisition Act, 1894 - Section 4
High Courts19 Jan 2017Dismissed
SRM Infracon Pvt. Ltd. Vs An Elegant Hospitality
Delhi High Court · (2017) 173 AIC 837 : (2017) 2 CivCC 95 : (2017) 237 DLT 243
Civil Procedure Code, 1908 (CPC) - Order 21 Rule 35, Order 21 Rule 97, Order 21 Rule 98Delhi High Court Act, 1966 - Section 5, Section 7